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ITAT Delhi Bench
78,165 judgments
SANJAY KUMAR RAUL,DELHI vs ITO WARD 54(4), DELHI
ITA 1740/DEL/2026[2011-12]Status: Disposed29/6/2026AY 2011-12
DIPMALA KUMARI,DELHI vs INCOME TAX OFFICER, NEW DELHI
ITA 1618/DEL/2026[2018-19]Status: Disposed29/6/2026AY 2018-19
SBG DESIGNS PRIVATE LIMITED,DELHI vs DCIT, CIRCLE 22(2), DELHI, DELHI
ITA 1614/DEL/2026[2019-2020]Status: Disposed29/6/2026AY 2019-2020
UMAXE PROJECT,DELHI vs ASSESSING OFFICER, NFAC DELHI
ITA 1613/DEL/2026[2019-20]Status: Disposed29/6/2026AY 2019-20
AASHA KI UGATI KIRANE,FARIDABAD vs ITO WARD 1(1), FARIDABAD
ITA 1610/DEL/2026[2022-23]Status: Disposed29/6/2026AY 2022-23
KARTARI DEVI,GURGAON vs WARD 2(2), GURGAON, GURGAON
ITA 1609/DEL/2026[2015-16]Status: Disposed29/6/2026AY 2015-16
SHREE MADHAV CHETNA,ROHTAK vs CIT (EXEMPTIONS), CHANDIGARH
ITA 1438/DEL/2026[2025-26]Status: Disposed29/6/2026AY 2025-26
INVESTCARE EDU FOUNDATION,DELHI vs COMMISSIONER OF INCOME TAX (EXEMPTION), DELHI, DELHI
ITA 1411/DEL/2026[AY 2025-26]Status: Disposed29/6/2026
INVESTCARE EDU FOUNDATION,DELHI vs COMMISSIONER OF INCOME TAX (EXEMPTION), DELHI
ITA 1392/DEL/2026[AY 2025-26]Status: Disposed29/6/2026
AMEREX (P) LTD ,DELHI vs ACIT CENTRAL CIRCLE- 31 , DELHI
ITA 1387/DEL/2026[2022-23]Status: Disposed29/6/2026AY 2022-23
DCIT, CENTRAL CIRCLE 32, DELHI vs M/S PAHWA BUILDTECH PVT. LTD. , DELHI
ITA 138/DEL/2026[2011-12]Status: Disposed29/6/2026AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, DELHI vs BANS AEROSOL PVT. LTD., DELHI
ITA 1242/DEL/2026[2019-20]Status: Disposed29/6/2026AY 2019-20
DCIT, DELHI vs JAI HEALTHCARE PRIVATE LIMITED, DELHI
ITA 1241/DEL/2026[2016-17]Status: Disposed29/6/2026AY 2016-17
SONU GROVER,DELHI vs ITO WARD 49(1), DELHI
ITA 1209/DEL/2026[2022-23]Status: Disposed29/6/2026AY 2022-23
INCOME TAX OFFICER, REWARI vs A.N. ENTERPRISES, REWARI
ITA 1202/DEL/2026[2021]Status: Disposed29/6/2026
SHRI MAHARAJA AGGARSAIN PARAKARTIK CHIKITSA & YOG PEETH,HARYANA vs EXEMPTIONS WARD ROHTAK, HARYANA
ITA 1023/DEL/2026[2027-28]Status: Disposed29/6/2026AY 2027-28
SHRI MAHARAJA AGGARSAIN PARAKARTIK CHIKITSA & YOG PEETH,HARYANA vs EXEMPTIONS WARD ROHTAK, HARYANA
ITA 1022/DEL/2026[2027-28]Status: Disposed29/6/2026AY 2027-28
MAA SHAKUNTLA DEVI MEMORIAL EDUCATION SOCIETY,HARYANA vs EXEMPTIONS WARD ROHTAK, HARYANA
ITA 1021/DEL/2026[2027-28]Status: Disposed29/6/2026AY 2027-28
LOKESH KUMAR,GURUGRAM vs ACIT, DELHI
ITA 1020/DEL/2026[2022-23]Status: Disposed29/6/2026AY 2022-23
LOKESH KUMAR,GURUGRAM vs ACIT, DELHI
ITA 1019/DEL/2026[2021-22]Status: Disposed29/6/2026AY 2021-22