← All Benches
ITAT Delhi Bench
77,359 judgments
DHARAM PAL,FARIDABAD vs THE INCOME TAX OFFICER, WARD 1(1), FARIDABAD, FARIDABAD
ITA 4604/DEL/2026[2010-11]Status: Disposed25/9/2026AY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-52(1), NEW DELHI, NEW DELHI vs MONIKA KUMAR, NEW DELHI
ITA 4532/DEL/2026[2014-15]Status: Disposed25/9/2026AY 2014-15
ROTARY NOIDA RESEARCH AND SOCIAL WELFARE TRUST,NOIDA vs ASSESSING OFFICER, GHAZIABAD
ITA 4261/DEL/2026[2018-19]Status: Disposed25/9/2026AY 2018-19
DCIT CENTRAL CIRCLE 32, DELHI vs M/S CONSTRUCTO CAST PRIVATE LIMITED, DELHI
ITA 4119/DEL/2026[2020-21]Status: Disposed25/9/2026AY 2020-21
ASHISH AGRAWAL, MODEL TOWN vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWALAN EXTN.,
ITA 3846/DEL/2026[2019-2020]Status: Disposed25/9/2026AY 2019-2020
CSL FOOD PRODUCTS PRIVATE LIMITED,GURJANWALA TOWN vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWALAN EXTN.,
ITA 3844/DEL/2026[2019-2020]Status: Disposed25/9/2026AY 2019-2020
MANISHA AGRAWAL,MODEL TOWN vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWALAN EXTN.,
ITA 3843/DEL/2026[2017-2018]Status: Disposed25/9/2026AY 2017-2018
MANISHA AGRAWAL,MODEL TOWN vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWALAN EXTN.,
ITA 3842/DEL/2026[2015-2016]Status: Disposed25/9/2026AY 2015-2016
MANISHA AGRAWAL,MODEL TOWN vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWALAN EXTN.,
ITA 3841/DEL/2026[2014-2015]Status: Disposed25/9/2026AY 2014-2015
MANISHA AGRAWAL,MODEL TOWN vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWALAN EXTN.,
ITA 3840/DEL/2026[2013-2014]Status: Disposed25/9/2026AY 2013-2014
SUMAN TECHNOMECH PRIVATE LIMITED,MAYUR VIHAR PH-I vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWALAN EXTN.,
ITA 3839/DEL/2026[2015-2016]Status: Disposed25/9/2026AY 2015-2016
SUMAN TECHNOMECH PRIVATE LIMITED,MAYUR VIHAR PH-I vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWALAN EXTN.,
ITA 3838/DEL/2026[2014-2015]Status: Disposed25/9/2026AY 2014-2015
GENBUILD INFRAHOUSE PRIVATE LIMITED , WEST BENGAL vs DCIT CENTRAL CIRCLE -25 , NEW DELHI
ITA 3290/DEL/2026[2022-23]Status: Disposed25/9/2026AY 2022-23
GENBUILD INFRAHOUSE PRIVATE LIMITED,WEST BENGAL vs DCIT CENTRAL CIRCLE -25, NEW DELHI
ITA 3289/DEL/2026[2020-21]Status: Disposed25/9/2026AY 2020-21
GENBUILD INFRAHOUSE PRIVATE LIMITED ,WEST BENGAL vs DCIT CENTRAL CIRCLE -25 , NEW DELHI
ITA 3288/DEL/2026[2019-20]Status: Disposed25/9/2026AY 2019-20
DIVYA PRALOKIK DHAM,MUZAFFARNAGAR vs CIT E, LUCKNOW
ITA 3116/DEL/2026[-]Status: Disposed25/9/2026
SHIV COTEX INDIA PRIVATE LIMITED,DELHI vs DCIT CC, KARNAL
ITA 3115/DEL/2026[2016-17]Status: Disposed25/9/2026AY 2016-17
SAURABH SIROHI,MEERUT vs ACIT, CIRCLE 3(1), GURGAON
ITA 2546/DEL/2026[2019-20]Status: Disposed25/9/2026AY 2019-20
SUBHASH CHAND GULATI,DELHI vs ITO WARD 63(1), DELHI
ITA 2537/DEL/2026[2022-23]Status: Disposed25/9/2026AY 2022-23
ALANKIT IMAGINATIONS LIMITED,JHANDEWALAN EXTN. vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWALAN EXTN.,
ITA 2483/DEL/2026[2020-2021]Status: Disposed25/9/2026AY 2020-2021