← All Benches
ITAT Delhi Bench
78,066 judgments
GEE DEE EDUCATIONAL SOCIETY,NEW DELHI vs DCIT, CENTRAL CIRCLE-2, NEW DELHI, NEW DELHI
ITA 3716/DEL/2026[2026-27]Status: Disposed15/7/2026AY 2026-27
AASHISH GOEL,GHAZIABAD vs INCOME TAX OFFICER, DELHI
ITA 3524/DEL/2026[2022-23]Status: Disposed15/7/2026AY 2022-23
RAKESH,GAAUTAM BUDDHA NAGAR vs ITO, WARD 5(3)(1), NOIDA
ITA 3372/DEL/2026[2017-18]Status: Disposed15/7/2026AY 2017-18
AJAY KUMAR,PANIPAT vs INCOME TAX OFFICER, WARD- 1, PANIPAT, PANIPAT
ITA 3324/DEL/2026[2017-18]Status: Disposed15/7/2026AY 2017-18
GEE DEE EDUCATIONAL SOCIETY,NEW DELHI vs DCIT, CENTRAL CIRCLE-2, NEW DELHI, DELHI
ITA 3124/DEL/2026[2026-27]Status: Disposed15/7/2026AY 2026-27
RNAM FINLEASE PVT LTD,DELHI vs ITO WARD 20(3), DELHI
ITA 3114/DEL/2026[2009-10]Status: Disposed15/7/2026AY 2009-10
M/S G. B. ENTERPRISES,DELHI vs ITO, WARD-35(5), DELHI
ITA 3028/DEL/2026[2016-17]Status: Disposed15/7/2026AY 2016-17
SONIA SINGH MANN (LEGAL HEIR OF LATE SHRI RAVINDRA SINGH MANN),DELHI vs ITO, WARD-69(1), DELHI
ITA 3027/DEL/2026[2018-19]Status: Disposed15/7/2026AY 2018-19
NEERU SHARMA,DELHI vs ITO, WARD 55(5) , NEW DELHI
ITA 2962/DEL/2026[2011-12]Status: Disposed15/7/2026AY 2011-12
JAI PRAKASH THAKUR,VILL- BRAHMOTRA BLOCK - PANDAUL vs WARD 34(1), DELHI, CIVIC CENTRE,NEW DELHI
ITA 2946/DEL/2026[2017-18]Status: Disposed15/7/2026AY 2017-18
REKHA BHATIA ARORA,DELHI vs INCOME TAX OFFICER, DELHI
ITA 2941/DEL/2026[2017-18]Status: Disposed15/7/2026AY 2017-18
VIJAYANT BHATIA,DELHI vs AO WARD 34(5), RANGE CODE 49, CIVIC CENTRE
ITA 2846/DEL/2026[2019-20]Status: Disposed15/7/2026AY 2019-20
ANGAD YADAV,NEW DELHI vs AO 34-7, CIVIC CENTER
ITA 2788/DEL/2026[2011-12]Status: Disposed15/7/2026AY 2011-12
DCIT, EXEMPTION CIRCLE, GHAZIABAD, GHAZIABAD vs GOVERNMENT INDUSTRIAL AND AGRICULTURAL EXHIBITION ALIGARH, G.T.ROAD, TEHSIL
ITA 2758/DEL/2026[2015-16]Status: Disposed15/7/2026AY 2015-16
SHRI RAM SHARNAM SABHA(REGD.),PANIPAT vs CIT EXEMPTIONS, CHANDIGARH
ITA 2744/DEL/2026[2026-27]Status: Disposed15/7/2026AY 2026-27
BRAJ PAL,GHAZIABAD vs INCOME TAX OFFICER, GHAZIABAD
ITA 2353/DEL/2026[2012-2013]Status: Disposed15/7/2026AY 2012-2013
SANJAY NANGIA ,GHAZIABAD vs INCOME TAX OFFICER, GHAZIABAD
ITA 2315/DEL/2026[2012-13]Status: Disposed15/7/2026AY 2012-13
SHRI PERCY KEKU SHROFF,GURGAON, HARYANA vs THE DEPUTY COMMISSIONER OF INCOME TAX,, NEW DELHI
ITA 2310/DEL/2026[2020-2021]Status: Disposed15/7/2026AY 2020-2021
SPICE HEALTHCARE PRIVATE LIMITED,NEW DELHI vs CENTRAL CIRCLE 20, DELHI
ITA 2173/DEL/2026[2022-23]Status: Disposed15/7/2026AY 2022-23
BEENU AGGARWAL THROUGH RAJESH AGGARWAL (LEGAL HEIR),NEW DELHI vs ITO, WARD 44(6), NEW DELHI
ITA 2167/DEL/2026[2017-18]Status: Disposed15/7/2026AY 2017-18
