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ITAT Delhi Bench

78,147 judgments

DEVI RAM SAINI,FARIDABAD vs ITO WARD 1(1), FBD, DELHI

ITA 5096/DEL/2026[2012-13]Status: Disposed6/7/2026AY 2012-13

DEEPALI BHATT,CEDAR LUXURIA, MANSAROVER EXTENTION vs INCOME TAX OFFICER, WARD 35(5) DELHI, CIVIC CENTRE,NEW DELHI

ITA 4999/DEL/2026[2018-19]Status: Disposed6/7/2026AY 2018-19

SALIENT SECURITY SERVICES PRIVATE LIMITED,UTTAR PRADESH vs INCOME TAX OFFICER, WARD 22(1), DELHI, DELHI

ITA 4990/DEL/2026[2018-19]Status: Disposed6/7/2026AY 2018-19

ABS SHARE AND STOCK BROKERS LIMITED,DELHI vs COMMISSIONER OF INCOME TAX APPEAL- JCIT-(A)-4, BENGALURU

ITA 4954/DEL/2026[2012-13]Status: Disposed6/7/2026AY 2012-13

MINAKSHI,DELHI vs DCIT, DELHI

ITA 4242/DEL/2026[2012-13]Status: Disposed6/7/2026AY 2012-13

SHAHID ALI,DELHI vs DCIT, DELHI

ITA 2710/DEL/2026[2018-19]Status: Disposed6/7/2026AY 2018-19

SUBHASH CHANDER KHURANA,DELHI vs ITO, DELHI

ITA 2584/DEL/2026[2017-2018]Status: Disposed6/7/2026AY 2017-2018

PRADEEP KAUR,NEW DELHI vs INCOME TAX OFFICER, NEW DELHI

ITA 2389/DEL/2026[2012-13]Status: Disposed6/7/2026AY 2012-13

VINOD KUMAR BHATI,EAST DELHI vs INCOME TAX OFFICER, WARD 58(1), DELHI, VIKAS BHAWAN,DELHI

ITA 2120/DEL/2026[2017-18]Status: Disposed6/7/2026AY 2017-18

COSMIC NUTRACOS SOLUTIONS PRIVATE LIMITED,NEW DELHI vs ACIT, CENTRAL CIRCLE- 5, DELHI, NEW DELHI

ITA 1034/DEL/2026[2020-21]Status: Disposed6/7/2026AY 2020-21

RAAVI INTERNATIONAL VENTURES LLP,NEARELA, NEW DELHI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-15, DELHI, JHANDEWALAN, NEW DELHI

ITA 1033/DEL/2026[2021-22]Status: Disposed6/7/2026AY 2021-22

RAAVI INTERNATIONAL VENTURES LLP,NEARELA, NEW DELHI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-15, DELHI, JHANDEWALAN, NEW DELHI

ITA 1032/DEL/2026[2020-21]Status: Disposed6/7/2026AY 2020-21

DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs M/S PIONEER DEALTRADE PVT LTD, DELHI

ITA 8411/DEL/2025[2013-14]Status: Disposed6/7/2026AY 2013-14

DCIT, CENTRAL CIRCLE-32, NEW DELHI, DELHI vs NIRMAL KUMAR SARDA, RAJASTHAN

ITA 8349/DEL/2025[2013-14]Status: Disposed6/7/2026AY 2013-14

DCIT ,CENTRAL CIRCLE-32, NEW DELHI, NEW DELHI vs NIRMAL KUMAR SARDA, RAJASTHAN

ITA 8348/DEL/2025[2012-13]Status: Disposed6/7/2026AY 2012-13

RINKU BIRHMAN,HARYANA vs NATIONAL FACELESS APPEAL CENTRE DELHI, DELHI

ITA 8100/DEL/2025[2015-2016]Status: Disposed6/7/2026AY 2015-2016

SUDHIR SAXENA L/H OF SHEELA SAXENA,MEERUT vs INCOME TAX OFFICER, MEERUT

ITA 8094/DEL/2025[2018-19]Status: Disposed6/7/2026AY 2018-19

SAPNA SAXENA,MEERUT vs INCOME TAX OFFICER, MEERUT

ITA 8089/DEL/2025[2018-19]Status: Disposed6/7/2026AY 2018-19

M/S BABA SHAD BHURA PARBANDHAK KAMETY,HARYANA vs DEPUTY COMMISSIONER OF INCOME TAX, HARYANA

ITA 7515/DEL/2025[2018-19]Status: Disposed6/7/2026AY 2018-19

INCOME TAX OFFICER, WARD -10(1), DELHI, DELHI vs GAMUT COMMERCIALS PRIVATE LIMITED, DELHI

ITA 7252/DEL/2025[2013-14]Status: Disposed6/7/2026AY 2013-14