← All Benches
ITAT Delhi Bench
78,147 judgments
SIDHIVINAYAK ASSOCIATES,DELHI vs ITO WARD 49(1) DELHI, CIVIC CENTRE DELHI
ITA 7212/DEL/2025[2018-19]Status: Disposed6/7/2026AY 2018-19
MI INDUSTRIES (INDIA) PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CR BUILDING
ITA 7051/DEL/2025[2014-15]Status: Disposed6/7/2026AY 2014-15
SUDHIR KUMAR SAXENA,MEERUT vs INCOME TAX OFFICER, MEERUT
ITA 6709/DEL/2025[2018-19]Status: Disposed6/7/2026AY 2018-19
VIVEK BAL NIKETAN EDUCATIONAL SOCIETY,GURGAON vs THE INCOME TAX OFFICER, EXEMPTIONS WARD FARIDABAD
ITA 6079/DEL/2025[2015-16]Status: Disposed6/7/2026AY 2015-16
M/S PIONEER DEALTRADE PRIVATE LIMITED,DELHI vs DCIT, CENTRAL CIRCLE 6, DELHI
ITA 5698/DEL/2025[2016-17]Status: Disposed6/7/2026AY 2016-17
M/S PIONEER DEALTRADE PRIVATE LIMITED,DELHI vs DCIT, CENTRAL CIRCLE-6, DELHI
ITA 5697/DEL/2025[2015-16]Status: Disposed6/7/2026AY 2015-16
M/S PIONEER DEALTRADE PRIVATE LIMITED,DELHI vs DCIT, CENTRAL CIRCLE 6, DELHI
ITA 5696/DEL/2025[2014-15]Status: Disposed6/7/2026AY 2014-15
PIONEER DEALTRADE PRIVATE LIMITED,DELHI vs DCIT, CENTRAL CIRCLE 6, DELHI
ITA 5695/DEL/2025[2013-14]Status: Disposed6/7/2026AY 2013-14
PULIN INVESTMENTS (P) LTD.,NEW DELHI vs DCIT, CIRCLE- 20(1), NEW DELHI
ITA 2396/DEL/2019[2014-15]Status: Disposed6/7/2026AY 2014-15
DCM SHRIRAM LIMITED,NEW DELHI vs THE DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI
ITTPA 35/DEL/2025[2022-23]Status: Disposed3/7/2026AY 2022-23
SAHACHARI FOUNDATION,DELHI vs CIT EXEMPTIONS, DELHI
ITA 5285/DEL/2026[2026-27]Status: Disposed3/7/2026AY 2026-27
SAHACHARI FOUNDATION,DELHI vs CIT EXEMPTIONS, DELHI
ITA 5284/DEL/2026[2026-27]Status: Disposed3/7/2026AY 2026-27
MAM CHAND PREMWATI CHARITABLE TRUST,DELHI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), DELHI
ITA 5261/DEL/2026[2027-28]Status: Disposed3/7/2026AY 2027-28
GANGA TRUST,NEW DELHI vs COMMISSIONER OF INCOME TAX,(EXEMPTION) DELHI, NEW DELHI
ITA 5203/DEL/2026[2026-27]Status: Disposed3/7/2026AY 2026-27
GANGA TRUST,NEW DELHI vs COMMISSIONER OF INCOME TAX, (EXEMPTION) DELHI, NEW DELHI
ITA 5202/DEL/2026[2026-27]Status: Disposed3/7/2026AY 2026-27
WARDHA CHARITABLE TRUST,NEW DELHI vs COMMISSIONER OF INCOME TAX, (EXEMPTION) DELHI, NEW DELHI
ITA 5164/DEL/2026[2026-27]Status: Disposed3/7/2026AY 2026-27
WARDHA CHARITABLE TRUST,NEW DELHI vs COMMISSIONER OF INCOME, (EXEMPTION) DELHI, NEW DELHI
ITA 5163/DEL/2026[2026-27]Status: Disposed3/7/2026AY 2026-27
SABARMATI TRUST,NEW DELHI vs COMMISSIONER OF INCOME TAX, (EXEMPTION) DELHI, NEW DELHI
ITA 5162/DEL/2026[2026-27]Status: Disposed3/7/2026AY 2026-27
SABARMATI TRUST,NEW DELHI vs COMMISSIONER OF INCOME TAX, (EXEMPTION) DELHI, NEW DELHI
ITA 5161/DEL/2026[2026-27]Status: Disposed3/7/2026AY 2026-27
DKT INDIA ,DELHI vs CIT (EXEMPTION) , DELHI
ITA 5158/DEL/2026[-]Status: Disposed3/7/2026
