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ITAT Delhi Bench

78,202 judgments

TRANS WORLD INTERNATIONAL LLC,DELAWARE, USA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), INTERNATIONAL TAXATION, NEW DELHI

ITITA 51/DEL/2025[2016-17]Status: Disposed6/5/2026AY 2016-17

DCIT, CENTRAL CIRCLE-17, DELHI vs PARVINDER SINGH TANEJA, DELHI

ITA 8028/DEL/2025[2019-20]Status: Disposed6/5/2026AY 2019-20

DCIT, CENTRAL CIRCLE -17, DELHI vs PARVINDER SINGH TANEJA, NEW DELHI

ITA 8002/DEL/2025[2023-24]Status: Disposed6/5/2026AY 2023-24

THE SAHARANPUR VAISH AGGARWAL SABHA,SAHARANPUR vs CIT EXEMPTION, LUCKNOW, LUCKNOW

ITA 7641/DEL/2025[2025-26]Status: Disposed6/5/2026AY 2025-26

HIGHER EDUCATION DEVELOPMENT SOCIETY,SAHARANPUR vs CIT EXEMPTION, LUCKNOW, LUCKNOW

ITA 7635/DEL/2025[2025-26]Status: Disposed6/5/2026AY 2025-26

ABHISHEK GUPTA,DELHI vs DCIT, CENTRAL CIRCLE-29, DELHI

ITA 7489/DEL/2025[2020-21]Status: Disposed6/5/2026AY 2020-21

ABHISHEK GUPTA,DELHI vs DCIT CENTRAL CIRCLE-29, DELHI

ITA 7488/DEL/2025[2019-20]Status: Disposed6/5/2026AY 2019-20

AMIT KATYAL,NEW DELHI vs PIYUSH KUMAR KOTHARI, DCIT, CC-27, NEW DELHI

ITA 7370/DEL/2025[AAEPK4669H]Status: Disposed6/5/2026

AMIT KATYAL,NEW DELHI vs PIYUSH KUMAR KOTHARI, DCIT, CC-27, NEW DELHI

ITA 7369/DEL/2025[2017-18]Status: Disposed6/5/2026AY 2017-18

AMIT KATYAL,NEW DELHI vs PIYUSH KUMAR KOTHARI, DCIT, CC-27, NEW DELHI

ITA 7368/DEL/2025[2018-19]Status: Disposed6/5/2026AY 2018-19

VINITA NITIN CHAUDHARY,FARIDABAD HARYANA vs INCOME TAX OFFICER WARD 47 (3), NEW DELHI

ITA 6156/DEL/2025[2017-18]Status: Disposed6/5/2026AY 2017-18

PARVINDER SINGH TANEJA,DELHI vs DCIT, CENTRAL CIRCEL-17, DELHI

ITA 5653/DEL/2025[2023-24]Status: Disposed6/5/2026AY 2023-24

PARVINDER SINGH TANEJA,DELHI vs DCIT, CENTRAL CIRCLE-17, DELHI

ITA 5652/DEL/2025[2021-22]Status: Disposed6/5/2026AY 2021-22

PARVINDER SINGH TANEJA,DELHI vs DCIT, CENTRAL CIRCLE-17, DELHI

ITA 5651/DEL/2025[2019-20]Status: Disposed6/5/2026AY 2019-20

ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs BANBURY HOUSE INN (1995) LTD, CANADA

ITA 5273/DEL/2025[2012-13]Status: Disposed6/5/2026AY 2012-13

YOGENDRA RAJ SINGHVI,SURAT vs DCIT, CC 27, NEW DELHI

ITA 520/DEL/2025[2017-18]Status: Disposed6/5/2026AY 2017-18

YOGENDRA RAJ SINGHVI,SURAT vs DCIT, CC 27, NEW DELHI

ITA 519/DEL/2025[2018-19]Status: Disposed6/5/2026AY 2018-19

YOGENDRA RAJ SINGHVI,SURAT vs DCIT, CC 27, NEW DELHI

ITA 518/DEL/2025[2019-20]Status: Disposed6/5/2026AY 2019-20

SPANK MANAGEMENT SERVICES PRIVATE LIMITED,DELHI vs DCIT, CIRCLE-22(2), DELHI

ITA 490/DEL/2025[2016-17]Status: Disposed6/5/2026AY 2016-17

FIROZ ALAM,MORADABAD vs INCOME TAX OFFICER, MORADABAD

ITA 4576/DEL/2025[2017-18]Status: Disposed6/5/2026AY 2017-18