← All Benches
ITAT Delhi Bench
77,368 judgments
NARENDRA KUMAR,SHAMLI vs ITO, SHAMLI
ITA 8788/DEL/2025[2013-14]Status: Disposed24/9/2026AY 2013-14
NARAYAN INDUSTRIES GLOBAL LIMITED,NEW DELHI vs DCIT CIRCLE 16(1), DELHI
ITA 8422/DEL/2025[2016-17]Status: Disposed24/9/2026AY 2016-17
SINGHAL TRADEXIM PRIVATE LIMITED,NEW DELHI vs LD. ASSESSING OFFICER, NATIONAL FACELESS ASSESSMENT CENTRE
ITA 8235/DEL/2025[2014-15]Status: Disposed24/9/2026AY 2014-15
DCIT, NEW DELHI vs M/S. SAHARA INDIA (FIRM), LUCKNOW
ITA 1820/DEL/2011[2003-04]Status: Disposed24/9/2026AY 2003-04
THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -3 vs TRAVELPORT INTERNATIONAL OPERATIONS LTD.
ITA/219/202523/9/2026
ACIT, CIRCLE - 1, GORAKHPUR vs BAJRANG BAHADUR SINGH, GORAKHPUR
ITA 49/VNS/2018[2012-2013]Status: Disposed23/9/2026AY 2012-2013
PREM NARAIN & COMPANY,DELHI vs DEPUTY / ASSISTANT COMMISSIONER OF INCOME TAX/INCOME-TAX OFFICER,, DELHI
ITA 8164/DEL/2026[2018-19]Status: Disposed23/9/2026AY 2018-19
ERS SERVICES PRIVATE LIMITED,DELHI vs DCIT CIRCLE 7(1), DELHI
ITA 7483/DEL/2026[2021-22]Status: Disposed23/9/2026AY 2021-22
MAYANK SINGLA,HARYANA vs INCOME TAX OFFICER WARD-1 KARNAL, KARNAL
ITA 737/DEL/2026[2023-24]Status: Disposed23/9/2026AY 2023-24
RAJENDRA,GREATER NOIDA vs INCOME TAX OFFICER, NOIDA
ITA 734/DEL/2026[2015-2016]Status: Disposed23/9/2026AY 2015-2016
GULSHAN LAMES PACK PVT LTD,SOUTH DELHI vs ITO, NEW DELHI
ITA 710/DEL/2026[2019-20]Status: Disposed23/9/2026AY 2019-20
BATRA MEDICAL SERVICES PVT LTD,GAUTAM BUDHA NAGAR vs ACIT CC-15, DELHI
ITA 5638/DEL/2026[2021-22]Status: Disposed23/9/2026AY 2021-22
SETH HARI RAM RAMETI DEVI BHIWANI WALA CHARITABLE TRUST ,BHIWANI vs CIT EXEMPTION, CHANDIGARH
ITA 4802/DEL/2026[2027-28]Status: Disposed23/9/2026AY 2027-28
TAKSHILA EDUCATION SOCIETY,GURGAON vs CIT (EXEMPTIONS), CHANDIGARH, CHANDIGARH
ITA 4705/DEL/2026[2026-2027]Status: Disposed23/9/2026AY 2026-2027
RAJNEESH KUMAR GUPTA,NEW DELHI vs ASSESSING OFFICER, NEW DELHI
ITA 4530/DEL/2026[2012-13]Status: Disposed23/9/2026AY 2012-13
PARVESH GUPTA,DELHI vs INCOME TAX OFFICER, VIKAS BHAWAN,DELHI
ITA 4318/DEL/2026[2021-22]Status: Disposed23/9/2026AY 2021-22
SHIKSHA,DELHI vs ITO WARD 60(4), DELHI
ITA 2815/DEL/2026[2016-17]Status: Disposed23/9/2026AY 2016-17
KAJODI RAM,DELHI vs ITO, DELHI
ITA 2718/DEL/2026[2017-18]Status: Disposed23/9/2026AY 2017-18
SHREE VALLABH DHAM CHARITABLE TRUST,DELHI vs CIT(EXEMPTION), DELHI
ITA 2516/DEL/2026[2024-25]Status: Disposed23/9/2026AY 2024-25
SHREE VALLABH DHAM CHARITABLE TRUST,DELHI vs CIT(EXEMPTION), DELHI
ITA 2515/DEL/2026[2024-25]Status: Disposed23/9/2026AY 2024-25
