← All Benches
ITAT Delhi Bench
78,184 judgments
SANJAY SINGHAL,DELHI vs DCIT, CENTRAL CIRCLE-8, DELHI
ITA 9051/DEL/2025[2017-18]Status: Disposed26/5/2026AY 2017-18
PRACHEEN SHRI AGGARWAL DIGAMBER JAIN PANCHAYAT ,DELHI vs ITO, WARD-62(1), DELHI
ITA 8142/DEL/2025[2018-19]Status: Disposed26/5/2026AY 2018-19
WELKIN INDUSTRIES PRIVATE LIMITED,DELHI vs ITO WARD 27(1), DELHI
ITA 8126/DEL/2025[2022-23]Status: Disposed26/5/2026AY 2022-23
MANISH BANSAL (HUF),DELHI vs ITO WARD 58(1), DELHI
ITA 8104/DEL/2025[2017-18]Status: Disposed26/5/2026AY 2017-18
ACIT, VIKAS BHAWAN NEW DELHI vs SANTOSH GULATI, PRATAP NAGAR EAST DELHI
ITA 8093/DEL/2025[2017-18]Status: Disposed26/5/2026AY 2017-18
MAHARCHAND,GHAZIABAD vs INCOME TAX OFFICER, GHAZIABAD
ITA 7982/DEL/2025[2010-2011]Status: Disposed26/5/2026AY 2010-2011
DAYA RAM,GURGAON vs AO, GURGAON
ITA 7793/DEL/2025[2017-18]Status: Disposed26/5/2026AY 2017-18
SHRI 108 GUPTI SAGAR DHAM JAIN TRUST,SONIPAT vs CIT (EXEMPTIONS), CHANDIGARH
ITA 7551/DEL/2025[NA]Status: Disposed26/5/2026
ITO 1(2)(5) MEERUT, MEERUT vs SARAL ELECTRONICS PRIVATE LIMITED, MEERUT
ITA 7507/DEL/2025[2013-14]Status: Disposed26/5/2026AY 2013-14
NEELAM,DELHI vs ITO WARD 35(5), DELHI, DELHI
ITA 7464/DEL/2025[2017-18]Status: Disposed26/5/2026AY 2017-18
KRISHNA DEVI,DELHI vs ACIT, CENTRAL CIR 29, DELHI
ITA 6769/DEL/2025[2018-19]Status: Disposed26/5/2026AY 2018-19
KRISHNA DEVI,DELHI vs ACIT, CENTRAL CIR 29, DELHI
ITA 6768/DEL/2025[2018-19]Status: Disposed26/5/2026AY 2018-19
SHAM SUNDER DHINGRA,NEW DELHI vs ACIT, CENTRAL CIRCLE-8, NEW DELHI
ITA 6191/DEL/2025[2020-21]Status: Disposed26/5/2026AY 2020-21
NEHA GUPTA,DELHI vs INCOME TAX OFFICER WARD 14(3), DELHI, DELHI
ITA 6077/DEL/2025[2014-15]Status: Disposed26/5/2026AY 2014-15
SUMANGAL DIAMONDS PRIVATE LIMITED,CHANDNI CHOWN DELHI vs INCOME TAX DEPARTMENT, DELHI
ITA 5913/DEL/2025[2017-18]Status: Disposed26/5/2026AY 2017-18
VIMAL CHAWLA CHARITABLE TRUST,FARIDABAD vs ITO WARD EXEMPTION , FARIDABD
ITA 5154/DEL/2025[2018-19]Status: Disposed26/5/2026AY 2018-19
VIMAL CHAWLA CHARITABLE TRUST,FARIDABAD vs ITO WARD EXEMPTION , FARIDABAD
ITA 5153/DEL/2025[2017-18]Status: Disposed26/5/2026AY 2017-18
DCIT, NEW DELHI vs MASTER FINLEASE LIMITED, DELHI
ITA 4709/DEL/2025[2012-13]Status: Disposed26/5/2026AY 2012-13
DCIT, DELHI vs MASTER FINLEASE LIMITED, DELHI
ITA 4708/DEL/2025[2011-12]Status: Disposed26/5/2026AY 2011-12
DCIT, JHANDEWALAN vs MASTER FINLEASE LIMITED, DELHI
ITA 4707/DEL/2025[2010-11]Status: Disposed26/5/2026AY 2010-11
