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ITAT Delhi Bench
78,125 judgments
M/S DANIELI CORUS BV vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE INT. TAX 1(2)(2)NEW DELHI
W.P.(C)/11353/20247/7/2026
SAI NATH TRADE LINK PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER - WARD 22(2), DELHI
ITA 969/DEL/2026[2017-18]Status: Disposed7/7/2026AY 2017-18
KONCEPT MARKTRADE PRIVATE LIMITED,DELHI vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, DELHI
ITA 960/DEL/2026[2022-23]Status: Disposed7/7/2026AY 2022-23
GAURAV KUMAR,DELHI vs ITO, WARD 45(1), DELHI, DELHI
ITA 833/DEL/2026[2020-2021]Status: Disposed7/7/2026AY 2020-2021
OLAM AGRI BUSINESS SERVICES INDIA PRIVATE LIMITED,GURGAON vs DCIT CIRCLE 3(1), GURGAON
ITA 643/DEL/2026[2023-24]Status: Disposed7/7/2026AY 2023-24
VIVEK NARULA,FARIDABAD vs INCOME TAX OFFICER, FARIDABAD
ITA 4760/DEL/2026[2019-20]Status: Disposed7/7/2026AY 2019-20
PHOOLJA FOUNDATION,DELHI vs CIT(EXEMPTION), DELHI, DELHI
ITA 4282/DEL/2026[2026-27]Status: Disposed7/7/2026AY 2026-27
DIPTI GUPTA LEGAL HEIR OF LATE KAUSHAL GUPTA,DELHI vs ITO WARD 59(3), DELHI
ITA 4149/DEL/2026[2018-19]Status: Disposed7/7/2026AY 2018-19
POONAM DHINGRA,DELHI vs ITO WARD-43(6), DELHI
ITA 4072/DEL/2026[2018-19]Status: Disposed7/7/2026AY 2018-19
RAHUL,GANNAUR, SONIPAT vs INCOME TAX OFFICER WARD-1, SONIPAT
ITA 4064/DEL/2026[2017-18]Status: Disposed7/7/2026AY 2017-18
PARSURAM TYAGI,GHAZIABAD vs ASSESSING OFFICER (AO) WARD 2(2)(1), GHAZIABAD
ITA 4000/DEL/2026[2015-16]Status: Disposed7/7/2026AY 2015-16
SHRI HARIANA KURUKSHETRA GAUSHALA,HARYANA vs ITO, EXEMPTIONS, ROHTAK
ITA 2747/DEL/2026[2026-27]Status: Disposed7/7/2026AY 2026-27
SHRI HARIANA KURUKSHETRA GAUSHALA,HARYANA vs ITO, EXEMPTIONS, ROHTAK
ITA 2738/DEL/2026[2026-27]Status: Disposed7/7/2026AY 2026-27
SOHIL CHAND,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 52(1), NEW DELHI, NEW DELHI
ITA 2724/DEL/2026[2016-17]Status: Disposed7/7/2026AY 2016-17
ROHELLA CONSTRUCTIONS PVT LTD,NEW DELHI vs INCOME TAX OFFICER, WARD - 21(1), NEW DELHI, NEW DELHI
ITA 2706/DEL/2026[2016-17]Status: Disposed7/7/2026AY 2016-17
DEEPAK MOHAN RUDRA,GHAZIABAD, UP vs INCOME-TAX OFFICER, NATIONAL FACELESS ASSESSMENT CENTRE
ITA 2702/DEL/2026[2012-13]Status: Disposed7/7/2026AY 2012-13
DEEPAK MOHAN RUDRA,GHAZIABAD, UTTAR PRADESH vs INCOME TAX OFFICER, GHAZIABAD, UP
ITA 2701/DEL/2026[2012-13]Status: Disposed7/7/2026AY 2012-13
MOHAMMAD ASIF,SAMBHAL vs ITO WARD 1(5), SAMBHAL
ITA 2681/DEL/2026[2017-18]Status: Disposed7/7/2026AY 2017-18
MOHAMMAD ASIF,SAMBHAL vs ITO WARD 1(5), SAMBHAL
ITA 2680/DEL/2026[2017-18]Status: Disposed7/7/2026AY 2017-18
PYARE LAL AND SONS JEWELLERS,DELHI vs DCIT, CC-26, DELHI, DELHI
ITA 2644/DEL/2026[2020-21]Status: Disposed7/7/2026AY 2020-21