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ITAT Delhi Bench

78,202 judgments

JAKSON LIMITED,DELHI vs JOINT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 4, NEW DELHI

ITA 3849/DEL/2023[2020-21]Status: Disposed15/5/2026AY 2020-21

DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, FARIDABAD, FARIDABAD vs KIRAN PAL KHATANA, FARIDABAD

ITA 3194/DEL/2023[2019-20]Status: Disposed15/5/2026AY 2019-20

INDERPAL BANSAL,DELHI vs DCIT, CENTRAL CIRCLE-30, DELHI

ITA 1000/DEL/2023[2019-20]Status: Disposed15/5/2026AY 2019-20

NYK ENTERPRISES P.LTD,NEW DELHI vs ITO, WARD-18(4), NEW DELHI

ITA 2938/DEL/2022[2011-12]Status: Disposed15/5/2026AY 2011-12

ACIT CENTRAL CIRCLE-1, GURGAON vs ASHOKA TRADERS PVT. LTD., , FARIDABAD

ITA 2684/DEL/2022[2018-19]Status: Disposed15/5/2026AY 2018-19

ACIT CENTRAL CIRCLE-1, GURGAON vs ASHOKA TRADERS PVT. LTD., , FARIDABAD

ITA 2683/DEL/2022[2017-18]Status: Disposed15/5/2026AY 2017-18

ACIT CENTRAL CIRCLE-1, GURGAON vs ASHOKA TRADERS PVT. LTD., , FARIDABAD

ITA 2682/DEL/2022[2016-17]Status: Disposed15/5/2026AY 2016-17

ASHOKA SCRAP TRADERS P.LTD,FARIDABAD vs DCIT, CENTRAL CIRCLE-1 , GURUGRAM

ITA 2606/DEL/2022[2018-19]Status: Disposed15/5/2026AY 2018-19

HISAR METAL INDUSTRIES LIMITED,HISAR vs DCIT, CIRCLE,HISAR

ITA 2248/DEL/2022[2019-20]Status: Disposed15/5/2026AY 2019-20

HISAR METAL INDUSTRIES LIMITED,HISAR vs DCIT CIRCLE, HISAR

ITA 2244/DEL/2022[2018-19]Status: Disposed15/5/2026AY 2018-19

DOOR DEVICES MANUFACTURING COMPANY vs PRINCIPAL CHIEF COMMISSIONER OF INCOME TAX DELHI & ANR.

W.P.(C)/12103/202214/5/2026

DEEPAK HINGES PRIVATE LTD vs PRINCIPAL CHIEF COMMISSIONER OF INCOME TAX & ANR.

W.P.(C)/12059/202214/5/2026

D.D. HARDWARE PRIVATE LIMITED vs PRINCIPAL CHIEF COMMISSIONER OF INCOME TAX DELHI & ANR.

W.P.(C)/12109/202214/5/2026

M/S RAUNAQ INTERNATIONAL LTD. vs COMMISSIONER OF INCOME TAX I N

ITA/113/200614/5/2026

THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -2 vs NATIONAL PETROLEUM CONSTRUCTION COMPANY

ITA/406/202614/5/2026

THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -2 vs NATIONAL PETROLEUM CONSTRUCTION COMPANY

ITA/405/202614/5/2026

ANJU SHARMA,DELHI vs DDIT/ADIT (IN TAX,) NOIDA, NOIDA

ITITA 9/DEL/2026[2016-17]Status: Disposed14/5/2026AY 2016-17

ARPIT GUPTA,NEWYORK vs INCOME TAX OFFICER, DCIT INTERNATIONAL, GURGAON

ITITA 5/DEL/2026[2020-21]Status: Disposed14/5/2026AY 2020-21

INTERNATIONAL MANAGEMENT GROUP (UK) LIMITED,LONDON vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 2(1)(1), INTERNATIONAL TAXATION, NEW DELHI, NEW DELHI

ITITA 25/DEL/2026[2019-20]Status: Disposed14/5/2026AY 2019-20

AIR FRANCE,DELHI vs DCIT, CIRCLE 1(1)(1) INT. TAXATION, DELHI

ITITA 20/DEL/2026[2023-24]Status: Disposed14/5/2026AY 2023-24