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ITAT Delhi Bench

78,202 judgments

M/S DNC INFRASTRUCTURE PRIVATE LIMITED,HYDRABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-31, DELHI

ITSSA 2715/DEL/2026[2017-18]Status: Disposed19/5/2026AY 2017-18

SACHIN,DELHI vs ITO WARD 60(7), DELHI

ITA 846/DEL/2026[2012-3]Status: Disposed19/5/2026

M/S. USHA RANI TRADERS PVT. LTD.,DELHI vs DCIT CIRCLE-27(1), NEW DELHI

ITA 842/DEL/2026[2017-18]Status: Disposed19/5/2026AY 2017-18

BABLU RAY,DELHI vs ITO WARD 63(1), CIVIC CENTER

ITA 840/DEL/2026[2018-19]Status: Disposed19/5/2026AY 2018-19

BABLU RAY,DELHI vs ITO WARD 63(1), CIVIC CENTER

ITA 839/DEL/2026[2017-18]Status: Disposed19/5/2026AY 2017-18

VINOD KUMAR,GAUTAM BUDH NAGAR vs INCOME TAX OFFICER, NOIDA

ITA 838/DEL/2026[2016-17]Status: Disposed19/5/2026AY 2016-17

OSR LOGISTICS,DELHI vs ASSISSTANT COMMISSIONER OF INCOME TAX, DELHI

ITA 83/DEL/2026[2017-18]Status: Disposed19/5/2026AY 2017-18

DCIT, CIRCLE-8(1), HYDERABAD, HYDERABAD vs DNC INFRASTRUCTURE PRIVATE LIMITED, HYDERABAD

ITA 670/DEL/2026[2019-20]Status: Disposed19/5/2026AY 2019-20

DY. COMMISSIONER OF INCOME TAX, CIRCLE-8(1), HYDERABAD, HYDERABAD vs DNC INFRASTRUCTURE PRIVATE LIMITED, HYDERABAD

ITA 669/DEL/2026[2018-19]Status: Disposed19/5/2026AY 2018-19

DCIT, CIRCLE-8(1), HYDERABAD, HYDERABAD vs DNC INFRASTRUCTURE PRIVATE LIMITED, HYDERABAD

ITA 668/DEL/2026[2017-18]Status: Disposed19/5/2026AY 2017-18

PASADENA RETAIL PRIVATE LIMITED,DELHI vs DCIT /ACIT, CENTRAL CIRCLE-17, DELHI, NEW DELHI

ITA 3615/DEL/2026[2020-21]Status: Disposed19/5/2026AY 2020-21

INCOME TAX OFFICER, DELHI vs SUDHIR KUMAR, DELHI

ITA 2719/DEL/2026[2020-21]Status: Disposed19/5/2026AY 2020-21

M/S DNC INFRASTRUCTURE PRIVATE LIMITED,HYDERABAD vs DEPUTY COMISSIONER OF INCOME TAX, CENTRAL CIRCLE-31, JHANDEWALAN EXTENTION

ITA 2717/DEL/2026[2019-20]Status: Disposed19/5/2026AY 2019-20

M/S DNC INFRASTRUCTURE PRIVATE LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-31, JHANDEWALAN EXTENTION

ITA 2716/DEL/2026[2018-19]Status: Disposed19/5/2026AY 2018-19

INCOME TAX OFFICER, DELHI vs BHARAT BHUSHAN, DELHI

ITA 2697/DEL/2026[2020-21]Status: Disposed19/5/2026AY 2020-21

ASSISI CONVENT EDUCATION SOCIETY,AGRA ROAD, ETAH vs INCOME TAX OFFICER EXEMPTION WARD, GHAZIABAD, EXEMPTION WARD, GHAZIABAD.

ITA 1804/DEL/2026[2017-18]Status: Disposed19/5/2026AY 2017-18

ACIT, NEW DELHI vs SMT. AKANKSHA GUPTA, DELHI

ITA 1195/DEL/2026[2021-22]Status: Heard19/5/2026AY 2021-22

AL -AALI EXPORTS PVT LTD,DELHI vs DCIT CC-30, DELHI

ITA 8713/DEL/2025[2023-24]Status: Disposed19/5/2026AY 2023-24

AL-ALI EXPORTS PVT LTD,DELHI vs DCIT,CC-30, DELHI

ITA 8712/DEL/2025[2022-23]Status: Disposed19/5/2026AY 2022-23

AL-ALI EXPORTS PVT LTD,DELHI vs DCIT,CC-30, DELHI

ITA 8711/DEL/2025[2021-22]Status: Disposed19/5/2026AY 2021-22