← All Benches

ITAT Delhi Bench

78,202 judgments

KRISHAN KUMAR MAHESHWARI,GURGAON vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 25, DELHI, DELHI

ITA 1867/DEL/2025[2017-18]Status: Disposed19/5/2026AY 2017-18

KRISHAN KUMAR MAHESHWARI,GURGAON vs ASSISTANT COMMISSIONER OF INCOME TAX - CENTRAL CIRCLE 25, DELHI

ITA 1866/DEL/2025[2014-15]Status: Disposed19/5/2026AY 2014-15

VINOD KUMAR MAHESHWARI,GURGAON vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -28, NEW DELH, DELHI

ITA 1865/DEL/2025[2019-20]Status: Disposed19/5/2026AY 2019-20

VINOD KUMAR MAHESHWARI,GURGAON vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -28, NEW DELH, DELHI

ITA 1864/DEL/2025[2018-19]Status: Disposed19/5/2026AY 2018-19

VINOD KUMAR MAHESHWARI,GURGAON vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -28, NEW DELH, DELHI

ITA 1863/DEL/2025[2017-18]Status: Disposed19/5/2026AY 2017-18

VINOD KUMAR MAHESHWARI ,GURGAON vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -28, NEW DELH, DELHI

ITA 1862/DEL/2025[2016-17]Status: Disposed19/5/2026AY 2016-17

VINOD KUMAR MAHESHWARI,GURGAON vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -28, NEW DELH, DELHI

ITA 1861/DEL/2025[2015-16]Status: Disposed19/5/2026AY 2015-16

VINOD KUMAR MAHESHWARI ,GURGAON vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -28, NEW DELH, DELHI

ITA 1860/DEL/2025[2014-15]Status: Disposed19/5/2026AY 2014-15

VINOD KUMAR MAHESHWARI,GURGAON vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -28, NEW DELHI, DELHI

ITA 1859/DEL/2025[2013-14]Status: Disposed19/5/2026AY 2013-14

MR. PRAKASH CHAND AGRAWAL,GAUTAM BUDH NAGAR vs ITO WARD-5(2)(1), NOIDA

ITA 1300/DEL/2025[2019-20]Status: Heard19/5/2026AY 2019-20

MR. PRAKASH CHAND AGRAWAL,GAUTAM BUDH NAGAR vs ITO WARD-5(2)(1), NOIDA

ITA 1299/DEL/2025[2018-19]Status: Heard19/5/2026AY 2018-19

RAHUL GUPTA,MEERUT vs PRINCIPAL COMMISSIONER OF INCOME TAX, GHAZIABAD

ITA 2383/DEL/2024[2015-16]Status: Disposed19/5/2026AY 2015-16

IREO WATERFRONT PRIVATE LIMITED vs DCIT, CIRCLE-74(1) NEW DELHI & ANR.

ITA/79/202618/5/2026

IREO WATERFRONT PRIVATE LIMITED vs DCIT CIRCLE 74 (1)NEW DELHI & ANR.

ITA/78/202618/5/2026

M/S IREO PRIVATE LIMITED vs DCIT, CIRCLE-74 (1), NEW DELHI & ANR.

ITA/77/202618/5/2026

IREO HOSPITALITY COMPANY PRIVATE LIMITED vs DCIT CIRCLE 74 (1) NEW DELHI & ANR.

ITA/75/202618/5/2026

IREO RESIDENCIES COMPANY PRIVATE LIMITED vs DCIT CIRCLE 74 (1) NEW DELHI & ANR.

ITA/73/202618/5/2026

TULIP INFRATECH PRIVATE LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 76(1), NEW DELHI

ITA/293/202618/5/2026

TULIP INFRATECH PRIVATE LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX

ITA/294/202618/5/2026

M/S IREO GRACE REALTECH PRIVATE LIMITED vs DCIT, CIRCLE-74(1), NEW DELHI & ANR.

ITA/21/202618/5/2026