← All Benches
ITAT Delhi Bench
78,066 judgments
RAKESH GOEL,JAPUR vs DCIT, CC-25, DELHI
ITA 1772/DEL/2026[2014-15]Status: Disposed15/7/2026AY 2014-15
DCIT, EXEMPTION CIRCLE, GHAZIABAD, GHAZIABAD vs RISHAB KUMAR LOHIA MEMORIAL TRUST, KANPUR
ITA 1768/DEL/2026[2023-24]Status: Disposed15/7/2026AY 2023-24
PAWAN BHATI,NOIDA vs DCIT CIRCLE 5(2)(1) NOIDA, NOIDA
ITA 1755/DEL/2026[2020-21]Status: Disposed15/7/2026AY 2020-21
HERITAGE INVESTMENTS,SOUTH DELHI vs ASSISSTANT COMMISSIONER OF INCOME TAX , CIVIC CENTRE
ITA 1727/DEL/2026[2015-16]Status: Disposed15/7/2026AY 2015-16
RAJESH KATHURIA,DELHI vs DCIT CIRCLE 13(1), DELHI, DELHI
ITA 1715/DEL/2026[2016-2017]Status: Disposed15/7/2026AY 2016-2017
INT INFRASTRUCTURE PRIVATE LIMITED,DELHI vs DCIT CIRCLE 10(1), DELHI
ITA 1701/DEL/2026[2021-22]Status: Disposed15/7/2026AY 2021-22
SANDEEP JAIN,DELHI vs INCOME TAX OFFICER, WARD 59(6), DELHI
ITA 1633/DEL/2026[2016-17]Status: Disposed15/7/2026AY 2016-17
ALL INDIA SODHI PAATSHAH DHARMARTH TRUST,ROHTAK vs CIT EXEMPTIONS CHANDIGARH, CHANDIGARH
ITA 1514/DEL/2026[NA]Status: Disposed15/7/2026
ALL INDIA SODHI PAATSHAH DHARMARTH TRUST,ROHTAK vs CIT EXEMPTIONS CHANDIGARH, CHANDIGARH
ITA 1513/DEL/2026[NA]Status: Disposed15/7/2026
FABSTRACT CLOTHING INDIA PVT LTD,UTTAR PRADESH vs ACIT, CIR 7(1), DELHI
ITA 1492/DEL/2026[2017-18]Status: Disposed15/7/2026AY 2017-18
SHRI. GAUSHALA ,CHANDIGARH vs INCOME TAX OFFICER, ROHTAK
ITA 1090/DEL/2026[2026-27]Status: Disposed15/7/2026AY 2026-27
COSMIC NUTRACOS SOLUTIONS PRIVATE LIMITED,NEW DELHI vs ACIT, CENTRAL CIRCLE-5, DELHI, NEW DELHI
ITA 1035/DEL/2026[2022-23]Status: Disposed15/7/2026AY 2022-23
AAR GEE FORMULATIONS,NEW DELHI vs ACIT, CENTRAL CIRCLE-5, DELHI
ITA 1025/DEL/2026[2022-23]Status: Disposed15/7/2026AY 2022-23
AAR GEE FORMULATIONS,NEW DELHI vs ACIT, CENTRAL CIRCLE-5, DELHI
ITA 1024/DEL/2026[2021-22]Status: Disposed15/7/2026AY 2021-22
ICMAI REGISTERED VALUERS ORGANISATION ,DELHI vs CIT (EXEMPTION) , DELHI
ITA 1000/DEL/2026[-]Status: Disposed15/7/2026
M.D.D. MEDICLA SYSTEMS(INDIA) PVT. LTD.,DELHI vs DCIT, CIRCLE-16(1), DELHI
ITA 9144/DEL/2025[2018-19]Status: Disposed15/7/2026AY 2018-19
ACIT, CIR 10(1), NEW DELHI vs HARISH CHANDRA INFRASTRUCTURE PRIVATE LIMITED, NEW DELHI
ITA 9111/DEL/2025[2007]Status: Disposed15/7/2026
DCIT, JHANDEWALAN vs CHETAN SHARMA, NOIDA
ITA 9108/DEL/2025[2019]Status: Disposed15/7/2026
DCIT, CIRCLE-22(2), DELHI vs SEHGAL JEWELS PVT LTD, DELHI
ITA 8992/DEL/2025[2017-18]Status: Disposed15/7/2026AY 2017-18
GIIR COMMUNICATIONS INDIA PRIVATE LIMITED,DELHI vs ACIT (OSD) DELHI, DELHI
ITA 8890/DEL/2025[2018-19]Status: Disposed15/7/2026AY 2018-19