← All Benches
ITAT Delhi Bench
78,165 judgments
APF 4 PROJECT NO 8 LIMITED,IRELAND vs ASSISTANT COMMISSIONER OF INCOME TAX INT TAX CIRCLE 1(1)(1) NEW DELHI, NEW DELHI
ITITA 118/DEL/2026[2023-24]Status: Disposed29/6/2026AY 2023-24
CALF (A1) AVIATION IRELAND DESIGNATED ACTIVITY COMPANY,IRELAND vs ASSISTANT COMMISSIONER OF INCOME TAX INT. TAX CIRCLE 1(2)(1), NEW DELHI
ITITA 117/DEL/2026[2023-24]Status: Disposed29/6/2026AY 2023-24
ACCIPITER INVESTMENTS AIRCRAFT 2 LIMITED,IRELAND vs ASSTANT COMMISSIONER OF INCOME TAX INT TAX CIRCLE 1(1)(1) NEW DELHI, NEW DELHI
ITITA 113/DEL/2026[2023-2024]Status: Disposed29/6/2026AY 2023-2024
CELESTIAL AVIATION TRADING 100 LIMITED,IRELAND vs ASSISTANT COMMISSIONER OF INCOME TAX, DELHI
ITITA 109/DEL/2026[2023-24]Status: Disposed29/6/2026AY 2023-24
AWAS 3 IRELAND LIMITED,IRELAND vs ASSISTANT COMMISSIONER OF INCOME TAX, DELHI
ITITA 108/DEL/2026[2023-24]Status: Disposed29/6/2026AY 2023-24
GILEAD AVIATION IRELAND 1 LIMITED,IRELAND vs ASSISTANT COMMISSIONER OF INCOME TAX, DELHI
ITITA 107/DEL/2026[2023-24]Status: Disposed29/6/2026AY 2023-24
ADOBE SYSTEMS SOFTWARE IRELAND LIMITED,IRELAND vs ACIT/ DCIT, CIRCLE 1(1)(1), NEW DELHI
ITITA 1748/DEL/2025[2022-23]Status: Disposed29/6/2026AY 2022-23
ACIT, DELHI vs MOHIT SARAF, DELHI
ITA 9/DEL/2026[2015]Status: Disposed29/6/2026
PATANJALI RENEWABLE ENERGY PRIVATE LIMITED LIMITED,DELHI vs DCIT, CIRCLE-19(1), DELHI
ITA 607/DEL/2026[2018-19]Status: Disposed29/6/2026AY 2018-19
PATANJALI RENEWABLE ENERGY PRIVATE LIMITED,DELHI vs DCIT, CIRCLE 19(1), DELHI
ITA 606/DEL/2026[2017-18]Status: Disposed29/6/2026AY 2017-18
KUNDKUND BHARTI,GHAZIABAD vs CIT(E), DELHI
ITA 5974/DEL/2026[2026-27]Status: Disposed29/6/2026AY 2026-27
HINDI BHAWAN SAMITI,GHAZIABAD vs INCOME-TAX OFFICER, GHAZIABAD
ITA 5954/DEL/2026[2022-23]Status: Disposed29/6/2026AY 2022-23
ZEE FOUNDATION,DELHI vs SHRI PRAKASH DUBEY, COMMISSIONER OF INCOME-TAX- (EXEMPTIONS)- DELHI, DELHI
ITA 5917/DEL/2026[Not Applicable]Status: Disposed29/6/2026
TELECOMMUNICATIONS STANDARDS DEVELOPMENT SCCIETY INDIA,DELHI vs CIT (EXEMPTION), DELHI, DELHI
ITA 5904/DEL/2026[2026-27]Status: Disposed29/6/2026AY 2026-27
SMT. MANGLAWATI & DR. PREM NARAIN CHARITABLE TRUST ,NEW DELHI vs CIT (E) , DELHI
ITA 5868/DEL/2026[-]Status: Disposed29/6/2026
MAANAWTA FOUNDATION,DELHI vs CIT EXEMPTION, DELHI
ITA 5852/DEL/2026[-]Status: Disposed29/6/2026
GASTROENTEROLOGY RESEARCH AND EDUCATION SOCIETY,DELHI vs CIT EXEMPTION, DELHI
ITA 5825/DEL/2026[2026-2027]Status: Disposed29/6/2026AY 2026-2027
SATISH BABBAR CREATIVE MUSIC FOUNDATION,DELHI vs CIT (EXEMPTION), DELHI, DELHI
ITA 5805/DEL/2026[2026-27]Status: Disposed29/6/2026AY 2026-27
SATISH BABBAR CREATIVE MUSIC FOUNDATION,DELHI vs CIT(EXEMPTION), DELHI, DELHI
ITA 5804/DEL/2026[2026-27]Status: Disposed29/6/2026AY 2026-27
IVF (IN-VITRO FERTILIZATION) RESEARCH SOCIETY,DELHI vs CIT EXEMPTION, DELHI
ITA 5790/DEL/2026[2026-2027]Status: Disposed29/6/2026AY 2026-2027
