← All Benches
ITAT Delhi Bench
78,184 judgments
VIRENDER KUMAR,HISAR vs INCOME TAX OFFICER, HISAR
ITA 1162/DEL/2026[2013-14]Status: Disposed4/6/2026AY 2013-14
OM VASUDEVA INDUSTRIES,DELHI vs INCOME TAX OFFICER, NEW DELHI
ITA 1158/DEL/2026[2012-2013]Status: Disposed4/6/2026AY 2012-2013
OM VASUDEVA INDUSTRIES,DELHI vs INCOME TAX OFFICER, NEW DELHI
ITA 1157/DEL/2026[2012-2013]Status: Disposed4/6/2026AY 2012-2013
SARASWATI VIDYA MANDIR SR. SEC SCHOOL,HARYANA vs ITO, WARD-1, NARNAUL, HARYANA
ITA 1155/DEL/2026[2020-21]Status: Disposed4/6/2026AY 2020-21
LATE VEDI ,NOIDA vs INCOME TAX OFFICER , NOIDA
ITA 1154/DEL/2026[2012-13]Status: Disposed4/6/2026AY 2012-13
ACIT,CIRCLE 10(1), CENTRAL DELHI vs HEALTHCARE AT HOME INDIA PRIVATE LIMITED, DELHI
ITA 8968/DEL/2025[2018]Status: Disposed4/6/2026
HEALTH CARE AT HOME INDIA PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 10(1), C. R. BUILDING, DELHI, DELHI
ITA 8597/DEL/2025[2018-19]Status: Disposed4/6/2026AY 2018-19
H S IMPEX PVT LTD,DELHI vs DCIT, CENTRAL CIRCLE- 02, DELHI
ITA 8388/DEL/2025[2019-20]Status: Disposed4/6/2026AY 2019-20
H S IMPEX PVT LTD,DELHI vs DCIT, CC-2, DELHI
ITA 8387/DEL/2025[2018-19]Status: Disposed4/6/2026AY 2018-19
H S IMPEX PVT LTD,DELHI vs DCIT, CC-02, DELHI
ITA 8386/DEL/2025[2016-17]Status: Disposed4/6/2026AY 2016-17
LAXMI NARAYAN AGARWAL,INDIA vs ACIT, NEW DELHI
ITA 8367/DEL/2025[2021-22]Status: Disposed4/6/2026AY 2021-22
M/S CHAUDHARY PAWAN SINGH SHIKSHA SAMITI,UTTAR PRADESH vs ITO, EXEMPTION WARD, UTTAR PRADESH
ITA 8220/DEL/2025[2010-11]Status: Disposed4/6/2026AY 2010-11
CHAUDHARY PAWAN SINGH SHIKHSA SAMITI,NOIDA vs ITO EXEMPTION WARD , GHAZIABAD
ITA 8219/DEL/2025[2010-11]Status: Disposed4/6/2026AY 2010-11
ACIT, DELHI vs INDEED FINCAP PVT LTD, DELHI
ITA 8096/DEL/2025[2014-15]Status: Disposed4/6/2026AY 2014-15
KOMAL KUMAR,SAMBHALHERA vs AO, MUZFFARNAGAR
ITA 8074/DEL/2025[2020-21]Status: Disposed4/6/2026AY 2020-21
FRANCE INDIA FOUNDATION,DELHI vs COMMISSIONER OF INCOME TAX, EXEMPTION, DELHI, DELHI
ITA 8004/DEL/2025[2025-26]Status: Disposed4/6/2026AY 2025-26
FRANCE INDIA FOUNDATION,DELHI vs COMMISSIONER OF INCOME TAX, EXEMPTION, DELHI, DELHI
ITA 8003/DEL/2025[2025-26]Status: Disposed4/6/2026AY 2025-26
ACIT, CIRCLE-19(1), CR BUILDING, IP ESTATE vs OYO HOTELS AND HOMES PVT LTD, DELHI
ITA 7237/DEL/2025[2021]Status: Disposed4/6/2026
RAKESH KUMAR,DELHI vs ITO, WARD- 58(6), NEW DELHI
ITA 5882/DEL/2025[2017-18]Status: Disposed4/6/2026AY 2017-18
OYO HOTELS AND HOMES PRIVATE LIMITED,GURGAON vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 19(1), NEW DELHI/ NATIONAL FACELESS ASSESSMENT CENTER, DELHI
ITA 5718/DEL/2025[2021-22]Status: Disposed4/6/2026AY 2021-22
