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ITAT Delhi Bench
78,202 judgments
INCOME TAX OFFICER WARD-1(3)(1)(INTL. TAX), DELHI, DELHI vs FUSION FINANCE LIMITED (FORMERLY KNOWN AS FUSION MICRO FINANCE LIMITED), DELHI
ITITA 15/DEL/2025[2021-22]Status: Disposed14/5/2026AY 2021-22
INCOME TAX OFFICER, WARD-1(3)(1)(INTL. TAX), DELHI, NEW DELHI vs FUSION FINANCE LIMITED (FORMERLY KNOWN AS FUSION MICRO FINANCE LIMITED), DELHI
ITITA 14/DEL/2025[2020-21]Status: Disposed14/5/2026AY 2020-21
W3CHAMPS TECHNOLOGY PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER, DELHI
ITA 3267/DEL/2026[2018-19]Status: Disposed14/5/2026AY 2018-19
PRAGATI AUTOMOTIVE ENGINEERS PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER, WARD 20(1), DELHI, NEW DELHI
ITA 281/PUN/2026[2017-18]Status: Disposed14/5/2026AY 2017-18
SATISH KUMAR,HARYANA vs ITO WARD-1, NARNAUL, HARYANA
ITA 1546/DEL/2026[2019-20]Status: Disposed14/5/2026AY 2019-20
SATISH KUMAR,HARYANA vs ITO WARD-1, NARNAUL, HARYANA
ITA 1545/DEL/2026[2017-18]Status: Disposed14/5/2026AY 2017-18
ASHISH GOEL,DELHI vs INCOME TAX OFFICER, DELHI
ITA 1507/DEL/2026[2012-13]Status: Disposed14/5/2026AY 2012-13
ADISH JAIN,DELHI vs ACIT, CIRCLE-34(1), DELHI
ITA 1216/DEL/2026[2023-24]Status: Disposed14/5/2026AY 2023-24
ADHISH JAIN,DELHI vs ACIT, CIRCLE 34(1), DELHI
ITA 1215/DEL/2026[2022-23]Status: Disposed14/5/2026AY 2022-23
SANJAY KHURANA,DELHI vs ITO WARD 67(1), DELHI
ITA 1214/DEL/2026[2023-24]Status: Disposed14/5/2026AY 2023-24
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 29, DELHI vs M/S JINDAL CHARITABLE SOCIETY, NEW DELHI
ITA 9164/DEL/2025[2017-18]Status: Disposed14/5/2026AY 2017-18
NISHANT GABBA,PANIPAT vs ITO, WARD-1, PANIPAT
ITA 8573/DEL/2025[2019-2020]Status: Disposed14/5/2026AY 2019-2020
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs AMARENDRA DHARI SINGH, DELHI
ITA 7922/DEL/2025[2011-12]Status: Disposed14/5/2026AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs AMARENDRA DHARI SINGH, DELHI
ITA 7921/DEL/2025[2010-11]Status: Disposed14/5/2026AY 2010-11
SATBIR,SOUTH DELHI vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, CIVIC CENTRE, NEW DELHI
ITA 7913/DEL/2025[2018-19]Status: Disposed14/5/2026AY 2018-19
PANKAJ SETHI,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-14, NEW DELHI
ITA 7891/DEL/2025[2017-18]Status: Disposed14/5/2026AY 2017-18
PANKAJ SETHI,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-14, NEW DELHI
ITA 7890/DEL/2025[2016-17]Status: Disposed14/5/2026AY 2016-17
DCIT, CIRCLE-1(1), GURGAON, GURGAON vs KANOI METREC LLP, GURGAON
ITA 7762/DEL/2025[2017-18]Status: Disposed14/5/2026AY 2017-18
SHRI ANJANI KUMAR PANDEY ,HARYANA vs ITO , WARD-1(1), FARIDABAD
ITA 7400/DEL/2025[2012-13]Status: Disposed14/5/2026AY 2012-13
NITIN GARG ,PITAMPURA. vs WARD 43(6), DELHI , DELHI
ITA 7375/DEL/2025[2016-17]Status: Disposed14/5/2026AY 2016-17