← All Benches
ITAT Delhi Bench
78,165 judgments
INDIAN DIRECT SELLING ASSOCIATION,NEW DELHI vs COMMISSIONER OF INCOME TAX (EXEMPTION), NEW DELHI
ITA 5755/DEL/2026[2026-27]Status: Disposed29/6/2026AY 2026-27
SRKA FOUNDATION,NEW DELHI vs COMMISSIONER OF INCOME TAX OFFICER, NEW DELHI
ITA 5751/DEL/2026[2026-2027]Status: Disposed29/6/2026AY 2026-2027
CENTER FOR COMMUNICATION AND CHANGE INDIA,DELHI vs CIT (EXEMPTION), NEW DELHI
ITA 5750/DEL/2026[2027-28]Status: Disposed29/6/2026AY 2027-28
HANS VAHINI EDUCATIONAL & SOCIAL WELFARE SOCIETY ,DELHI vs CIT E, DELHI
ITA 5745/DEL/2026[-]Status: Disposed29/6/2026
BAGRI TRUST,DELHI vs CIT(EXEMPTION), DELHI, DELHI
ITA 4943/DEL/2026[2026-27]Status: Disposed29/6/2026AY 2026-27
SUSHILA BHAWAN TRUST,HISAR vs CIT(EXEMPTION), ROHTAK
ITA 4904/DEL/2026[2025-26]Status: Disposed29/6/2026AY 2025-26
M/S JYOTI AWARENESS FOUNDATION,NEW DELHI vs CIT, EXEMPTION, DELHI
ITA 4826/DEL/2026[NA]Status: Disposed29/6/2026
M/S JYOTI AWARENESS FOUNDATION,NEW DELHI vs CIT, EXEMPTION, NEW DELHI
ITA 4825/DEL/2026[NA]Status: Disposed29/6/2026
VIDYA VISTAR RASHTRIYA TRUST,DELHI vs CIT (EXEMPTION), NEW DELHI
ITA 4816/DEL/2026[2026-2027]Status: Disposed29/6/2026AY 2026-2027
BHARATH DIGITAL INFRASTRUCTURE ASSOCIATION,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE EXEMPT 1(1), DELHI, CIVIC CENTRE, NEW DELHI
ITA 4781/DEL/2026[2026-27]Status: Disposed29/6/2026AY 2026-27
BHARATH DIGITAL INFRASTRUCTURE ASSOCIATION,SOUTH DELHI, DELHI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE EXEMPT 1(1), DELHI, CIVIC CENTRE, NEW DELHI
ITA 4780/DEL/2026[2026-27]Status: Disposed29/6/2026AY 2026-27
KAILASH KUMAR KUKREJA PROPRIETOR,DELHI vs THE ASSESSMENT UNIT INCOME TAX DEPARTMENT, DELHI
ITA 4745/DEL/2026[2020-21]Status: Disposed29/6/2026AY 2020-21
NEW INDIA MOVEMENT,DELHI vs SHRI PRAKASH DUBEY CIT(EXEMPTION), DELHI
ITA 4706/DEL/2026[2026-27]Status: Disposed29/6/2026AY 2026-27
INCOME TAX OFFICER, DELHI vs MEENAKSHI CHAUHAN, DELHI
ITA 4684/DEL/2026[2020-21]Status: Disposed29/6/2026AY 2020-21
VINITA SINGH,DELHI vs ITO, WARD-58(6), DELHI
ITA 4661/DEL/2026[2017-18]Status: Disposed29/6/2026AY 2017-18
SANJAY KUMAR JAIN,UTTAR PRADESH vs DCIT/ACIT(CENTRAL), MORADABAD, MORADABAD
ITA 4655/DEL/2026[2020-21]Status: Disposed29/6/2026AY 2020-21
SANJAY KUMAR JAIN,UTTAR PRADESH vs DCIT/ACIT(CENTRAL), MORADABAD, UTTAR PRADESH
ITA 4654/DEL/2026[2019-20]Status: Disposed29/6/2026AY 2019-20
CHANDER HAS BHATIA,KARNAL vs ITO WARD 1, KARNAL
ITA 4586/DEL/2026[2015-16]Status: Disposed29/6/2026AY 2015-16
VIKAS KUMAR AGARWAL PROP VIKAS TRADERS ,UTTAR PRADESH vs DCIT/ACIT (CENTRAL) , MORADABAD
ITA 4579/DEL/2026[2020-21]Status: Disposed29/6/2026AY 2020-21
VIKAS KUMAR AGARWAL PROP VIKAS TRADERS ,UTTAR PRADESH vs DCIT/ACIT (CENTRAL ) , MORADABAD
ITA 4578/DEL/2026[2019-20]Status: Disposed29/6/2026AY 2019-20
