← All Benches

ITAT Delhi Bench

78,184 judgments

ACIT, CIRCLE-22(2), NEW DELHI vs SAMSUNG C & T CORPORATION INDIA PVT LTD, GURGAON

ITA 1618/DEL/2022[2016-17]Status: Disposed3/6/2026AY 2016-17

DCIT, CENTRAL CIRCLE- 1, NEW DELHI vs AMBAY VALLEY LTD., MUMBAI

ITA 780/DEL/2019[2014-15]Status: Disposed3/6/2026AY 2014-15

AAMBY VALLEY LTD.,MUMBAI vs ACIT, CENTRAL CIRCLE- 1, NEW DELHI

ITA 535/DEL/2019[2014-15]Status: Disposed3/6/2026AY 2014-15

ACIT CENTRAL CIRCLE-26, NEW DELHI vs BRR SECURITIES PVT LTD, NEW DELHI

ITA 4957/DEL/2019[2017-18]Status: Disposed3/6/2026AY 2017-18

ACIT CENTRAL CIRCLE-26, NEW DELHI vs BRR SECURITIES PVT LTD, NEW DELHI

ITA 4956/DEL/2019[2016-17]Status: Disposed3/6/2026AY 2016-17

ACIT CENTRAL CIRCLE-26, NEW DELHI vs BRR SECURITIES PVT LTD, NEW DELHI

ITA 4955/DEL/2019[2015-16]Status: Disposed3/6/2026AY 2015-16

ACIT CENTRAL CIRCLE-26, NEW DELHI vs BRR SECURITIES PVT LTD, NEW DELHI

ITA 4954/DEL/2019[2014-15]Status: Disposed3/6/2026AY 2014-15

DCIT, CIRCLE-2(1), NEW DELHI vs ALICE DEVELOPERS P.LTD, NEW DELHI

ITA 6900/DEL/2018[2014-15]Status: Disposed3/6/2026AY 2014-15

DCIT, CIRCLE-2(1), NEW DELHI vs ALICE DEVELOPERS P.LTD, NEW DELHI

ITA 6899/DEL/2018[2013-14]Status: Disposed3/6/2026AY 2013-14

XAVIENT INFORMATION SYSTEMS (I) PVT. LTD.,NOIDA vs DCIT, NEW DELHI

ITA 472/DEL/2017[2010-11]Status: Disposed3/6/2026AY 2010-11

JET LITE (INDIA) LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 1544/DEL/2015[2007-08]Status: Disposed3/6/2026AY 2007-08

DCIT, NEW DELHI vs M/S. JET LITE (INDIA) LTD., NEW DELHI

ITA 3331/DEL/2014[2008-09]Status: Disposed3/6/2026AY 2008-09

DCIT, NEW DELHI vs M/S. JET LITE (INDIA) LTD., NEW DELHI

ITA 3330/DEL/2014[2007-08]Status: Disposed3/6/2026AY 2007-08

M/S. JET LITE (INDIA) LTD.,,NEW DELHI vs ACIT, NEW DELHI

ITA 4886/DEL/2011[2008-09]Status: Disposed3/6/2026AY 2008-09

M/S. JET LITE (INDIA) LTD.,,NEW DELHI vs ACIT, NEW DELHI

ITA 4885/DEL/2011[2007-08]Status: Disposed3/6/2026AY 2007-08

RAKESH GARG,DELHI vs ITO, DELHI

ITA 2286/DEL/2026[2017-18]Status: Disposed2/6/2026AY 2017-18

ASHISH SACHDEVA,KHANPUR, DELHI vs INCOME TAX OFFICER 28(5), NEW DELHI

ITA 2177/DEL/2026[2017-18]Status: Disposed2/6/2026AY 2017-18

MAHARISHI DAYANAND SARASWATI GAUSHALA,HARYANA vs EXEMPTIONS WARD, ROHTAK, HARYANA

ITA 1127/DEL/2026[2027-28]Status: Disposed2/6/2026AY 2027-28

MAHARISHI DAYANAND SARASWATI GAUSHALA,HARYANA vs EXEMPTIONS WARD, ROHTAK, HARYANA

ITA 1126/DEL/2026[2027-28]Status: Disposed2/6/2026AY 2027-28

AGGARSAIN CHARITABLE TRUST,HARYANA vs EXEMPTIONS WARD ROHTAK, HARYANA

ITA 1125/DEL/2026[2027-28]Status: Disposed2/6/2026AY 2027-28