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ITAT Delhi Bench

78,202 judgments

DCIR CC-15, DELHI vs ALOK DHIR, DELHI

ITA 4804/DEL/2025[2014-15]Status: Disposed15/5/2026AY 2014-15

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-19, DELHI, JHANDEWALAN EXTN. vs MANOJVASUDEO PARDASANY (HUF), MUMBAI

ITA 4745/DEL/2025[2020-21]Status: Disposed15/5/2026AY 2020-21

SANJAY KARNWAL,SAHARANPUR vs INCOME TAX OFFICER, WARD-3(3)(5), SAHARANPUR

ITA 4719/DEL/2025[2011-12]Status: Disposed15/5/2026AY 2011-12

VISHVNATH BATHLA,MEERUT vs DCIT CIRCLE-3(2)(1) , MUZAFFARNAGAR

ITA 4718/DEL/2025[2012-2013]Status: Disposed15/5/2026AY 2012-2013

M/S FASHION ACCESSORIES,GURGAON vs DCIT, CICLE-1(1), GURGAON

ITA 4654/DEL/2025[2012-13]Status: Disposed15/5/2026AY 2012-13

M/S FASHION ACCESSORIES,GURGAON vs DCIT, CIRCLE-1(1), GURGAON

ITA 4653/DEL/2025[2011-12]Status: Disposed15/5/2026AY 2011-12

ACIT, CENTRAL CIRCLE-31, NEW DELHI, DELHI vs KISHORE KUMAR KAYA, DELHI

ITA 4613/DEL/2025[2021-22]Status: Disposed15/5/2026AY 2021-22

ASSISTANT COMMISSIONER OF INCOME TAX, MUZAFFARNAGAR vs AJAY KUMAR, MUZAFFARNAGAR

ITA 4583/DEL/2025[2014-15]Status: Disposed15/5/2026AY 2014-15

SUNIL SHARMA,GHAZIABAD vs ITO, WARD-2(2)(3), GHAZIABAD, GHAZIABAD

ITA 4471/DEL/2025[2015-16]Status: Disposed15/5/2026AY 2015-16

STEEL AUTHORITY OF INDIA LTD.,DELHI vs ACIT, CIRCLE-22(2), NEW DELHI

ITA 4201/DEL/2025[2021-22]Status: Disposed15/5/2026AY 2021-22

BELA SAHNI,NOIDA vs DY COMMISSIONER OF INCOME TAX -5(1)(1), NOIDA

ITA 3755/DEL/2025[2013-14]Status: Disposed15/5/2026AY 2013-14

ASSISTANT COMMISSIONER OF INCOME TAX, NEW DELHI vs LYALLPUR UNIFORMS PRIVATE LIMITED, NEW DELHI

ITA 3651/DEL/2025[2017-18]Status: Disposed15/5/2026AY 2017-18

FORTIS HOSPITALS LIMITED,DELHI vs PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI-1, DELHI

ITA 3380/DEL/2025[2021-22]Status: Disposed15/5/2026AY 2021-22

ARVIND CHADHA ,DELHI vs ITO, CIRCLE 22(2), DELHI, DELHI

ITA 3081/DEL/2025[2017-18]Status: Disposed15/5/2026AY 2017-18

PULKIT GUPTA,MEERUT vs ITO WARD 1(2)(1), MEERUT

ITA 2727/DEL/2025[2013-14]Status: Disposed15/5/2026AY 2013-14

RAJ KUMAR,DELHI vs DCIT, CENTRAL CIRCLE-30, DELHI

ITA 1502/DEL/2025[2020-21]Status: Disposed15/5/2026AY 2020-21

RAJ KUMAR,DELHI vs DCIT, CENTRAL CIRCLE- 30 , DELHI

ITA 1501/DEL/2025[2019-20]Status: Disposed15/5/2026AY 2019-20

RAJ KUMAR,DELHI vs DCIT CENTRAL CIRCLE-30, DELHI

ITA 1500/DEL/2025[2018-19]Status: Disposed15/5/2026AY 2018-19

SHANTI DEVI JAIN MEMORIAL TRUST,MUZAFFARNAGAR vs INCOME TAX OFFICER, EXEMPTION WARD, GHAZIABAD

ITA 3729/DEL/2024[2013-14]Status: Disposed15/5/2026AY 2013-14

ASSISTANT COMMISSIONER OF INCOME TAX , NEW DELHI vs THE INDURE PRIVATE LIMITED, DELHI

ITA 3355/DEL/2024[2018-19]Status: Disposed15/5/2026AY 2018-19