← All Benches
ITAT Delhi Bench
78,147 judgments
DEEPAK MOHAN RUDRA,GHAZIABAD, UTTAR PRADESH vs INCOME TAX OFFICER, GHAZIABAD, UP
ITA 2701/DEL/2026[2012-13]Status: Disposed7/7/2026AY 2012-13
MOHAMMAD ASIF,SAMBHAL vs ITO WARD 1(5), SAMBHAL
ITA 2681/DEL/2026[2017-18]Status: Disposed7/7/2026AY 2017-18
MOHAMMAD ASIF,SAMBHAL vs ITO WARD 1(5), SAMBHAL
ITA 2680/DEL/2026[2017-18]Status: Disposed7/7/2026AY 2017-18
PYARE LAL AND SONS JEWELLERS,DELHI vs DCIT, CC-26, DELHI, DELHI
ITA 2644/DEL/2026[2020-21]Status: Disposed7/7/2026AY 2020-21
AASHRAY CHARITABLE TRUST ,HARYANA vs CIT(EXEMPTION), DELHI
ITA 2625/DEL/2026[2026-27]Status: Disposed7/7/2026AY 2026-27
AASHRAY CHARITABLE TRUST ,HARYANA vs CIT (EXEMPTION), DELHI
ITA 2624/DEL/2026[2026-27]Status: Disposed7/7/2026AY 2026-27
SAURABH BANSAL,NEW DELHI vs ITO, WARD 43(1), DELHI
ITA 2463/DEL/2026[2022-23]Status: Disposed7/7/2026AY 2022-23
ROHELLA CONSTRUCTIONS PRIVATE LIMITED,NEW DELHI vs INCOME TAX OFFICER, WARD - 21(1), NEW DELHI, NEW DELHI
ITA 2452/DEL/2026[2014-15]Status: Disposed7/7/2026AY 2014-15
ROHELLA CONSTRUCTIONS PRIVATE LIMITED,NEW DELHI vs INCOME TAX OFFICER, WARD - 21(1), NEW DELHI, NEW DELHI
ITA 2451/DEL/2026[2013-14]Status: Disposed7/7/2026AY 2013-14
RAJESH GUPTA,NEW DELHI vs INCOME TAX OFFICER, WARD-58(3), DELHI, NEW DELHI
ITA 2448/DEL/2026[2023-24]Status: Disposed7/7/2026AY 2023-24
SMT. SANTOSH KUMARI,DELHI vs INCOME TAX OFFICER, DELHI
ITA 231/DEL/2026[2021-22]Status: Disposed7/7/2026AY 2021-22
MOHINDER KUMAR MALHOTRA,SOUTH DELHI vs DCIT, CENTRAL CIRCLE 14, NEW DELHI
ITA 1230/DEL/2026[2021-2022]Status: Disposed7/7/2026AY 2021-2022
M/S REINFORCE RECRUITER PRIVATE LIMITED,NEW DELHI vs INCOME TAX OFFICER, WARD 21(1), DELHI
ITA 7914/DEL/2025[2012-13]Status: Disposed7/7/2026AY 2012-13
PREM SINGH TANWAR,HARYANA vs ACIT, CIRCLE 30(1), DELHI
ITA 5637/DEL/2025[2013-14]Status: Disposed7/7/2026AY 2013-14
KAPIL MEHTA,DELHI vs PCIT(CENTRAL)-3, NEW DELHI
ITA 533/DEL/2021[2017-18]Status: Disposed7/7/2026AY 2017-18
PRINCIPAL COMMISSIONER OF INCOME TAX-05, MUMBAI vs M/S VODAFONE WEST LTD. (MERGED WITH VODAFONE MOBILE SERVICES LTD.)
ITA/485/20266/7/2026
M.K. CONSTRUCTIONS,MUZAFFARNAGAR vs DCIT, CIRCLE-3(1)(1), MEERUT
ITA 685/DEL/2026[2017-18]Status: Disposed6/7/2026AY 2017-18
NIDHI SHARMA,DELHI vs ACIT, CIRCLE 60(1), DELHI
ITA 674/DEL/2026[2023-24]Status: Disposed6/7/2026AY 2023-24
JOINT COMMISSIONER OF INCOME TAX (OSD), CENTRAL CIRCLE 6, DELHI vs M/S PIONEER DEALTRADE PVT LTD, DELHI
ITA 62/DEL/2026[2015-16]Status: Disposed6/7/2026AY 2015-16
JOINT COMMISSIONER OF INCOME TAX (OSD), CENTRAL CIRCLE 6, DELHI vs M/S PIONEER DEALTRADE PVT LTD, DELHI
ITA 61/DEL/2026[2014-15]Status: Disposed6/7/2026AY 2014-15