← All Benches

ITAT Delhi Bench

78,093 judgments

NAND KISHORE SHRIKISHAN DASS BARATHI CHARITABLE TRUST,NEW DELHI vs INCOME TAX OFFICER, WARD EXEMP 2(4), CIVIC CENTRE

ITA 1756/DEL/2026[2022-23]Status: Disposed10/7/2026AY 2022-23

MMR SAHA INFRASTRUCTURE PRIVATE LIMITED,DELHI vs DCIT, CC-6, DELHI

ITA 1742/DEL/2026[2015-16]Status: Disposed10/7/2026AY 2015-16

MMR INFRASTRUCTURE DEVELOPERS PRIVATE LIMITED,DELHI vs DCIT, CC-6, DELHI

ITA 1741/DEL/2026[2015-16]Status: Disposed10/7/2026AY 2015-16

SHREE SHODASHI THERAPEUTICS PVT. LTD.,DELHI vs DCIT CENTRAL CIRCLE -26, NEW DELH

ITA 1737/DEL/2026[2014-15]Status: Disposed10/7/2026AY 2014-15

UDIT CAP- FIN PRIVATE LIMITED,DELHI vs DCIT CENTRAL CIRCLE-26, NEW DELHI

ITA 1735/DEL/2026[2014-15]Status: Disposed10/7/2026AY 2014-15

GRAFAX TEXTILES PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER, WARD 10(3), DELHI

ITA 1716/DEL/2026[2022-23]Status: Disposed10/7/2026AY 2022-23

MUNI EDUCATION SOCIETY,SONEPAT vs ITO EXEMPTION WARD, ROHTAK

ITA 1709/DEL/2026[-]Status: Disposed10/7/2026

VIBHA GUPTA,VASANT KUNJ, NEW DELHI vs ASSESSING OFFICER, WARD 30(5), NEW DELHI

ITA 1573/DEL/2026[2012-13]Status: Disposed10/7/2026AY 2012-13

PUNJAB LIQUORS PVT LTD, NEW DELHI,NEW DELHI vs CIRCLE-20(1), DELHI, DELHI

ITA 1560/DEL/2026[2017-18]Status: Disposed10/7/2026AY 2017-18

VIBHA GUPTA,VASANT KUNJ, NEW DELHI vs ASSESSING OFFICER, WARD 50(3), NEW DELHI

ITA 1537/DEL/2026[2010-11]Status: Disposed10/7/2026AY 2010-11

VIBHA GUPTA,VASANT KUNJ, NEW DELHI vs ASSESSING OFFICER, WARD 30(5), NEW DELHI

ITA 1536/DEL/2026[2008-09]Status: Heard10/7/2026AY 2008-09

GAJENDER SINGH RAGHAV,GURGAON vs THE INCOME TAX OFFICER WARD 1(3), GURGOAN

ITA 1173/DEL/2026[2017-18]Status: Disposed10/7/2026AY 2017-18

ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs YOUNG WOMENS CHRISTIAN ASSOCIATION OF DELHI, DELHI

ITA 9167/DEL/2025[2016-17]Status: Disposed10/7/2026AY 2016-17

ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs YOUNG WOMENS CHRISTIAN ASSOCIATION OF DELHI, DELHI

ITA 9166/DEL/2025[2017-18]Status: Disposed10/7/2026AY 2017-18

ACIT,CIRCLE-7(1),DELHI, DELHI vs FIRST GLOBAL SERVICES PRIVATE LIMITED, DELHI

ITA 9129/DEL/2025[2023-24]Status: Disposed10/7/2026AY 2023-24

ACIT, CIRCLE 4(2), NEW DELHI vs M/S CCIC INDIA PVT LTD, NEW DELHI

ITA 9119/DEL/2025[2022-23]Status: Disposed10/7/2026AY 2022-23

DCIT CIRCLE 16 1, NEW DELHI vs MAA KARNI INFRATECH PRIVATE LIMITED, RAJASTHAN

ITA 9114/DEL/2025[2023-24]Status: Disposed10/7/2026AY 2023-24

MANOJ BANSAL,BHIWANI vs INCOME TAX OFFICER WARD 1 BHIWANI, BHIWANI

ITA 9095/DEL/2025[2019-20]Status: Disposed10/7/2026AY 2019-20

GLOBAL MEDIKIT LIMITED,DELHI vs DCIT, CENTRAL CIRCLE-28, DELHI

ITA 9050/DEL/2025[2014-15]Status: Disposed10/7/2026AY 2014-15

GLOBAL MEDIKIT LIMITED ,DELHI vs DCIT CENTRAL CIRCLE -28 , DELHI

ITA 9049/DEL/2025[2013-14]Status: Disposed10/7/2026AY 2013-14