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ITAT Delhi Bench

78,202 judgments

M/S GLS INFRATECH PRIVATE LIMITED vs ITO (TDS), WARD-74(3) NEW DELHI & ANR.

ITA/328/202618/5/2026

IREO PRIVATE LIMITED vs DCIT CIRCLE 74 (1) NEW DELHI & ANR.

ITA/74/202618/5/2026

FLORENTINE ESTATES OF INDIA LTD. vs INCOME TAX OFFICER

ITA/6/202618/5/2026

GOOD EARTH SIXTY NINE PROJECTS LLP vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 77(1), NEW DELHI

ITA/299/202618/5/2026

IREO PRIVATE LIMITED vs DCIT CIRCLE 74 (1) NEW DELHI & ANR.

ITA/76/202618/5/2026

M/S IREO GRACE REALTECH PRIVATE LIMITED vs DCIT, CIRCLE-74(1), NEW DELHI & ANR.

ITA/20/202618/5/2026

DEEPANSHU PROJECTS PRIVATE LIMITED vs INCOME TAX OFFICER, WARD 74(1), AAYAKAR BHAWAN, LAXMI NAGAR, NEW DELHI 110092 & ANR.

ITA/258/202618/5/2026

COMMISSIONER OF INCOME TAX vs NATIONAL AGRICULTURAL CO-OP. MARKETING FEDERATION OF INDIA LTD

ITA/836/200918/5/2026

RELIGARE ENTERPRISES LTD (SUCCESSOR-IN-INTEREST OF RELIGARE SECURITIES LTD) vs DEPUTY COMMISSIONER OF INCOME TAX

ITA/385/202618/5/2026

PR. COMMISSIONER OF INCOME TAX - 1 vs M/S. AMERICAN EXPRESS (INDIA) PVT. LTD.

ITA/656/201918/5/2026

VARUN JAIN,DELHI vs INCOME TAX OFFICER WARD-58(3), NEW DELHI

ITA 2692/DEL/2026[2020-2021]Status: Disposed18/5/2026AY 2020-2021

SUBHASH CHAND GOEL,MEERUT vs ITO WAD 1(2)(5), MEERUT

ITA 1225/DEL/2026[2015-16]Status: Disposed18/5/2026AY 2015-16

SUPERMAX DRUGS AND PHARMACEUTICAL P LTD,DELHI vs ITO WARD 24(4), DELHI

ITA 1220/DEL/2026[2017-18]Status: Disposed18/5/2026AY 2017-18

NORTH DELHI BEVERAGES P LTD,DELHI vs ACIT, CIRCLE-18(2), DELHI

ITA 1219/DEL/2026[2017-18]Status: Disposed18/5/2026AY 2017-18

MANISH AUSTIN,DELHI vs ITO WARD 47(1), DELHI

ITA 8582/DEL/2025[2017-18]Status: Disposed18/5/2026AY 2017-18

UNO MINDA LIMITED (SUCCESSOR TO HARITA FEHRER LIMITED),DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 13, DELHI, DELHI

ITA 7772/DEL/2025[2021-22]Status: Disposed18/5/2026AY 2021-22

UNO MINDA LIMITED (SUCCESSOR TO HARITA FEHRER LIMITED),DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 13, DELHI, DELHI

ITA 7771/DEL/2025[2020-21]Status: Disposed18/5/2026AY 2020-21

IDEAL INFRAPROMOTERS PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1, GURGAON, GURGAON

ITA 7743/DEL/2025[2014-15]Status: Disposed18/5/2026AY 2014-15

IDEAL INFRAPROMOTERS PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1, GURGAON, GURGAON

ITA 7742/DEL/2025[2013-14]Status: Disposed18/5/2026AY 2013-14

IDEAL INFRAPROMOTERS PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1, GURGAON, GURGAON

ITA 7741/DEL/2025[2012-13]Status: Disposed18/5/2026AY 2012-13