← All Benches
ITAT Delhi Bench
78,202 judgments
RAJNEESH VERMA,DELHI vs ACIT CIRCLE - 50(1) DELHI, DELHI
ITA 6634/DEL/2025[2017-18]Status: Disposed15/5/2026AY 2017-18
AHUJA AND ANAND BUILDWELL PRIVATE LIMITED,DELHI vs DCIT, CENTRAL CIRCLE- 1, NOIDA
ITA 6610/DEL/2025[2020-21]Status: Disposed15/5/2026AY 2020-21
SHRIMP IMPORVEMENT SYSTEMS INDIA P LTD,DELHI vs ASSESSING OFFICER, DELHI
ITA 6608/DEL/2025[2018-19]Status: Disposed15/5/2026AY 2018-19
YASH SUNEJA,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 25, DELHI, DELHI
ITA 6579/DEL/2025[2017-18]Status: Disposed15/5/2026AY 2017-18
OPEN BOOK FOUNDATION,DELHI vs CIT(EXEMPTION), DELHI
ITA 6568/DEL/2025[2026-27]Status: Disposed15/5/2026AY 2026-27
MANMEET SINGH SAHNI,DELHI vs ITO WARD-29(3), DELHI
ITA 6536/DEL/2025[2017-2018]Status: Disposed15/5/2026AY 2017-2018
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-I NOIDA, NOIDA vs ELDECO INFRASTRUCTURE & PROPERTIES PVT. LTD, , DELHI
ITA 5960/DEL/2025[2016-17]Status: Disposed15/5/2026AY 2016-17
M/S ELDECO INFRASTRUCTURE & PROPERTIES LTD,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, NOIDA, NOIDA
ITA 5735/DEL/2025[2016-17]Status: Disposed15/5/2026AY 2016-17
NEWAGE CAPITAL SERVICES PRIVATE LIMITED,NEW DELHI vs INCOME TAX OFFICER, NEW DELHI
ITA 5682/DEL/2025[2012-13]Status: Disposed15/5/2026AY 2012-13
JASNEET KAUR BHATIA,NEW DELHI vs ITO, WARD 50(5), DELHI, NEW DELHI
ITA 5402/DEL/2025[2017-18]Status: Disposed15/5/2026AY 2017-18
INDOWESTERN COMMODITIES AND ENERGY TRADE PRIVATE LIMITED,NEW DELHI vs WARD 12(2), NEW DELHI
ITA 5027/DEL/2025[2017-18]Status: Disposed15/5/2026AY 2017-18
JAGMOHAN KEJRIWAL,BARHANA, HARYANA vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-32, JHANDEWLAN EXTN. NEW DELHI
ITA 4966/DEL/2025[2019-2020]Status: Disposed15/5/2026AY 2019-2020
ANKIT AGARWAL HUF,CIVIL LINES, DELHI vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWLAN EXTN. NEW DELHI
ITA 4958/DEL/2025[2019-2020]Status: Disposed15/5/2026AY 2019-2020
ALOK AGARWAL & SONS HUF,CIVIL LINES, DELHI vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWLAN EXTN. NEW DELHI
ITA 4950/DEL/2025[2019-2020]Status: Disposed15/5/2026AY 2019-2020
ALOK AGARWAL & SONS HUF,CIVIL LINES,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWLAN EXTN. NEW DELHI
ITA 4949/DEL/2025[2017-2018]Status: Disposed15/5/2026AY 2017-2018
SHRI LAKSHMI ASSOCIATES,DELHI vs DCIT, CENTRAL CIRCLE-30, DELHI
ITA 4853/DEL/2025[2020-21]Status: Disposed15/5/2026AY 2020-21
SHRI LAKSHMI ASSOCIATES,DELHI vs DCIT, CENTRAL CIRCLE-30, DELHI
ITA 4852/DEL/2025[2019-20]Status: Disposed15/5/2026AY 2019-20
RBI NEW DELHI STAFF CO- OPERATIVE THRIFT AND CREDIT SOCIETY LTD,DELHI vs ITO WARD 52(1), NEW DELHI
ITA 4851/DEL/2025[2020-21]Status: Disposed15/5/2026AY 2020-21
RBI NEW DELHI STAFF CO-OPERATIVE THRIFT AND CREDIT SOCIETY LTD,DELHI vs ITO WARD 52(1), DELHI
ITA 4850/DEL/2025[2016-17]Status: Disposed15/5/2026AY 2016-17
DCIT CC-15, NEW DELHI vs ALOK DHIR , DELHI
ITA 4805/DEL/2025[2014-15]Status: Disposed15/5/2026AY 2014-15
