← All Benches
ITAT Delhi Bench
78,066 judgments
DELHIVERY FREIGHT SERVICES PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER, WARD 7(1), DELHI, DELHI
ITA 8792/DEL/2025[2023-24]Status: Disposed15/7/2026AY 2023-24
DHIRAJ RAWAL,NEW DELHI vs INCOME TAX OFFICER, NEW DELHI
ITA 8785/DEL/2025[2012-2013]Status: Disposed15/7/2026AY 2012-2013
JSD STEEL PRIVATE LIMITED (FORMERLY CBS STEEL PRIVATE LIMITED),DELHI vs INCOME TAX OFFICER WARD 75(1), DELHI
ITA 8728/DEL/2025[2013-14]Status: Disposed15/7/2026AY 2013-14
CONTINENTAL CONSTRUCTION LTD,DELHI vs ITO WARD 6(1), DELHI
ITA 8689/DEL/2025[2014-15]Status: Disposed15/7/2026AY 2014-15
JAGMOHAN MOTORS PVT. LTD.,ROHTAK vs ACIT, ROHTAK CIRCLE, ROHTAK
ITA 8600/DEL/2025[2017-18]Status: Disposed15/7/2026AY 2017-18
STAR RICE LAND PVT LTD,AGGARWAL CORPORATE HEIGHTS, NETAJI SUBHASH PLACE vs ASSESSING OFFICER, DC/ACIT CENT FARIDA
ITA 8594/DEL/2025[2016-17]Status: Disposed15/7/2026AY 2016-17
DCIT, CENTRAL CIRCLE-3, NEW DELHI, NEW DELHI vs TARUN GUPTA, EAST DELHI
ITA 8591/DEL/2025[2019-20]Status: Disposed15/7/2026AY 2019-20
R K & D INVESTMENT PRIVATE LIMITED,DELHI vs AO, CPC BENGALURU
ITA 8545/DEL/2025[2018-19]Status: Disposed15/7/2026AY 2018-19
SHREE SATPAL PROMOTERS PVT LTD,DELHI vs ACIT, CC-32, DELHI
ITA 8540/DEL/2025[2018-19]Status: Disposed15/7/2026AY 2018-19
CENTRE FOR SCIENCE AND ENVIRONMENT,DELHI vs DCIT, CIRCLE EXMPT 1(1), DELHI
ITA 8257/DEL/2025[2021-22]Status: Disposed15/7/2026AY 2021-22
GANESH KUMAR SANCHETI,DELHI vs THE INCOME TAX DEPARTMENT, DELHI
ITA 8236/DEL/2025[2022-23]Status: Disposed15/7/2026AY 2022-23
JASPALI CHAUHAN,DELHI vs DCIT, CIRCLE- 70(1), DELHI
ITA 8206/DEL/2025[2020-21]Status: Disposed15/7/2026AY 2020-21
RAJENDRA SINGH,UTTAR PRADESH vs ITO, UTTAR PRADESH
ITA 8144/DEL/2025[2012-13]Status: Disposed15/7/2026AY 2012-13
RAJENDRA SINGH,UTTAR PRADESH vs ITO, UTTAR PRADESH
ITA 8143/DEL/2025[2012-13]Status: Disposed15/7/2026AY 2012-13
M/S BABA SHAD BHURA PARBANDHAK KAMETY,HARYANA vs PRINCIPAL COMMISSIONER OF INCOME TAX, HARYANA
ITA 8099/DEL/2025[2018-19]Status: Disposed15/7/2026AY 2018-19
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, DELHI vs KUNAL GABA, HARYANA
ITA 8062/DEL/2025[2019-20]Status: Disposed15/7/2026AY 2019-20
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, DELHI vs KUNAL GABA, DELHI
ITA 8061/DEL/2025[2019-20]Status: Disposed15/7/2026AY 2019-20
INCOME TAX OFFICER, NEW DELHI vs AARTI FLOUR MILLS PRIVATE LIMITED, DELHI
ITA 7909/DEL/2025[2014-15]Status: Disposed15/7/2026AY 2014-15
INCOME TAX OFFICER, NEW DELHI vs AARTI FLOUR MILLS PRIVATE LIMITED, DELHI
ITA 7908/DEL/2025[2013-14]Status: Disposed15/7/2026AY 2013-14
VAIDIK SEWA TRUST ,HARYANA vs ITO WARD 2(3), FARIDABAD, HARYANA
ITA 7651/DEL/2025[2026-27]Status: Disposed15/7/2026AY 2026-27