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ITAT Delhi Bench

78,184 judgments

B R AGROTECH LIMITED,NEW DELHI vs ACIT, CC 20, DELHI

ITA 7944/DEL/2025[2019-20]Status: Disposed3/6/2026AY 2019-20

M/S B R AGROTECH LIMITED,NEW DELHI vs ACIT, DELHI

ITA 7943/DEL/2025[2018-19]Status: Disposed3/6/2026AY 2018-19

INCOME TAX OFFICER, DELHI vs VSM TOWNSHIP INDIA PRIVATE LIMITED, DELHI

ITA 7526/DEL/2025[2016-17]Status: Disposed3/6/2026AY 2016-17

SAROJ MAKAN,DELHI vs INCOME TAX OFFICER, CIVIC CENTER, DELHI

ITA 6687/DEL/2025[2011-12]Status: Disposed3/6/2026AY 2011-12

GARIMA LEATHER EXPORTS,BAHADURGARH, JHAJJAR, HARYANA vs INCOME TAX OFFICER, WARD 2, ROHTAK, ROHTAK

ITA 6487/DEL/2025[2017-18]Status: Disposed3/6/2026AY 2017-18

INCOME TAX OFFICER, WARD -1(1)(3), MEERUT, MEERUT vs DEVARSHI PHARMA, MEERUT

ITA 6098/DEL/2025[2017-18]Status: Disposed3/6/2026AY 2017-18

SH. MANUJENDRA SHAH,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, DELHI

ITA 6080/DEL/2025[2012-13]Status: Disposed3/6/2026AY 2012-13

ANOOP JAIN,DELHI vs DCIT/ACIT, CENTRAL CIRCLE - 1, NOIDA

ITA 6041/DEL/2025[2012-13]Status: Disposed3/6/2026AY 2012-13

ANOOP JAIN,DELHI vs DCIT/ACIT, ENTRAL CIRCLE - 1, NOIDA, NOIDA

ITA 6040/DEL/2025[2011-12]Status: Disposed3/6/2026AY 2011-12

ANOOP JAIN HUF,DELHI vs DCIT/ACIT, CENTRAL CIRCLE - 1, NOIDA

ITA 6009/DEL/2025[2015-16]Status: Disposed3/6/2026AY 2015-16

ANOOP JAIN HUF,DELHI vs DCIT/ACIT, CENTRAL CIRCLE - 1, NOIDA

ITA 6008/DEL/2025[2012-13]Status: Disposed3/6/2026AY 2012-13

KIRAN AGARWAL,NOIDA vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-25, JHANDEWALAN EXTN.,

ITA 5978/DEL/2025[2019-2020]Status: Disposed3/6/2026AY 2019-2020

RITU JAIN,DELHI vs DCIT/ACIT CENTRAL CIRCLE - 1, NOIDA

ITA 5970/DEL/2025[2014-15]Status: Disposed3/6/2026AY 2014-15

ANOOP JAIN HUF,DELHI vs DCIT/ACIT, CENTRAL CIRCLE - 1, NOIDA

ITA 5962/DEL/2025[2011-12]Status: Disposed3/6/2026AY 2011-12

BASANT KUMAR AGGARWAL,GHAZIABAD vs ITO, WARD- 47(4), DELHI

ITA 5883/DEL/2025[2017-18]Status: Disposed3/6/2026AY 2017-18

IMAX CORPORATION,CANADA vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 2(1)(1), INTERNATIONAL TAXATION, DELHI , NEW DELHI

ITA 1934/DEL/2025[2022-2023]Status: Disposed3/6/2026AY 2022-2023

GLEN APPLLIANCES,FARIDABAD vs ACIT CENTRAL CIRCLE 1 FARIDABAD, FARIDABAD

ITA 6092/DEL/2024[2017-18]Status: Disposed3/6/2026AY 2017-18

GATES INDIA PRIVATE LIMITED,NEW DELHI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, NEW DELHI

ITA 3829/DEL/2024[AY 2020-21]Status: Disposed3/6/2026

DY. CIT CENTRAL CIRCLE-19, NEW DELHI vs REKHA KHAITAN, DELHI

ITA 2831/DEL/2022[2019-20]Status: Disposed3/6/2026AY 2019-20

REKHA KAITAN,NEW DELHI vs DCIT, CIRCLE-19, NEW DELHI

ITA 2520/DEL/2022[2019-20]Status: Disposed3/6/2026AY 2019-20