← All Benches
ITAT Delhi Bench
78,202 judgments
ASSISTANT COMMISSIONER OF INCOME TAX , DELHI vs EMIRATES INTEGRATED TELECOMMUNICATIONS COMPANY PJSC, UAE
ITA 4599/DEL/2025[2013-14]Status: Disposed5/5/2026AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, NEW DELHI vs EMIRATES INTEGRATED TELECOMMUNICATIONS COMPANY PJSC, UAE
ITA 4598/DEL/2025[2011-12]Status: Disposed5/5/2026AY 2011-12
BENTLY NEVADA LLC,TEXAS, UNITED STATES vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE 1(1)(2), INTERNATIONAL TAX, DELHI, DELHI
ITA 2043/DEL/2025[2022-23]Status: Disposed5/5/2026AY 2022-23
CADENCE DESIGN SYSTEMS INDIA PVT LTD vs PRINCIPAL COMMISSIONER OF INCOME TAX DELHI 1 & ORS.
W.P.(C)/15101/20254/5/2026
GAIL (INDIA) LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX & ANR.
W.P.(C)/1903/20264/5/2026
CADENCE DESIGN SYSTEMS INDIA PVT LTD vs PRINCIPAL COMMISSIONER OF INCOME TAX DELHI 1 & ORS.
W.P.(C)/15099/20254/5/2026
GAIL (INDIA) LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX & ANR.
W.P.(C)/1883/20264/5/2026
PR. COMMISSIONER OF INCOME TAX -4 vs KROSS DIAMONDS PVT. LTD.
ITA/677/20254/5/2026
PR. COMMISSIONER OF INCOME TAX -4 vs KROSS DIAMONDS PVT. LTD.
ITA/676/20254/5/2026
PR. COMMISSIONER OF INCOME TAX -4 vs KROSS DIAMONDS PVT. LTD.
ITA/675/20254/5/2026
PR. COMMISSIONER OF INCOME TAX -4 vs KROSS DIAMONDS PVT. LTD.
ITA/678/20254/5/2026
AZURE POWER MARS PRIVATE LIMITED,HARYANA vs DEL-C, CIRCLE 1(1), INCOME TAX OFFICER, DELHI
ITTPA 19/DEL/2025[2021-22]Status: Disposed4/5/2026AY 2021-22
KAPOOR SINGH,GOHANA vs ITO WARD-2 SONEPAT, SONEPAT
ITA 9176/DEL/2025[2017-2018]Status: Disposed4/5/2026AY 2017-2018
ASHOK AND SONS (HUF),NOIDA vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWALAN EXTN.
ITA 5945/DEL/2025[2019-20]Status: Disposed4/5/2026AY 2019-20
M/S AARKEN ADVISORS PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 5935/DEL/2025[2018-19]Status: Disposed4/5/2026AY 2018-19
DAYALU FASHIONS PRIVATE LIMITED,. vs ITO WARD -1(1), FBD, .
ITA 5743/DEL/2025[2016-17]Status: Disposed4/5/2026AY 2016-17
INCOME TAX OFFICER, DELHI vs DISCOVERY LIQOUR HOUSE, DELHI
ITA 1842/DEL/2025[2022]Status: Disposed4/5/2026
BALESHWAR SHARMA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRL CIRCLE-07
W.P.(C)/5921/202630/4/2026
THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -2 vs LITTLE FAIRY LIMITED
ITA/356/202630/4/2026
ILD HOUSING PROJECTS PRIVATE LIMITED,NEW DELHI vs COMMISSIONER OF INCOME-TAX (APPEALS), INCOME TAX DEPARTMENT, NEW DELHI
ITA 704/DEL/2026[2018-19]Status: Disposed30/4/2026AY 2018-19