← All Benches
ITAT Delhi Bench
78,202 judgments
AL-AALI EXPORTS PVT LTD,DELHI vs DCIT,CC-30, DELHI
ITA 8710/DEL/2025[2020-21]Status: Disposed19/5/2026AY 2020-21
RITU JAIN,MEERUT vs NFAC, DELHI
ITA 8709/DEL/2025[2014-15]Status: Disposed19/5/2026AY 2014-15
VIVEK KUMAR,DELHI vs ITO WARD 51(1), DELHI
ITA 8706/DEL/2025[2022-23]Status: Disposed19/5/2026AY 2022-23
KARAN TALWAR,DELHI vs ACIT CIRCLE -59(1), DELHI
ITA 8586/DEL/2025[2016-17]Status: Disposed19/5/2026AY 2016-17
ASSISTANT COMMISSIONER OF INCOME TAX, DELHI, JHANDEWALAN, DELHI vs M/S TRDP HAPPY WORLD PVT. LTD., DELHI
ITA 7998/DEL/2025[2021-22]Status: Disposed19/5/2026AY 2021-22
K.P. EDUCATION & MEDICAL INSTITUTION,DELHI vs CIT(EXEMPTION), NEW DELHI
ITA 7947/DEL/2025[-]Status: Disposed19/5/2026
K. P. EDUCATION & MEDICAL INSTITUTION,DELHI vs CIT(EXEMPTION), DELHI
ITA 7940/DEL/2025[-]Status: Disposed19/5/2026
ASSISTANT COMMISSIONER OF INCOME TAX, JHANDEWALAN vs M/S TRDP HAPPY WORLD PRIVATE LTD, DELHI
ITA 7889/DEL/2025[2019-20]Status: Disposed19/5/2026AY 2019-20
ASSISTANT COMMISSIONER OF INCOME TAX, JHANDEWALAN vs M/S MALWA PACKAGING, MADHYA PRADESH
ITA 7585/DEL/2025[2021-22]Status: Disposed19/5/2026AY 2021-22
ACIT, CENTRAL CIRCLE-19, DELHI, DELHI vs VIDYA POLYMER PRIVATE LIMITED, DELHI
ITA 6915/DEL/2025[2020-21]Status: Disposed19/5/2026AY 2020-21
MONICA GOLD PIPES PRIVATE LIMITED,EARLIER KNOWN - SHREE GHANTAKARAN PIPES PVT LTD vs ITO, C R BUILDING
ITA 6756/DEL/2025[2013-14]Status: Disposed19/5/2026AY 2013-14
JAYPEECO INDIA PRIVATE LIMITED,DELHI vs ITO WARD 13(4), DELHI
ITA 6676/DEL/2025[2012-13]Status: Disposed19/5/2026AY 2012-13
TRDP HAPPY WORLD PVT LTD ,DELHI vs DCIT CENTRAL CIRCEL -19 , DELHI
ITA 6121/DEL/2025[2019-20]Status: Disposed19/5/2026AY 2019-20
TRDP HAPPY WORLD PVT. LTD ,DELHI vs DCIT, CENTRAL CIRCEL-19 , DELHI
ITA 6120/DEL/2025[2018-19]Status: Disposed19/5/2026AY 2018-19
NITIN SACHDEVA,DELHI vs ITO, WARD 49 (1), DELHI
ITA 5969/DEL/2025[2020-21]Status: Heard19/5/2026AY 2020-21
MALWA PACKAGING,MADHYA PRADESH vs DCIT, CENTRAL CIRCLE-19, DELHI
ITA 5755/DEL/2025[2021-22]Status: Disposed19/5/2026AY 2021-22
SONIKA SINGHAL, NEW DELHI,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-27, NEW DELHI, NEW DELHI
ITA 5083/DEL/2025[2020-21]Status: Disposed19/5/2026AY 2020-21
DCIT, CENTRAL CIRCLE, GHAZIABAD, GHAZIABAD vs M/S HABITAT INFRASTRUCTURE PVT. LTD, GHAZIABAD
ITA 4650/DEL/2025[2011-12]Status: Disposed19/5/2026AY 2011-12
RANJITGARH FINANCE COMPANY PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER WARD 21(1) NEW DELHI, NEW DELHI
ITA 4088/DEL/2025[2012-13]Status: Disposed19/5/2026AY 2012-13
DY. COMMISSIONER OF INCOME TAX, CIRCLE, KARNAL, KARNAL vs KRISH CEREALS PRIVATE LIMITED, NISSING, KARNAL
ITA 3061/DEL/2025[2018-19]Status: Heard19/5/2026AY 2018-19