ITAT Delhi Bench

PRAMOD KUMAR JAIN,NEW DELHI vs DCIT, CENTRAL CIRCLE-07, NEW DELHI

RAJ KUMAR KAPOOR,NEW DELHI vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, NEW DELHI

ASSISTANT COMMISSIONER OF INCOME TAX, NEW DELHI vs KIND BUILDING SOLUTIONS PRIVATE LIMITED, NEW DELHI

VIKRAM BAKSHI,DELHI vs DCIT, CIRCLE-4(2), DELHI

INCOME TAX OFFICER WARD-7(1), C.R BUILDING I.P ESTATE vs MS DEMAS DEVELOPERS PRIVATE LIMITED , ASHOK NAGAR

VIKRAM BAKSHI,DELHI vs NATIONAL FACELESS ASSESSMENT CENTER, .

DEMAS DEVELOPERS PRIVATE LIMITED,NEW DELHI vs INCOME TAX OFFICER, WARD 7(1), NEW DELHI

ELOFIC INDUSTRIES LIMITED,FARIDABAD vs ACIT, CIRCLE-7(1), DELHI

HITACHI ASTEMO GURUGRAM POWERTRAIN SYSTEMS PVT. LTD. ,HARYANA vs CIRCLE 13(1), DELHI

HITACHI ASTEMO GURUGRAM POWERTRAIN SYSTEMS PVT LTD (FORMELY KNOWN AS KEIHIN INDIA MANUFACTURING PVT LTD),GURGAON vs ADDL. CIT, NATIONAL E- ASSESMNET CENTRE, NEW DELHI

SARLA FASHION GARMENTS,,NEW DELHI vs JCIT, RANGE-31,, DELHI

MANISH JAIN,DELHI vs INCOME TAX OFFICER, DELHI

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

ANURADHA DOSHI vs INCOME TAX OFFICER, WARD 50(1), DELHI & ANR.

H.M. INFRACON PRIVATE LIMITED vs INCOME TAX WARD-11(1)DELHI & ANR.

H.M. INFRACON PRIVATE LIMITED vs INCOME TAX WARD-11(1)DELHI & ANR.

TREHAN PROMOTERS AND BUILDERS PVT LTD. vs PRINCIPAL COMMISSIONER OF INCOME TAX -1 NEW DELHI & ANR.

PR. COMMISSIONER OF INCOME TAX, CENTRAL-1, DELHI vs SHRITI VERMA

PR. COMMISSIONER OF INCOME TAX, CENTRAL-1, DELHI vs SHRITI VERMA

PR. COMMISSIONER OF INCOME TAX, CENTRAL-1, DELHI vs SHRITI VERMA

PR. COMMISSIONER OF INCOME TAX, CENTRAL-1, DELHI vs SHRITI VERMA