← All Benches
ITAT Delhi Bench
78,202 judgments
METAL ONE CORPORATION INDIA PRIVATE LIMITED,NEW DELHI vs THE DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI
ITA 4711/DEL/2025[2018-19]Status: Disposed8/5/2026AY 2018-19
METAL ONE CORPORATION INDIA PRIVATE LIMITED,NEW DELHI vs THE DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI
ITA 4710/DEL/2025[2017-18]Status: Disposed8/5/2026AY 2017-18
RAKESH AGGARWAL,DELHI vs DCIT, CENTRAL CIRCLE-1, DELHI
ITA 4353/DEL/2025[2021-22]Status: Disposed8/5/2026AY 2021-22
BIHARIJI CONSULTANCY PVT LTD,DELHI vs ITO WARD-5(1), DELHI
ITA 2702/DEL/2025[2014-15]Status: Disposed8/5/2026AY 2014-15
BIHARIJI CONSULTANCY PVT LTD,DELHI vs ITO WARD-5(1), DELHI
ITA 2701/DEL/2025[2014-15]Status: Disposed8/5/2026AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), NEW DELHI, DELHI vs AZURE POWER (RAJ) PVT LTD, DELHI
ITA 659/DEL/2024[2017-18]Status: Disposed8/5/2026AY 2017-18
SRF LIMITED,NEW DELHI vs ASSISTANT OR DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 10(1), NEW DELHI-110002, NEW DELHI
ITA 4289/DEL/2024[2020-21]Status: Disposed8/5/2026AY 2020-21
A2Z WASTE MANAGEMENT (RANCHI) LIMITED,GURGAON vs DCIT, CIRCLE-1(1), GURGAON, GURGAON
ITA 1178/DEL/2024[2013-14]Status: Disposed8/5/2026AY 2013-14
DCIT, INCOME TAX DEPARTMENT vs SMT. ASHU ASHOK, DELHI
ITA 3898/DEL/2023[2017-18]Status: Disposed8/5/2026AY 2017-18
AMERICA EXPRESS SERVICES INDIA LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 3524/DEL/2014[2004-05]Status: Disposed8/5/2026AY 2004-05
HEWITT ASSOCIATES (INDIA) PVT. LTD.,GURGAON vs DCIT, NEW DELHI
ITA 5418/DEL/2012[2008-09]Status: Disposed8/5/2026AY 2008-09
ANZ GRINDLAYS BANK vs DEPUTY COMMISSIONER OF INCOME TAX SPECIAL RANGE 2 & ORS.
ITA/1196/20077/5/2026
GODADDY.COM LLC,GURUGRAM vs ASSISTANT COMMISSIONER OF INCOME TAX, NEW DELHI
ITITA 112/DEL/2026[2023-24]Status: Disposed7/5/2026AY 2023-24
BAIN & COMPANY, INC.,GURGAON vs DCIT, INT. TAXATION, GURGAON
ITITA 82/DEL/2025[2023-24]Status: Disposed7/5/2026AY 2023-24
M S ROOHANI SATSANG SOCIETY,HARYANA vs EXEMPTIONS WARD, ROHTAK, HARYANA
ITA 714/DEL/2026[2027-28]Status: Disposed7/5/2026AY 2027-28
VIPIN KUMAR SHARMA,RAJPURA vs DCIT, CENTRAL CIRCLE-8, NEW DELHI
ITA 392/DEL/2026[2023-24]Status: Disposed7/5/2026AY 2023-24
NZENIUS FOUNDATION,GURGAON vs COMMISSIONER OF INCOME TAX(EXEMPTIONS), CHANDIGARH
ITA 9161/DEL/2025[2026-27]Status: Disposed7/5/2026AY 2026-27
NZENIUS FOUNDATION,GURGAON vs COMMISSIONER OF INCOME TAX(EXEMPTIONS), CHANDIGARH
ITA 9160/DEL/2025[2026-2027]Status: Disposed7/5/2026AY 2026-2027
PR. COMMISSIONER OF INCOME TAX-7, DELHI vs SONY INDIA PVT. LTD.
ITA/367/20266/5/2026
YOGESH PRASAD MISHRA,NOIDA vs DCIT, TAX,DDIT/ADIT (INTL. TAX), NOIDA, NOIDA
ITITA 110/DEL/2026[2016-17]Status: Disposed6/5/2026AY 2016-17
