← All Benches
ITAT Delhi Bench
78,093 judgments
SHANTI RICE MILLS,KARNAL vs INCOME TAX OFFICER, KARNAL
ITA 8805/DEL/2025[2014-15]Status: Disposed10/7/2026AY 2014-15
RAAG VIHAR APARTMENTS PRIVATE LIMITED,UTTAR PRADESH vs DCIT CIRCLE 16(1), C. R. BUILDING,DELHI
ITA 8774/DEL/2025[2015-16]Status: Disposed10/7/2026AY 2015-16
NATIONAL LUBRICATING GREAS INSTITUTE INDIA CHAPTER ,HARYANA vs CIT EXEMPTION, CHANDIGARH
ITA 8271/DEL/2025[2026-27]Status: Disposed10/7/2026AY 2026-27
HEMANT KUMAR GOEL,DELHI vs ITO, WARD 30(1), DELHI
ITA 8247/DEL/2025[2015-16]Status: Disposed10/7/2026AY 2015-16
BHARAT BHUSHAN YADAV,GURGAON, HARYANA vs ACIT/DCIT/JCIT, GURGAON, HARYANA
ITA 8237/DEL/2025[2020-21]Status: Disposed10/7/2026AY 2020-21
ACIT , CIRCLE-1, FARIDABAD, FARIDABAD vs RAHUL GARG, FARIDABAD
ITA 7435/DEL/2025[2023]Status: Disposed10/7/2026
VORTEX SYSTEMS PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER, DELHI
ITA 7284/DEL/2025[2017-18]Status: Disposed10/7/2026AY 2017-18
VEENA GUPTA,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 26, DELHI , DELHI
ITA 6705/DEL/2025[2018-19]Status: Disposed10/7/2026AY 2018-19
VEENA GUPTA,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 26. DELHI , DELHI
ITA 6704/DEL/2025[2017-18]Status: Disposed10/7/2026AY 2017-18
POONAM RAGHAV,FARIDABAD vs ITO, WARD 2(1), FARIDABAD
ITA 6643/DEL/2025[2016-17]Status: Disposed10/7/2026AY 2016-17
DEVRANJAN MITTRA,SOUTH DELHI vs ASSESSMENT UNIT, SOUTH DELHI
ITA 5852/DEL/2025[2023-2024]Status: Disposed10/7/2026AY 2023-2024
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs DOLLY SABHARWAL, DELHI
ITA 5325/DEL/2025[2022]Status: Disposed10/7/2026
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs DOLLY SABHARWAL , DELHI
ITA 5324/DEL/2025[2020]Status: Disposed10/7/2026
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs DOLLY SABHARWAL, NEW DELHI
ITA 5323/DEL/2025[2019]Status: Disposed10/7/2026
DEPUTY COMMISSIONER OF INCOME TAX, JHANDEWALAN vs DOLLY SABHARWAL, NEW DELHI
ITA 5322/DEL/2025[2018]Status: Disposed10/7/2026
SYNIVERSE TECHNOLOGIES SERVICES INDIA P.LTD,GURGAON vs ACIT, CIRCLE-3(1), GURGAON
ITA 2056/DEL/2022[2018-19]Status: Disposed10/7/2026AY 2018-19
KUSUM LATA,NOIDA vs DCIT, CENTRAL CIRCLE , NOIDA
ITA 875/DEL/2018[2011-12]Status: Disposed10/7/2026AY 2011-12
KUSUM LATA,NOIDA vs DCIT, CENTRAL CIRCLE , NOIDA
ITA 874/DEL/2018[2010-11]Status: Disposed10/7/2026AY 2010-11
KUSUM LATA,NOIDA vs DCIT, CENTRAL CIRCLE , NOIDA
ITA 873/DEL/2018[2009-10]Status: Disposed10/7/2026AY 2009-10
SHREEM RESTAURANTS & BEVERAGES PRIVATE LIMITED,NEW DELHI vs DCIT CIRCLE-23(1), DELHI
ITA 3257/DEL/2024[2017-18]Status: Disposed10/7/2026AY 2017-18
MS. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)