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ITAT Delhi Bench
77,368 judgments
PR. COMMISSIONER OF INCOME TAX-1 vs M/S AIS DISTRIBUTION SERVICES LTD.
ITA/780/202524/9/2026
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD,HON'BLE MS. JUSTICE RENU BHATNAGAR
M/S VARDHMAN PROPERTIES LTD. vs THE VALUE ADDES TAX OFFICER & ORS.
W.P.(C)-7058/200924/9/2026
GOYAL EDIBLES PRIVATE LIMITED,GORAKHPUR vs ACIT CIRCLE-1, GORAKHPUR
ITA 55/VNS/2025[2018-2019]Status: Disposed24/9/2026AY 2018-2019
ALLEPPY CHITS PRIVATE LIMITED,BENGALURU vs INCOME TAX OFFICER WARD 2(2), NEW DELHI
ITA 4702/DEL/2026[2011-12]Status: Disposed24/9/2026AY 2011-12
INCOME TAX OFFICER, WARD-6(1), DELHI vs COLAB PLATFORMS LIMITED, DELHI
ITA 4692/DEL/2026[2018-19]Status: Disposed24/9/2026AY 2018-19
IT J RETAILS PVT LTD,DELHI vs DCIT CC-25, DELHI
ITA 3775/DEL/2026[2017-18]Status: Disposed24/9/2026AY 2017-18
TCI INSTITUTE OF LOGISTICS,FARIDABAD HARYANA vs EXEMPTIONS WARD, FARIDABAD HARYANA, EXEMPTIONS WARD, FARIDABAD HARYANA
ITA 2765/DEL/2026[2026-27]Status: Disposed24/9/2026AY 2026-27
MANISH ARORA,DELHI vs INCOME TAX OFFICER, DELHI
ITA 8291/DEL/2025[2018-19]Status: Disposed24/9/2026AY 2018-19
ESSEL HIGHWAYS LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, DELHI
ITA 977/DEL/2026[2018-19]Status: Disposed24/9/2026AY 2018-19
MANU BATRA,NOIDA vs INCOME TAX OFFICER WARD 3, SAHARANPUR
ITA 953/DEL/2026[2024-2025]Status: Disposed24/9/2026AY 2024-2025
CAPRISO FINANCE LTD.,NEW DELHI vs ACIT CENTRAL CIRCLE 25, NEW DELHI
ITA 858/DEL/2026[2020-21]Status: Disposed24/9/2026AY 2020-21
RAJDEEP LEASING AND FINANCE (DELHI) PVT LTD,NEW DELHI vs ITO WARD 21(1), DELHI, DELHI
ITA 4607/DEL/2026[2014-15 Q4]Status: Disposed24/9/2026
RAJDEEP LEASING AND FINANCE (DELHI) PVT LTD,NEW DELHI vs ITO WARD 21(1), DELHI, DELHI
ITA 4606/DEL/2026[2014-15 (Q1)]Status: Disposed24/9/2026
DCIT CENTRAL CIRCLE -28, NEW DELHI, NEW DELHI vs ANSHU INFOTECH LLP, NEW DELHI
ITA 3695/DEL/2026[2011-12]Status: Disposed24/9/2026AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX, EXEMPTION, CIRCLE 2(1), NEW DELHI, DELHI vs POPULATION SERVICES INTERNATIONAL, DELHI
ITA 3148/DEL/2026[2018-19]Status: Disposed24/9/2026AY 2018-19
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 2(1), NEW DELHI, DELHI vs POPULATION SERVICES INTERNATIONAL, DELHI
ITA 3147/DEL/2026[2013-14]Status: Disposed24/9/2026AY 2013-14
3 GENERATIONS,DELHI vs DCIT, CIRCLE-49(1), DELHI
ITA 2741/DEL/2026[2024-25]Status: Disposed24/9/2026AY 2024-25
PRADEEP,DELHI vs INCOME TAX OFFICER, NFAC
ITA 2608/DEL/2026[2008-2009]Status: Disposed24/9/2026AY 2008-2009
NITIN SINGLA,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 28(1), NEW DELHI, NEW DELHI
ITA 2276/DEL/2026[2015-16]Status: Disposed24/9/2026AY 2015-16
RAJ SINGH,DELHI vs DELHI, DELHI
ITA 1720/DEL/2026[2008-2009]Status: Disposed24/9/2026AY 2008-2009