← All Benches
ITAT Delhi Bench
78,165 judgments
GAURAV RASTOGI (LEGAL HEIR OF LATE SMT. ASHA RASTOGI),16, BODHI MARG, DLF CITY, PHASE-1, GURGAON, HARYAN vs INCOME TAX OFFICER, WARD-1(3), GURGAON
ITA 3723/DEL/2026[2012-2013]Status: Disposed29/6/2026AY 2012-2013
SUDESH PAL,GHAZIABAD vs INCOME TAX OFFICER, GHAZIABAD
ITA 3710/DEL/2026[2012-2013]Status: Disposed29/6/2026AY 2012-2013
SHEEJA RAJ ,R K PURAM, NEW DELHI vs INCOME TAX OFFICER WARD 28(1), DELHI, NEW DELHI
ITA 3660/DEL/2026[2015-16]Status: Disposed29/6/2026AY 2015-16
MUKESH GARG THROUGH LEGALA HEIR GAURAV GARG,DELHI vs ITO WARD 51(3), DELHI
ITA 3659/DEL/2026[2017-18]Status: Disposed29/6/2026AY 2017-18
SHASHI KANT,DELHI vs COMMISSIONER OF INCOME TAX (APPEALS), NEW DELHI
ITA 3655/DEL/2026[2019-20]Status: Disposed29/6/2026AY 2019-20
VIRENDRA SINGH,GHAZIABAD vs INCOME TAX OFFICER, GHAZIABAD
ITA 3649/DEL/2026[2012-2013]Status: Disposed29/6/2026AY 2012-2013
PARIVARTNAM SEVA SAMITI,SOUTH WEST DELHI vs WARD EXEMP 2(4), DELHI, DELHI
ITA 2882/DEL/2026[2023-24]Status: Disposed29/6/2026AY 2023-24
NARAIN SINGH,GURGAON vs ITO WARD 3(1), GURGAON
ITA 2813/DEL/2026[2012-13]Status: Disposed29/6/2026AY 2012-13
ACIT, CIRCLE 19(1), DELHI, DELHI vs PARAS RICE PRODUCTS PVT LTD, DELHI
ITA 2639/DEL/2026[2018-19]Status: Disposed29/6/2026AY 2018-19
UZIND CORPORATION,NEW DELHI vs ADIT, BENGALURU
ITA 2630/DEL/2026[2019-20]Status: Disposed29/6/2026AY 2019-20
NILE REALCON PRIVATE LIMITED,DELHI vs OFFICE OF THE ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 32, DELHI, DELHI
ITA 2621/DEL/2026[2016-17]Status: Disposed29/6/2026AY 2016-17
VERTEX CONSULTANTS PRIVATE LIMITED ,MALVIYA NAGAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-32, JHANDEWALAN EXTN.
ITA 2617/DEL/2026[2022-2023]Status: Disposed29/6/2026AY 2022-2023
PARASNATH FOODS PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER-WARD 19(3), CR BUILDING
ITA 2605/DEL/2026[2018-19]Status: Disposed29/6/2026AY 2018-19
KALPANA SHARMA,NOIDA vs ITO, NOIDA
ITA 2603/DEL/2026[2019-20]Status: Disposed29/6/2026AY 2019-20
RAM KISHORE AGGARWAL,DELHI vs INCOME TAX OFFICER, WARD 63(1), DELHI
ITA 2486/DEL/2026[2017-18]Status: Disposed29/6/2026AY 2017-18
VRINDAVAN INTERNATIONAL TRADE PRIVATE LIMITED,. vs ITO WARD-26(3), DELHI, .
ITA 2425/DEL/2026[2017-18]Status: Disposed29/6/2026AY 2017-18
ANU MEHRA,DELHI vs ITO, WARD-44(2), DELHI
ITA 2412/DEL/2026[2017-18]Status: Disposed29/6/2026AY 2017-18
RASHMI MADAN,DELHI vs INCOME TAX OFFICER, WARD 50(1), DELHI
ITA 2390/DEL/2026[2017-18]Status: Disposed29/6/2026AY 2017-18
GEETIKA ANAND GUPTA,DELHI vs THE INCOME TAX OFFICER, DELHI
ITA 2365/DEL/2026[2020-2021]Status: Disposed29/6/2026AY 2020-2021
M/S OZONE PHARMACEUTICALS LIMITED ,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, DELHI
ITA 18/DEL/2026[2020-21]Status: Disposed29/6/2026AY 2020-21