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ITAT Delhi Bench
78,066 judgments
VAIDIK SEWA TRUST,HARYANA vs ITO WARD 2(3),FARIDABAD, HARYANA
ITA 5138/DEL/2026[2022-23]Status: Disposed15/7/2026AY 2022-23
SKINRANGE ADDITION KILLER FOUNDATION,DELHI vs INCOME TAX OFFICER, DELHI
ITA 5078/DEL/2026[2026-2027]Status: Disposed15/7/2026AY 2026-2027
JYOTI PARKASH SHIKSHA SAMITI,ROHTAK vs ITO EXEMPTIO, ROHTAK, ROHTAK
ITA 5074/DEL/2026[2026-27]Status: Disposed15/7/2026AY 2026-27
VIDYA NIKETAN MIDDLE SCHOOL,BAHADUR GARH vs INCOME TAX OFFICER, ROHTAK
ITA 4763/DEL/2026[2011-12]Status: Disposed15/7/2026AY 2011-12
SHASHANK GUPTA HUF,UTTAR PRADESH vs ACIT, CIRCLE 2(1)(1), GHAZIABAD
ITA 4751/DEL/2026[2020-21]Status: Disposed15/7/2026AY 2020-21
VINOD KUMAR MADAN,HISAR vs INCOME TAX OFFICER, WARD-1, HISAR
ITA 4699/DEL/2026[2021-22]Status: Disposed15/7/2026AY 2021-22
VINOD KUMAR MADAN,HISAR vs INCOME TAX OFFICER, WARD-1, HISAR
ITA 4698/DEL/2026[2020-21]Status: Disposed15/7/2026AY 2020-21
BALKAR SINGH,HARYANA vs INCOME TAX OFFICER WARD-1, SIRSA, HARYANA
ITA 4697/DEL/2026[2013-14]Status: Disposed15/7/2026AY 2013-14
ROHINI RAJDEV,DELHI vs INCOME TAX OFFICER, DELHI
ITA 4618/DEL/2026[2017-2018]Status: Disposed15/7/2026AY 2017-2018
CONSUMER ELECTRONICS AND APPLIANCES MANUFACTURERS ASSOCIATION ,NEW DELHI vs COMMISSIONER OF INCOME TAX (E), NEW DELHI , NEW DELHI
ITA 4543/DEL/2026[2026-27]Status: Disposed15/7/2026AY 2026-27
CONSUMER ELECTRONICS AND APPLIANCES MANUFACTURERS ASSOCIATION,NEW DELHI vs COMMISSIONER OF INCOME TAX (E), NEW DELHI , NEW DELHI
ITA 4462/DEL/2026[2026-27]Status: Disposed15/7/2026AY 2026-27
MOR EDUCATION SOCIETY,KARTAR MEMORIAL SR. SEC. SCHOOL vs ITO EXEMPTION WARD ROHTAK, AAYAKAR BHAWAN
ITA 4419/DEL/2026[2027-28]Status: Disposed15/7/2026AY 2027-28
NEXT STEP IN HEALTH EDUCATION AND ENVIRONMENT,G K ENCLAVE GREATER KAILASH vs CIT(EXEMPTION), CIVIC CENTRE MINTO ROAD
ITA 4366/DEL/2026[2025-2026]Status: Disposed15/7/2026AY 2025-2026
MALTI YADAV,GHAZIABAD vs INCOME TAX OFFICER WARD 2(1)(3) GHAZIABAD, GHAZIABAD
ITA 4097/DEL/2026[2016-17]Status: Disposed15/7/2026AY 2016-17
RFM VENTURES PRIVATE LIMITED,NOIDA vs ITO WARD 5(2)(2), NOIDA, NOIDA
ITA 4059/DEL/2026[2023-2024]Status: Disposed15/7/2026AY 2023-2024
VIKRAM TANWAR,DELHI vs INCOME TAX OFFICER, DELHI
ITA 4057/DEL/2026[2020-2021]Status: Disposed15/7/2026AY 2020-2021
MEDIHEALTH INDIA,DELHI vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, DELHI
ITA 3956/DEL/2026[2024-25]Status: Disposed15/7/2026AY 2024-25
SAULAT ALI KHAN,NOIDA, UP vs INCOME TAX OFFICER, WARD - 71(3), DELHI
ITA 3860/DEL/2026[2020-21]Status: Disposed15/7/2026AY 2020-21
R N BROTHERS,MUZAFFARNAGAR vs DEPUTY COMMISSIONER OF INCOME TAX, CC-15,, DELHI
ITA 3803/DEL/2026[2021-22]Status: Disposed15/7/2026AY 2021-22
VANDANA SINGH,GHAZIABAD vs ITO WARD 59(7), DELHI
ITA 3785/DEL/2026[2017-18]Status: Disposed15/7/2026AY 2017-18
