← All Benches
ITAT Delhi Bench
78,012 judgments
RAM JAGAR,DELHI vs ITO WARD 45(1), DELHI
ITA 2180/DEL/2026[2017-18]Status: Disposed27/7/2026AY 2017-18
JITENDRA KUMAR MAURYA,NEW DELHI vs DEL-W-(52)(5), ASSESSING OFFICER, NEW DELHI
ITA 2176/DEL/2026[2018-19]Status: Disposed27/7/2026AY 2018-19
ASHWANI DHAWAN,GURGAON vs ITO WARD 1(1), DELHI
ITA 2071/DEL/2026[2019-20]Status: Disposed27/7/2026AY 2019-20
MADAAN ASSOCIATES,DELHI vs INCOME TAX OFFICER, DELHI
ITA 2066/DEL/2026[2018-19]Status: Disposed27/7/2026AY 2018-19
JAY SHANKER PRASAD,GODDA vs ITO WARD 5(1)(3), NOIDA, NOIDA, UTTAR PRADESH
ITA 1894/DEL/2026[2020-21]Status: Disposed27/7/2026AY 2020-21
GPA CAPITAL FOODS PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-26, DELHI, DELHI
ITA 16/DEL/2026[2017-18]Status: Disposed27/7/2026AY 2017-18
HARISH BANSAL,NEW DELHI vs DCIT, CIRCLE 25(1), DELHI, C. R. BUILDING,DELHI
ITA 1386/DEL/2026[2014-15]Status: Disposed27/7/2026AY 2014-15
LAKSHMI KAMEPALLI,NEW DELHI vs ITO WARD 29(1), DELHI
ITA 1221/DEL/2026[2019-20]Status: Disposed27/7/2026AY 2019-20
LSV MICRO DEVICE PVT LTD,DELHI vs ACIT/DCIT, CENTRAL CIRCLE 18, JHANDEWALAN
ITA 1161/DEL/2026[2018-19]Status: Disposed27/7/2026AY 2018-19
DCIT, ARA CENTRE JHANDEWALAN vs GPA CAPITAL FOODS PRIVATE LIMITED, NEW DELHI
ITA 1146/DEL/2026[2018-2019]Status: Disposed27/7/2026AY 2018-2019
DCIT, DELHI JHANDEWALAN vs GPA CAPITAL FOODS PRIVATE LIMITED, DELHI
ITA 1145/DEL/2026[2017-2018]Status: Disposed27/7/2026AY 2017-2018
GPA CAPITAL FOODS PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -26, DELHI, DELHI
ITA 9159/DEL/2025[2018-19]Status: Disposed27/7/2026AY 2018-19
ANKIT SHARMA,FARIDABAD vs ITO WARD 1(1), FARIDABAD
ITA 8703/DEL/2025[2016-17]Status: Disposed27/7/2026AY 2016-17
ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs UNITED HOTELS LIMITED, DELHI
ITA 8679/DEL/2025[2018-19]Status: Disposed27/7/2026AY 2018-19
PRET STUDY BY JANAK FASHIONS PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 20(1), DELHI, NEW DELHI
ITA 8677/DEL/2025[2017-18]Status: Disposed27/7/2026AY 2017-18
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-I, NOIDA, NOIDA vs GARDENIA SHELTERS PRIVATE LIMITED, DELHI
ITA 8525/DEL/2025[2022-23]Status: Disposed27/7/2026AY 2022-23
HARISH BANSAL,DELHI vs DCIT, CIRCLE 25(1), DELHI, DELHI
ITA 8302/DEL/2025[2016-17]Status: Disposed27/7/2026AY 2016-17
SUDHA KAPOOR,DELHI vs INCOME TAX OFFICER, DELHI
ITA 8269/DEL/2025[2017-18]Status: Disposed27/7/2026AY 2017-18
NARESH KUMAR GARG,DELHI vs DCIT CIRCLE 28(1), DELHI
ITA 8000/DEL/2025[2023-24]Status: Disposed27/7/2026AY 2023-24
SONA BLW PRECISION FORGINGS LIMITED,GURGAON vs COMMISSIONER OF INCOME-TAX (APPEALS), NFAC
ITA 5350/DEL/2025[2018-19]Status: Disposed27/7/2026AY 2018-19
