← All Benches
ITAT Delhi Bench
81,664 judgments
PRITI,GURGAON vs ITO, WARD- II(1), GURGAON
ITA 7010/DEL/2017[2011-12]Status: Disposed28/9/2018AY 2011-12
MANOJ GROVER,NEW DELHI vs ACIT, CIRCLE- 68(1), NEW DELHI
ITA 6117/DEL/2017[2012-13]Status: Disposed28/9/2018AY 2012-13
SHIV DURGA ENTERPRISES,NEW DEDLHI vs ACIT, CIRCLE-47(1), NEW
ITA 5353/DEL/2017[2014-15]Status: Disposed28/9/2018AY 2014-15
VARUN VIKRAM SINGH,MUZAFFARNAGAR vs ITO, MUZAFFARNAGAR
ITA 5823/DEL/2016[2012-13]Status: Disposed28/9/2018AY 2012-13
DDIT, NEW DELHI vs M/S. WESTERN UNION FINANCIAL SERVICES INC., GURGAON
ITA 4532/DEL/2015[2011-12]Status: Disposed28/9/2018AY 2011-12
DE LA RUE CASH PROCESSING SOLUTIONS INDIA PVT. LTD.,GURGAON vs DCIT, GURGAON
ITA 1606/DEL/2015[2010-11]Status: Disposed28/9/2018AY 2010-11
DCIT (E), NEW DELHI vs ALL INDIA FOOTBALL FEDERATION, NEW DELHI
ITA 1377/DEL/2015[2010-11]Status: Disposed28/9/2018AY 2010-11
M/S. DE LA RUE CASH PROCESSING SOLUTIONS INDIA PVT. LTD.,GURGAON vs ACIT, GURGAON
ITA 1113/DEL/2014[2009-10]Status: Disposed28/9/2018AY 2009-10
ADIT, NEW DELHI vs M/S. ERICSSON TELEPHONE CORPORATION INDIA AB (BRANCH), NEW DELHI
ITA 2018/DEL/2012[2002-03]Status: Disposed28/9/2018AY 2002-03
ERICSSON TELEPHONE CORPORATION INDIA AB (INDIA BRANCH),NEW DELHI vs DDIT, NEW DELHI
ITA 1920/DEL/2012[2002-03]Status: Disposed28/9/2018AY 2002-03
ITO, NEW DELHI vs M/S. SOHAIL FINANCIALS LTD., NEW DELHI
ITA 4867/DEL/2011[2008-09]Status: Disposed28/9/2018AY 2008-09
THE PR. COMMISSIONER OF INCOME TAX -3 vs DLF HOTEL HOLDING LTD.
ITA-1012/201828/9/2018
PRINCIPAL COMMISSIONER OF INCOME TAX-7 vs THE BASTI SUGAR MILLS COMPANY LIMITED
ITA-205/201828/9/2018
COMMISSIONER OF INCOME TAX vs FRONTLINE INFORMATION SYSTEM PVT LTD
ITA/8/201027/9/2018
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
COMMISSIONER OF INCOME TAX vs LALIT MAHAJAN
ITA/244/201027/9/2018
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
DCIT, CENTRAL CIRCLE- 28, NEW DELHI vs RAJESH DUA, NEW DELHI
ITA 932/DEL/2018[2011-12]Status: Disposed27/9/2018AY 2011-12
ARVIND KUMAR SINGH,GHAZIABAD vs ITO, WARD- 1(1), GHAZIABAD
ITA 856/DEL/2018[2010-11]Status: Disposed27/9/2018AY 2010-11
ITO, WARD- 20(4), NEW DELHI vs RADCLIFFE SCHOOLS EDUCATION LTD., NEW DELHI
ITA 831/DEL/2018[2013-14]Status: Disposed27/9/2018AY 2013-14
ITO, WARD- 2(3), NOIDA vs NAFE SINGH, GAUTAM BUDH NAGAR
ITA 4588/DEL/2018[2010-11]Status: Disposed27/9/2018AY 2010-11
ITO, WARD- 1(2)(2), DEHRADUN vs RAJALAKSHMI AGRO CORPORATION, DEHRADUN
ITA 4577/DEL/2018[2012-13]Status: Disposed27/9/2018AY 2012-13