← All Benches
ITAT Delhi Bench
78,066 judgments
ITO, ROHTAK vs PIYARE LAL KISHAN LAL EDUCATIONAL & SOCIAL TRUST, HISAR
ITA 6416/DEL/2025[2017-18]Status: Disposed15/7/2026AY 2017-18
INCOME TAX OFFICER, DELHI vs SURESH SONI, DELHI
ITA 5919/DEL/2025[2017-18]Status: Disposed15/7/2026AY 2017-18
ABHA KHANNA,DELHI vs ITO, C. R. BUILDING,DELHI
ITA 5896/DEL/2025[2022-23]Status: Disposed15/7/2026AY 2022-23
ALKA JINDAL ,DELHI vs DCIT SPECIAL RANGE 12 AS AO, DELHI
ITA 4842/DEL/2025[2016-17]Status: Disposed15/7/2026AY 2016-17
INCOME TAX OFFICER, DELHI vs KARAN KUMAR AGARWAL, DELHI
ITA 4518/DEL/2025[2021]Status: Disposed15/7/2026
VIKAS WSP LIMITED,DELHI vs DCIT, CIRCLE HISSAR, HISSAR
ITA 4326/DEL/2025[2018-19]Status: Disposed15/7/2026AY 2018-19
PARMESH CONSTRUCTION COMPANY LTD,NOIDA vs ACIT,CENTRAL CIRCLE-1, NOIDA
ITA 3751/DEL/2025[2020-21]Status: Disposed15/7/2026AY 2020-21
ALOK SINGH,GAUTAM BUDDHA NAGAR vs ITO WARD-2(1)(1), GHAZIABAD
ITA 3098/DEL/2025[2020-21]Status: Disposed15/7/2026AY 2020-21
HARVINDER SINGH SETHI,NEW DELHI vs THE DEPUTY COMMISSIONER OF INCOME TAX , NEW DELHI
ITA 2878/DEL/2025[2015-2016]Status: Disposed15/7/2026AY 2015-2016
A.T. KEARNEY LIMITED,GURGAON vs DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI
ITA 1933/DEL/2025[2022-23]Status: Disposed15/7/2026AY 2022-23
M/S VEOLIA WATER TECHNOLOGIES AND SOLUTIONS (INDIA) PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME, CIRCLE 25(1), DELHI, DELHI
ITA 5843/DEL/2024[2021-22]Status: Heard15/7/2026AY 2021-22
VEOLIA WATER TECHNOLOGIES AND SOLUTIONS (INDIA) P LTD,DELHI vs AU, NFAC, DCIT, CIRCLE 25(1), DELHI,, DELHI
ITA 3780/DEL/2024[2020-21]Status: Heard15/7/2026AY 2020-21
RADHEY KISHAN,GHAZIABAD vs ITO,WARD-2(2)(2), GHAZIABAD
ITA 3776/DEL/2024[2013-14]Status: Disposed15/7/2026AY 2013-14
ACIT, DELHI vs MGM REALTORS PRIVATE LIMITED, DELHI
ITA 3644/DEL/2024[2016-17]Status: Disposed15/7/2026AY 2016-17
ITO WARD 2 2 2 , GHAZIABAD vs RADHEY KISHAN, GHAZIABAD
ITA 3642/DEL/2024[2013-14]Status: Disposed15/7/2026AY 2013-14
M/S. FLAKTGROUP INDIA PVT LTD.,NEW DELHI vs ACIT CIRCLE-9(1), NEW DELHI
ITA 2615/DEL/2023[2013-14]Status: Disposed15/7/2026AY 2013-14
ACIT CIRCLE-16(2), NEW DELHI vs MCCAIN FOODS INDIA PVT. LTD, NEW DELHI
ITA 7567/DEL/2019[2014-15]Status: Disposed15/7/2026AY 2014-15
MCCAIN FOODS INDIA PVT. LTD,NEW DELHI vs JCIT CIRCLE-16(2), NEW DELHI
ITA 7310/DEL/2019[2014-15]Status: Disposed15/7/2026AY 2014-15
DCIT CIRCLE-10(1), NEW DELHI vs GHAZIABAD ORGANICS LTD., NEW DELHI
ITA 5894/DEL/2019[2015-16]Status: Disposed15/7/2026AY 2015-16
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
CASH UR DRIVE MARKETING PVT LTD,NOIDA vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 30 NEW DELHI, NEW DELHI
ITA 976/DEL/2026[2021-22]Status: Disposed14/7/2026AY 2021-22