← All Benches
ITAT Delhi Bench
78,184 judgments
MACHINO POLYMERS LTD,GURGAON vs DCIT,CIRCLE-1(1), GURGAON
ITA 4101/DEL/2025[2014-15]Status: Disposed26/5/2026AY 2014-15
DCIT, CC- 13, NEW DELHI vs M/S MAHAGUN (INDIA) PVT. LTD, DELHI
ITA 5367/DEL/2024[2011-12]Status: Disposed26/5/2026AY 2011-12
ITO WARD - 9(2), NEW DELHI vs FIRST CLASS INFRABUILD PVT LTD, NEW DELHI
ITA 7905/DEL/2019[2015-16]Status: Disposed26/5/2026AY 2015-16
RHC IT SOLUTIONS PVT. LTD.,NEW DELHI vs ACIT CIRCLE - 20(2), NEW DELHI
ITA 2725/DEL/2019[2015-16]Status: Disposed26/5/2026AY 2015-16
MAHAGUN INDIA PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 1975/DEL/2015[2010-11]Status: Disposed26/5/2026AY 2010-11
M/S. JET LITE (INDIA) LTD,NEW DELHI vs ACIT, NEW DELHI
ITA 3686/DEL/2009[2004-05]Status: Disposed26/5/2026AY 2004-05
ACIT, NEW DELHI vs M/S JET LITE (INDIA), NEW DELHI
ITA 3663/DEL/2009[2004-05]Status: Disposed26/5/2026AY 2004-05
SHEENA INDUSTRIES,PANIPAT vs ACIT CIRCLE, PANIPAT
ITA 3076/DEL/2008[2004-2005]Status: Disposed26/5/2026AY 2004-2005
SARVADA SHIKSHA SAMITI,DELHI vs ITO WARD EXEMPTION 2(1), DELHI
ITA 933/DEL/2026[2017-18]Status: Disposed25/5/2026AY 2017-18
SACHIN GUPTA,NEW DELHI vs ITO WARD 48(1), DELHI
ITA 2684/DEL/2026[2018-19]Status: Disposed25/5/2026AY 2018-19
PRAMOD YADAV,DELHI vs A.O. , WARD 68(1), DELHI
ITA 2672/DEL/2026[2018-19]Status: Disposed25/5/2026AY 2018-19
DWELLING APPLIANCES PRIVATE LIMITED - PREVIOUSLY KNOWN AS ADNEET TRADE LINKS PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER, WARD 1(3), DELHI, DELHI
ITA 2642/DEL/2026[2017-18]Status: Disposed25/5/2026AY 2017-18
STEELMINT INDUSTRIES PVT LTD,HISAR vs DCIT, CIRCLE , HISAR
ITA 2535/DEL/2026[2024-25]Status: Disposed25/5/2026AY 2024-25
DEPUTY COMMISSIONER OF INCOME TAX, JHANDEWALAN, NEW DELHI vs MEENAKSHI KHANNA, DELHI
ITA 1294/DEL/2026[2016-2017]Status: Disposed25/5/2026AY 2016-2017
DEVENDRA KUMAR,BIJNOR vs ITO WARD 3(5), NAJIBABAD
ITA 1271/DEL/2026[2017-18]Status: Disposed25/5/2026AY 2017-18
RAJENDRA,NOIDA vs ITO WARD 5(2)(2), NOIDA
ITA 1217/DEL/2026[2015-16]Status: Disposed25/5/2026AY 2015-16
TLG INDIA PRIVATE LIMITED,MUMBAI vs INCOME TAX OFFICER, WARD-12(1), NEW DELHI
ITA 1060/DEL/2026[2013-14]Status: Disposed25/5/2026AY 2013-14
FRIENDS TRACTOR,HARYANA vs INCOME TAX OFFICER,REWARI, INCOME TAX OFFICE REWARI
ITA 1058/DEL/2026[2018-19]Status: Disposed25/5/2026AY 2018-19
VISHWANATH AGARWAL,DELHI vs ASSISSTANT COMMISSIONER OF INCOME, CENTRAL CIRCLE 17 DELHI, DELHI
ITA 1055/DEL/2026[2018-2019]Status: Disposed25/5/2026AY 2018-2019
AMIT SINGLA HUF,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-28, NEW DELHI, DELHI
ITA 1054/DEL/2026[2018-19]Status: Disposed25/5/2026AY 2018-19
