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ITAT Delhi Bench
78,165 judgments
RAJIV KUMAR MANOJ KUMAR,BIJNOR vs DCIT CENTRAL , MORADABAD
ITA 4577/DEL/2026[2020-21]Status: Disposed29/6/2026AY 2020-21
RAJIV KUMAR MANOJ KUMAR,BIJNOR vs DCIT CENTRAL , MORADABAD
ITA 4576/DEL/2026[2019-20]Status: Disposed29/6/2026AY 2019-20
JAIN BROTHERS,BIJNOR vs ACIT CENTRAL , MORADABAD
ITA 4575/DEL/2026[2020-21]Status: Disposed29/6/2026AY 2020-21
JAIN BROTHERS ,BIJNOR vs DCIT CENTRAL , MORADABAD
ITA 4574/DEL/2026[2019-20]Status: Disposed29/6/2026AY 2019-20
RAJU,NEW DELHI vs INCOME TAX OFFICER WARD 58(7), DELHI, NEW DELHI
ITA 4518/DEL/2026[2017-18]Status: Disposed29/6/2026AY 2017-18
INDIAN NATIONAL THEATRE TRUST,DELHI vs DCIT E, DELHI
ITA 4497/DEL/2026[-]Status: Disposed29/6/2026
INDIAN NATIONAL THEATRE TRUST,DELHI vs CIT E, DELHI
ITA 4496/DEL/2026[-]Status: Disposed29/6/2026
JEEVAN JYOTI EDUCTIONAL & CULTURAL SOCIETY,PALWAL, HARYANA vs INCOME TAX OFFICER (EXEMEPTION), FARIDABAD
ITA 4472/DEL/2026[NA]Status: Disposed29/6/2026
JEEVAN JYOTI EDUCATIONAL & CULTURAL SOCIETY,FARIDABAD vs INCOME TAX OFFICER (EXEMPTION), FARIDABAD
ITA 4471/DEL/2026[NA]Status: Disposed29/6/2026
FEDERATION OF INDIA MICRO AND SMALL AND MEDIUM ENTERPRISES,NEW DELHI vs CIT EXEMPTION , DELHI
ITA 4445/DEL/2026[-]Status: Disposed29/6/2026
FEDERATION OF INDIA MICRO AND SMALL AND MEDIUM ENTERPRISES,DELHI vs CIT EXEMPTION, DELHI
ITA 4444/DEL/2026[-]Status: Disposed29/6/2026
SUPPORTASKILL CARE FOUNDATION,DELHI vs CIT(EXEMPTION), DELHI
ITA 4421/DEL/2026[2025-26]Status: Disposed29/6/2026AY 2025-26
SUPPORTASKILL CARE FOUNDATION,DELHI vs CIT(EXEMPTION), DELHI
ITA 4420/DEL/2026[2025-26]Status: Disposed29/6/2026AY 2025-26
HIMDENT FOUNDATION,. vs CIT (EXEMPTION), DELHI , .
ITA 4406/DEL/2026[2026-27]Status: Disposed29/6/2026AY 2026-27
HIMDENT FOUNDATION,. vs CIT (EXEMPTION), DELHI, .
ITA 4405/DEL/2026[2026-27]Status: Disposed29/6/2026AY 2026-27
INDIAN RICE EXPORTER FEDERATION,NEW DELHI vs COMMISSIONER OF INCOME TAX (EXEMPTION), NEW DELHI
ITA 4402/DEL/2026[N.A.]Status: Disposed29/6/2026
INDIAN RICE EXPORTER FEDERATION,NEW DELHI vs COMMISSIONER OF INCOME TAX (EXEMPTION), NEW DELHI
ITA 4401/DEL/2026[N.A.]Status: Disposed29/6/2026
JAGBIR SINGH,DELHI vs ITO WARD 62(2), DELHI
ITA 4395/DEL/2026[2012-13]Status: Disposed29/6/2026AY 2012-13
SHREE SHYAM GAUSEWA SOCIETY,V-NALOI, TEH-SIWANI vs ITO EXEMPTIONS, ROHTAK, ROHTAK
ITA 4362/DEL/2026[2024-25]Status: Disposed29/6/2026AY 2024-25
SHREE SHYAM GAUSEWA SOCIETY,V-NALOI, TEH-SIWANI vs ITO EXEMPTIONS, ROHTAK, ROHTAK
ITA 4361/DEL/2026[2024-25]Status: Disposed29/6/2026AY 2024-25