← All Benches
ITAT Delhi Bench
78,184 judgments
SHRI RADHA KRISHAN GOSHALA,HARYANA vs EXEMPTIONS WARD ROHTAK , HARYANA
ITA 1115/DEL/2026[2027-28]Status: Disposed2/6/2026AY 2027-28
SHRI RADHA KRISHAN GOSHALA,HARYANA vs EXEMPTIONS WARD ROHTAK, HARYANA
ITA 1114/DEL/2026[2024-25]Status: Disposed2/6/2026AY 2024-25
NEW ERA EDUCATIONAL SOCIETY, HARYANA vs EXEMPTIONS WARD ROHTAK, HARYANA
ITA 1099/DEL/2026[2027-28]Status: Disposed2/6/2026AY 2027-28
VP COLD STORAGE & FARMS PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER, WARD-27(4), DELHI
ITA 8571/DEL/2025[2017-18]Status: Disposed2/6/2026AY 2017-18
YADU SUGAR LTD.,DELHI vs LD. AO, DELHI, NEW DELHI
ITA 7791/DEL/2025[2017-18]Status: Disposed2/6/2026AY 2017-18
KUSHAL TIMBER PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 13(1), C.R. BUILDING DELHI 110002, DELHI
ITA 7453/DEL/2025[2017-18]Status: Disposed2/6/2026AY 2017-18
INCOME TAX OFFICER, FARIDABAD vs SUBHASH, BALLABHGARH, FARIDABAD
ITA 5654/DEL/2025[2015-16]Status: Disposed2/6/2026AY 2015-16
ACIT, GHAZIABAD vs YOGESH KUMAR, GHAZIABAD
ITA 5253/DEL/2025[2017-18]Status: Disposed2/6/2026AY 2017-18
CORNELL OVERSEAS P. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 850/DEL/2017[2007-08]Status: Disposed2/6/2026AY 2007-08
AUVJAN HOLIDAYS PRIVATE LIMITED,GHAZIABAD vs ITO WARD 3(1), DELHI
ITA 936/DEL/2026[2015-16]Status: Disposed1/6/2026AY 2015-16
MUH JAIN MEMORIAL EDUCATIONAL TRUST ,HARYANA vs EXEMPTIONS WARD ROHTAK, HARYANA
ITA 1098/DEL/2026[2027-28]Status: Disposed1/6/2026AY 2027-28
MV SALES AND MARKETING PRIVATE LIMITED,DELHI vs AO 2, RANGE 37, CIRCLE 22(2), DELHI
ITA 8017/DEL/2025[2018-19]Status: Disposed1/6/2026AY 2018-19
PRASHANT SINGH,GURGAON, HARYANA vs INCOME TAX OFFICER, GURGAON, HARYANA
ITA 8016/DEL/2025[2014-15]Status: Disposed1/6/2026AY 2014-15
BHAGWAN VALMIKI AMBEDKAR SHIKSHA SAMITI,HISAR vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH
ITA 8010/DEL/2025[2026-27]Status: Disposed1/6/2026AY 2026-27
GAJINDER SINGH CHOUDHARY,DELHI vs INCOME TAX OFFICER, DELHI
ITA 8006/DEL/2025[2012-13]Status: Disposed1/6/2026AY 2012-13
GAJINDER SINGH CHOUDHARY,DELHI vs INCOME TAX OFFICER, DELHI
ITA 8005/DEL/2025[2012-13]Status: Disposed1/6/2026AY 2012-13
PRADEEP JAIN,DELHI vs DCIT, CIRCLE 61(1), DELHI, RANGE 67, CIVIC CENTRE
ITA 8001/DEL/2025[2022-23]Status: Disposed1/6/2026AY 2022-23
ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs SHIV KUMAR GUPTA, DELHI
ITA 3857/DEL/2025[2013-14]Status: Disposed1/6/2026AY 2013-14
SUNIL BHALLA vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 13 (1) NEW DELHI AND ANR
W.P.(C)/15337/202429/5/2026
EXPEDITORS INTERNATIONAL (INDIA) PRIVATE LIMITED,NEW DELHI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 7(1), CR BUILDING, IP ESTATE, NEW DELHI, 110002, INDIA, NEW DELHI
ITTPA 77/DEL/2026[2022-23]Status: Disposed29/5/2026AY 2022-23
