← All Benches
ITAT Delhi Bench
78,184 judgments
RAMESH ZALPURI,GAUTAM BUDDHA NAGAR,UTTAR PRADESH, INDIA vs DCIT/ACIT CEN CIR-II, NOIDA, SECOND FLOOR, NOIDA
ITA 7106/DEL/2025[2022-23]Status: Disposed20/5/2026AY 2022-23
NITIN SACHDEVA,PALAM VIHAR, GURGAON vs INCOME TAX OFFICER NWR-W-(107)(1), WARD 3(1), GURGAON, UDHYOG VIHAR, PHASE V, GURGAON
ITA 6803/DEL/2025[2015-16]Status: Disposed20/5/2026AY 2015-16
NITIN SACHDEVA,PALAM VIHAR, GURGAON vs INCOME TAX OFFICER NWR-W-(107)(1), WARD 3(1), GURGAON, UDHYOG VIHAR, PHASE V, GURGAON
ITA 6802/DEL/2025[2015-16]Status: Disposed20/5/2026AY 2015-16
ACIT, NEW DELHI vs M/S PLASSER INDIA PRIVATE LIMITED, NEW DELHI
ITA 6789/DEL/2025[2021-22]Status: Disposed20/5/2026AY 2021-22
RAMESH KUMAR BANSAL,DELHI vs ITO WARD-36(1), DELHI
ITA 6712/DEL/2025[2013-2014]Status: Disposed20/5/2026AY 2013-2014
AMIT VERMA ,MEERUT vs ITO WARD 1(1)(1), MEERUT
ITA 6680/DEL/2025[2012-13]Status: Disposed20/5/2026AY 2012-13
ACIT, CIRCLE -34(1), DELHI, DELHI vs ASHISH KUMAR AHUJA, DELHI
ITA 6497/DEL/2025[2017-18]Status: Disposed20/5/2026AY 2017-18
M/S. PUNDRIKAKSH DEVELOPERS PVT. LTD.,DELHI vs ACIT, CENTRAL CIRCLE-32, NEW DELHI
ITA 6426/DEL/2025[2019-20]Status: Disposed20/5/2026AY 2019-20
PALAK CHOPRA,DELHI vs ITO WARD 58(8), DELHI
ITA 6187/DEL/2025[2017-18]Status: Disposed20/5/2026AY 2017-18
R N KHEMKA ENTERPRISES PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER, WARD 20(3), DELHI, DELHI
ITA 6154/DEL/2025[2010-11]Status: Disposed20/5/2026AY 2010-11
MAX CITY DEVELOPERS PVT. LTD.,DELHI vs DCIT CENTRAL CIRCLE, GHAZIABAD
ITA 6141/DEL/2025[2014-15]Status: Disposed20/5/2026AY 2014-15
MAX CITY DEVELOPERS PVT. LTD.,DELHI vs DCIT CENTRAL CIRCLE 16(1), GHAZIABAD
ITA 6140/DEL/2025[2011-12]Status: Disposed20/5/2026AY 2011-12
ACIT, CENTRAL CIRCLE-31, DELHI, DELHI vs M/S AMBIT DIGIHOMES PVT. LTD., DELHI
ITA 6056/DEL/2025[2014-15]Status: Disposed20/5/2026AY 2014-15
ACIT, CENTRAL CIRCLE-31, DELHI, DELHI vs M/S AMBIT DIGIHOMES PVT. LTD., DELHI
ITA 6055/DEL/2025[2013-14]Status: Disposed20/5/2026AY 2013-14
GLOBAL VECTRA HELICORP LIMITED,NEW DELHI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, RANGE - 10 (OSD), NEW DELHI
ITA 5949/DEL/2025[2017-18]Status: Disposed20/5/2026AY 2017-18
BEYOND EVOLUTION TECH SOLUTIONS PRIVATE LIMITED,GURGAON vs CIRCLE 4(2), DELHI
ITA 5946/DEL/2025[2018-19]Status: Disposed20/5/2026AY 2018-19
SANJAM SAYAL,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 8, NEW DELHI
ITA 5792/DEL/2025[2017-18]Status: Disposed20/5/2026AY 2017-18
SANJAM SAYAL,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 8, NEW DELHI
ITA 5791/DEL/2025[2016-17]Status: Disposed20/5/2026AY 2016-17
M/S BHUPENDRA AUTOTECH INDUSTRIES (P) LTD.,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, HARYANA
ITA 5789/DEL/2025[2013-14]Status: Disposed20/5/2026AY 2013-14
M/S BHUPENDRA AUTOTECH INDUSTRIES (P) LTD.,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, HARYANA
ITA 5788/DEL/2025[2012-13]Status: Disposed20/5/2026AY 2012-13