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ITAT Delhi Bench
78,184 judgments
ADVANCE METERING TECHNOLOGY LIMITED,DELHI vs DCIT TP 1(1)(1), DELHI
ITA 3524/DEL/2024[2020-21]Status: Disposed4/6/2026AY 2020-21
ASHWIN SHARMA,BHOPAL vs DCIT CENTRAL CIRCLE-19, DELHI
ITSSA 1132/DEL/2026[2020-21]Status: Disposed3/6/2026AY 2020-21
ASHWIN SHARMA,BHOPAL vs DCIT CENTRAL CIRCLE-19, DELHI
ITSSA 1131/DEL/2026[2019-20]Status: Disposed3/6/2026AY 2019-20
ASHWIN SHARMA,BHOPAL vs DCIT CENTRAL CIRCLE-19, DELHI
ITSSA 1130/DEL/2026[2014-15]Status: Disposed3/6/2026AY 2014-15
ACIT, CIRCLE(IT)-1(2)(1), DELHI, DELHI vs SATINDER PAL SINGH CHADDHA, DELHI
ITITA 5147/DEL/2025[2019-20]Status: Disposed3/6/2026AY 2019-20
INCOME TAX OFFICER(IT)(TDS), NEW DELHI, CIVIC CENTRE vs BHARTI TELEPORTS LTD. (NOW KNOWN AS INDO TELEPORTS LTD.), DELHI
ITITA 29/DEL/2025[2014-15]Status: Disposed3/6/2026AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs M/S LUCERE LIGHTING SOLUTION PRIVATE LIMITED, DELHI
ITA 905/DEL/2026[2017]Status: Disposed3/6/2026
NORTH ZONE CHAPTER OF THE UROLOGICAL SOCIETY OF INDIA,UROLOGICAL SOCIETY OF INDIA,SOUTH PATEL NAGAR vs CIT(EXEMPTION), DELHI, CIVIC CENTRE, MINTO ROAD, NEW DELHI
ITA 199/DEL/2026[2026-27]Status: Disposed3/6/2026AY 2026-27
NORTH ZONE CHAPTER THE UROLOGICAL SOCIETY OF INDIA,UROLOGICAL SOCIETY OF INDIASOUTH PATEL NAGAR DELHI vs CIT(EXEMPTION), DELHI, CIVIC CENTRE, MINTO ROAD, NEW DELHI
ITA 198/DEL/2026[2026-27]Status: Disposed3/6/2026AY 2026-27
SUMANTRA MUKHERJEE,GURGAON vs CIRCLE 3(1), GURGAON
ITA 1243/DEL/2026[2017-18]Status: Disposed3/6/2026AY 2017-18
LOTSAWA RINCHEN ZANGPO EDUCATION TRUST,KANGRA, DHARAMSALA vs COMMISSIONER OF INCOME TAX (EXEMPTION) DELHI, DELHI
ITA 1138/DEL/2026[2027-28]Status: Disposed3/6/2026AY 2027-28
LOTSAWA RINCHEN ZANGPO EDUCATION TRUST,DHARAMSALA, KANGRA vs COMMISSIONER OF INCOME TAX (EXEMPTION) DELHI, NEW DELHI
ITA 1137/DEL/2026[2027-28]Status: Disposed3/6/2026AY 2027-28
TEJINDER SINGH ,NOIDA vs ASSESSMENT UNIT/OFFICER, FACELESS/NOIDA
ITA 1129/DEL/2026[2018-19]Status: Disposed3/6/2026AY 2018-19
ANIL KUMAR,GHAZIABAD vs ASSISSTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE
ITA 8936/DEL/2025[2022-23]Status: Disposed3/6/2026AY 2022-23
DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs CONTINENTAL ENGINES PRIVATE LIMITED, NEW DELHI
ITA 8875/DEL/2025[2017-18]Status: Disposed3/6/2026AY 2017-18
AYAAN BUILDCON PVT. LTD.,DELHI vs DCIT, CENTRAL CIRCLE - 29, DELHI, DELHI
ITA 8598/DEL/2025[2013-14]Status: Disposed3/6/2026AY 2013-14
DCIT CENTRAL CIRCLE - 28, NEW DELHI vs VINOD GUPTA, DELHI
ITA 8580/DEL/2025[2014-15]Status: Disposed3/6/2026AY 2014-15
CONTINENTAL ENGINES PRIVATE LIMITED,GURGAON vs THE DEPUTY COMMISSIONER OF INCOME TAX, DELHI
ITA 7990/DEL/2025[2017-18]Status: Disposed3/6/2026AY 2017-18
B R AGROTECH LIMITED,DELHI vs ACIT CC-20 , DELHI
ITA 7946/DEL/2025[2021-22]Status: Disposed3/6/2026AY 2021-22
A B AGROTECH LIMITED,DELHI vs ACIT, CC-20, DELHI
ITA 7945/DEL/2025[2020-21]Status: Disposed3/6/2026AY 2020-21