← All Benches
ITAT Delhi Bench
77,361 judgments
SAURABH SIROHI,MEERUT vs ACIT, CIRCLE 3(1), GURGAON
ITA 2546/DEL/2026[2019-20]Status: Disposed25/9/2026AY 2019-20
SUBHASH CHAND GULATI,DELHI vs ITO WARD 63(1), DELHI
ITA 2537/DEL/2026[2022-23]Status: Disposed25/9/2026AY 2022-23
ALANKIT IMAGINATIONS LIMITED,JHANDEWALAN EXTN. vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWALAN EXTN.,
ITA 2483/DEL/2026[2020-2021]Status: Disposed25/9/2026AY 2020-2021
MADHU BALA,DELHI vs ACIT CENTRAL CIRCLE-16, DELHI
ITA 1746/DEL/2026[2021-22]Status: Disposed25/9/2026AY 2021-22
PRAVEEN KUMAR GUPTA,DELHI vs DCIT, CENTRAL CIRCLE-16, DELHI
ITA 1580/DEL/2026[2023-24]Status: Disposed25/9/2026AY 2023-24
URVARA AGRO PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER, WARD 27(1), DELHI, NEW DELHI
ITA 1374/DEL/2026[2018-19]Status: Disposed25/9/2026AY 2018-19
AGMA POLYMERS PRIVATE LIMITED,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 28, NEW DELHI
ITA 1039/DEL/2026[2016-17]Status: Disposed25/9/2026AY 2016-17
AGMA POLYMERS PVT. LTD.,NEW DELHI vs DCIT, CENTRAL CIRCLE-28, DELHI, NEW DELHI
ITA 1038/DEL/2026[2015-16]Status: Disposed25/9/2026AY 2015-16
DCIT, CENTRAL CIRCLE -28, NEW DELHI vs NUTSHELL VYAPAAR PRIVATE LIMITED, KOLKATA
ITA 5373/DEL/2025[2016-17]Status: Disposed25/9/2026AY 2016-17
INCOME TAX OFFICER, ITO vs ALPHA INFRASOLUTION PVT. LTD., MAHILPUR EXTENSION
ITA 1006/DEL/2025[2012-13]Status: Disposed25/9/2026AY 2012-13
M/S MONNET ISPAT & ENERGY LTD.,,NEW DELHI vs ACIT, NEW DELHI
ITA 4420/DEL/2016[2012-13]Status: Disposed25/9/2026AY 2012-13
DCIT CC-15, NEW DELHI vs DEEPAK CHOPRA, NEW DELHI
ITA 286/DEL/2021[2013-14]Status: Disposed25/9/2026AY 2013-14
PR. COMMISSIONER OF INCOME TAX-1 vs M/S AIS DISTRIBUTION SERVICES LTD.
ITA/782/202524/9/2026
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD,HON'BLE MS. JUSTICE RENU BHATNAGAR
PR. COMMISSIONER OF INCOME TAX-1 vs M/S AIS DISTRIBUTION SERVICES LTD.
ITA/780/202524/9/2026
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD,HON'BLE MS. JUSTICE RENU BHATNAGAR
M/S VARDHMAN PROPERTIES LTD. vs THE VALUE ADDES TAX OFFICER & ORS.
W.P.(C)-7058/200924/9/2026
GOYAL EDIBLES PRIVATE LIMITED,GORAKHPUR vs ACIT CIRCLE-1, GORAKHPUR
ITA 55/VNS/2025[2018-2019]Status: Disposed24/9/2026AY 2018-2019
ALLEPPY CHITS PRIVATE LIMITED,BENGALURU vs INCOME TAX OFFICER WARD 2(2), NEW DELHI
ITA 4702/DEL/2026[2011-12]Status: Disposed24/9/2026AY 2011-12
INCOME TAX OFFICER, WARD-6(1), DELHI vs COLAB PLATFORMS LIMITED, DELHI
ITA 4692/DEL/2026[2018-19]Status: Disposed24/9/2026AY 2018-19
IT J RETAILS PVT LTD,DELHI vs DCIT CC-25, DELHI
ITA 3775/DEL/2026[2017-18]Status: Disposed24/9/2026AY 2017-18
TCI INSTITUTE OF LOGISTICS,FARIDABAD HARYANA vs EXEMPTIONS WARD, FARIDABAD HARYANA, EXEMPTIONS WARD, FARIDABAD HARYANA
ITA 2765/DEL/2026[2026-27]Status: Disposed24/9/2026AY 2026-27