← All Benches
ITAT Delhi Bench
78,202 judgments
MED FRESHE PRIVATE LIMITED,PUNJABI BAGH, NEW DELHI vs PCIT, DELHI - 4, NEW DELHI
ITA 2384/DEL/2025[2021-22]Status: Disposed6/5/2026AY 2021-22
JOINT COMMISSIONER OF INCOME TAX, DELHI vs SPANK MANAGEMENT SERVICES PVT. LTD, DELHI
ITA 1283/DEL/2025[2016]Status: Disposed6/5/2026
BOEING INDIA DEFENSE PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCL 4(2), C.R. BUILDING, I.P. ESTATE, NEW DELHI, DELHI 110002, DELHI
ITA 6042/DEL/2024[2021-22]Status: Disposed6/5/2026AY 2021-22
TBEA SHANDONG LUNENG TAISHAN CABLE CO. LTD.,SOUTH DELHI vs ACIT CIRCLE INTL. TAXATION 3(1)(1), NEW DELHI
ITA 2085/DEL/2024[2017-18]Status: Disposed6/5/2026AY 2017-18
TBEA SHANDONG LUNENG TAISHAN CABLE CO. LTD.,SOUTH DELHI vs ACIT CIRCLE INTL. TAXATION 3(1)(1), NEW DELHI
ITA 2084/DEL/2024[2016-17]Status: Disposed6/5/2026AY 2016-17
TBEA SHANDONG LUNENG TAISHAN CABLE CO. LTD.,SOUTH DELHI vs INCOME TAX OFFICER, NEW DELHI
ITA 2073/DEL/2024[2013-14]Status: Disposed6/5/2026AY 2013-14
ASR WINES (P) LTD.,BULANDSHAR vs ITO WARD -1, BULANDSHAR
ITA 638/DEL/2023[2010-11]Status: Disposed6/5/2026AY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX, INCOME TAX DEPARTMENT vs TUMLARE SOFTWARE SERVICES PVT. LTD., NEW DELHI
ITA 3114/DEL/2023[2018-19]Status: Disposed6/5/2026AY 2018-19
EBRO INDIA PVT.LTD. ,DELHI vs ACIT CIRCLE-7(1), DELHI
ITA 1291/DEL/2022[2018-19]Status: Disposed6/5/2026AY 2018-19
SUNNY YADAV,NOIDA vs DCIT, CENTRAL CIRCLE , NOIDA
ITA 3331/DEL/2018[2015-16]Status: Disposed6/5/2026AY 2015-16
SH. MANISH MAHENDRU,NEW DELHI vs ITO, NEW DELHI
ITA 2074/DEL/2016[2007-08]Status: Disposed6/5/2026AY 2007-08
MR. RAJENDER SINGH,JHAJJAR,HARYANA vs INCOME TAX OFFICER WARD 5,ROHTAK, ROHTAK,HARYANA
ITA 9202/DEL/2025[2018-2019]Status: Disposed5/5/2026AY 2018-2019
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs DHARAMVIR KHOSLA, DELHI
ITA 881/DEL/2025[2018-19]Status: Disposed5/5/2026AY 2018-19
RACHIT GUPTA,MEERUT vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, MEERUT, MEERUT
ITA 7310/DEL/2025[2022-23]Status: Disposed5/5/2026AY 2022-23
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-I, NOIDA, NOIDA vs NITI ARYA , MUMBAI
ITA 5965/DEL/2025[2019-20]Status: Disposed5/5/2026AY 2019-20
ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs EMIRATES INTEGRATED TELECOMMUNICATIONS COMPANY PJSC, UAE
ITA 4664/DEL/2025[2010-11]Status: Disposed5/5/2026AY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX, NEW DELHI vs EMIRATES INTEGRATED TELECOMMUNICATIONS COMPANY PJSC, UAE
ITA 4603/DEL/2025[2018-19]Status: Disposed5/5/2026AY 2018-19
ASSISTANT COMMISSIONER OF INCOME TAX, NEW DELHI vs EMIRATES INTEGRATED TELECOMMUNICATIONS COMPANY PJSC, UAE
ITA 4602/DEL/2025[2016-17]Status: Disposed5/5/2026AY 2016-17
ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs EMIRATES INTEGRATED TELECOMMUNICATIONS COMPANY PJSC, UAE
ITA 4601/DEL/2025[2015-16]Status: Disposed5/5/2026AY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX, NEW DELHI vs EMIRATES INTEGRATED TELECOMMUNICATIONS COMPANY PJSC, UAE
ITA 4600/DEL/2025[2014-15]Status: Disposed5/5/2026AY 2014-15