← All Benches
ITAT Delhi Bench
78,184 judgments
STERINO EXIM PRIVATE LIMITED ,DELHI vs ITO WARD 24(1) DELHI, DELHI
ITA 1051/DEL/2026[2014-15]Status: Disposed25/5/2026AY 2014-15
STERINO EXIM PRIVATE LIMITED,NEW DELHI vs ITO WARD 24(1), NEW DELHI
ITA 1050/DEL/2026[2013-14]Status: Disposed25/5/2026AY 2013-14
RAJBIR SINGH,HARYANA vs INCOME TAX OFFICER, SONIPAT
ITA 9105/DEL/2025[2014-15]Status: Disposed25/5/2026AY 2014-15
SUDHIR KUMAR GUPTA,GHAZIABAD vs ACIT, CENTRAL CIRCLE, GHAZIABAD
ITA 7956/DEL/2025[2019-20]Status: Disposed25/5/2026AY 2019-20
SUDHIR KUMAR GUPTA,GHAZIABAD vs ACIT, CENTRAL CIRCLE, GHAZIABAD
ITA 7955/DEL/2025[2018-19]Status: Disposed25/5/2026AY 2018-19
SUDHIR KUMAR GUPTA,GHAZIABAD vs ACIT, CENTRAL CIRCLE, GHAZIABAD
ITA 7954/DEL/2025[2017-18]Status: Disposed25/5/2026AY 2017-18
SUDHIR KUMAR GUPTA,GHAZIABAD vs ACIT, CENTRAL CIRCLE, GHAZIABAD
ITA 7953/DEL/2025[2016-17]Status: Disposed25/5/2026AY 2016-17
SUDHIR KUMAR GUPTA,GHAZIABAD vs DCIT, CENTRAL CIRCLE, GHAZIABAD
ITA 7952/DEL/2025[2015-16]Status: Disposed25/5/2026AY 2015-16
PEAKWOOD REALITY PVT LTD,GURGAON vs ACIT, CENTRAL CIRCLE- 2, FARIDABAD
ITA 7833/DEL/2025[2015-16]Status: Disposed25/5/2026AY 2015-16
INDRAPRASTHA LOGISTICS PRIVATE LIMITED,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-10(1), DELHI
ITA 7805/DEL/2025[2014-15]Status: Disposed25/5/2026AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs LORD FINCAP LIMITED, DELHI
ITA 7781/DEL/2025[2017-18]Status: Disposed25/5/2026AY 2017-18
DHARMENDER SAINI,FARIDABAD vs INCOME TAX OFFICER, WARD-1(2), FARIDABAD
ITA 7778/DEL/2025[2012-13]Status: Disposed25/5/2026AY 2012-13
VODAFONE IDEA LIMITED (FORMERLY KNOWN AS VODAFONE DIGILINK LIMITED),MUMBAI vs THE DEPUTY COMMISSIONER OF INCOME-TAX CIRCLE 5(2)(1) - MUMBAI, MUMBAI
ITA 7731/DEL/2025[2005-06]Status: Disposed25/5/2026AY 2005-06
VODAFONE IDEA LIMITED (FORMERLY KNOWN AS VODAFONE DIGILINK LIMITED),MUMBAI vs THE DEPUTY COMMISSIONER OF INCOME-TAX CIRCLE 5(2)(1) - MUMBAI, MUMBAI
ITA 7730/DEL/2025[2005-06]Status: Disposed25/5/2026AY 2005-06
LAXMI NARAYAN MITTAL,UTTARAKHAND vs ITO, CENTRAL CIRCLE-16, DELHI
ITA 7629/DEL/2025[2016-17]Status: Disposed25/5/2026AY 2016-17
SURLON INDIA LIMITED,DELHI vs DCIT, DELHI
ITA 7395/DEL/2025[2017-2018]Status: Disposed25/5/2026AY 2017-2018
AS TRADING COMPANY,GHAZIABAD vs INCOME TAX OFFICER, GHAZIABAD
ITA 6928/DEL/2025[2019-20]Status: Disposed25/5/2026AY 2019-20
ESCORTS KUBOTA LIMITED,FARIDABAD vs ADDL. COMMISSIONER OF INCOME TAX, DELHI
ITA 6924/DEL/2025[2002-03]Status: Disposed25/5/2026AY 2002-03
VIRASAT BUILDCON PRIVATE LIMITED,DELHI vs NFAC, DELHI
ITA 6607/DEL/2025[2016-17]Status: Disposed25/5/2026AY 2016-17
INCOME TAX OFFICER, WARD-16(3), DELHI, DELHI vs NISCHINT A KANOUDIA, DELHI
ITA 6544/DEL/2025[2022-23]Status: Disposed25/5/2026AY 2022-23