← All Benches
ITAT Delhi Bench
78,184 judgments
M/S BHUPENDRA AUTOTECH INDUSTRIES (P) LTD.,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, HARYANA
ITA 5787/DEL/2025[2011-12]Status: Disposed20/5/2026AY 2011-12
M/S BHUPENDRA AUTOTECH INDUSTRIES (P) LTD.,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, HARYANA
ITA 5786/DEL/2025[2010-11]Status: Disposed20/5/2026AY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs JBN APPARELS P LTD, DELHI
ITA 5278/DEL/2025[2019-20]Status: Disposed20/5/2026AY 2019-20
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs JBN APPARELS P LTD , DELHI
ITA 5277/DEL/2025[2018-19]Status: Disposed20/5/2026AY 2018-19
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs JBB APPARELS PRIVATE LIMITED, DELHI
ITA 5261/DEL/2025[2018-19]Status: Disposed20/5/2026AY 2018-19
PRADEEP AGGARWAL,DELHI vs DCIT, CENTRAL CIRCLE-25, DELHI
ITA 5196/DEL/2025[2018-19]Status: Disposed20/5/2026AY 2018-19
INCOME TAX OFFICER, NEW DELHI vs M/S.LEELA TOURISM AND HERITAGE PVT.LTD., NEW DELHI
ITA 4739/DEL/2025[2017-18]Status: Disposed20/5/2026AY 2017-18
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs AASTHA APPARELS PRIVATE LIMITED , DELHI
ITA 4721/DEL/2025[2014-15]Status: Disposed20/5/2026AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs AASTHA APPARELS PRIVATE LIMITED , DELHI
ITA 4720/DEL/2025[2013-14]Status: Disposed20/5/2026AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs JBB APPARELS P LTD, DELHI
ITA 4662/DEL/2025[2019-20]Status: Disposed20/5/2026AY 2019-20
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs AASTHA APPARELS PRIVATE LIMITED, DELHI
ITA 4661/DEL/2025[2019-20]Status: Disposed20/5/2026AY 2019-20
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs AASTHA APPARELS PRIVATE LIMITED , DELHI
ITA 4660/DEL/2025[2018-19]Status: Disposed20/5/2026AY 2018-19
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs AASTHA APPARELS P. LTD, DELHI
ITA 4659/DEL/2025[2017-18]Status: Disposed20/5/2026AY 2017-18
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs AASTHA APPARELS PRIVATE LIMITED, DELHI
ITA 4658/DEL/2025[2016-17]Status: Disposed20/5/2026AY 2016-17
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs AASTHA APPARELS PRIVATE LIMITED , DELHI
ITA 4657/DEL/2025[2015-16]Status: Disposed20/5/2026AY 2015-16
SHAMINDER SINGH,DELHI vs ACIT, CENTRAL CIRCLE-8, NEW DELHI
ITA 4629/DEL/2025[2018-19]Status: Disposed20/5/2026AY 2018-19
SHAMINDER SINGH,DELHI vs ACIT, CENTRAL CIRCLE-8, NEW DELHI
ITA 4628/DEL/2025[2017-18]Status: Disposed20/5/2026AY 2017-18
SHAMINDER SINGH,DELHI vs ACIT CENTRAL CIRCLE-8, NEW DELHI
ITA 4627/DEL/2025[2016-17]Status: Disposed20/5/2026AY 2016-17
RAHUL MITTAL,MUZAFFARNAGAR vs ITO WARD 3(2)(4), MUZAFFARNAGAR
ITA 4425/DEL/2025[2015-16]Status: Disposed20/5/2026AY 2015-16
DEV RAJ SHARMA,DELHI vs COMRNISSIONER OF INCOME TAX (APPEAL), DELHI
ITA 3413/DEL/2025[2017-18]Status: Disposed20/5/2026AY 2017-18