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ITAT Delhi Bench

78,012 judgments

SONA BLW PRECISION FORGINGS LIMITED,GURGAON vs COMMISSIONER OF INCOME-TAX (APPEALS), NFAC

ITA 5349/DEL/2025[2017-18]Status: Disposed27/7/2026AY 2017-18

CHANEL (INDIA) PRIVATE LIMITED,DELHI vs DCIT, CIRCLE-4(2), NEW DELHI

ITA 2341/DEL/2022[2012-13]Status: Disposed27/7/2026AY 2012-13

ACIT, CENTRAL CIRCLE-6, NEW DELHI vs KAD HOUSING PVT. LTD., DELHI

ITA 3717/DEL/2019[2012-13]Status: Disposed27/7/2026AY 2012-13

ACIT, CENTRAL CIRCLE-6, NEW DELHI vs KAD HOUSING PVT. LTD., DELHI

ITA 3716/DEL/2019[2011-12]Status: Disposed27/7/2026AY 2011-12

KAD HOUSING PVT. LTD.,DELHI vs ACIT, CENTRAL CIRCLE-6, NEW DELHI

ITA 3321/DEL/2019[2014-15]Status: Disposed27/7/2026AY 2014-15

KAD HOUSING PVT. LTD.,DELHI vs ACIT, CENTRAL CIRCLE-6, NEW DELHI

ITA 3320/DEL/2019[2013-14]Status: Disposed27/7/2026AY 2013-14

KAD HOUSING PVT. LTD.,DELHI vs ACIT, CENTRAL CIRCLE-6, NEW DELHI

ITA 3319/DEL/2019[2012-13]Status: Disposed27/7/2026AY 2012-13

KAD HOUSING PVT. LTD.,DELHI vs ACIT, CENTRAL CIRCLE-6, NEW DELHI

ITA 3318/DEL/2019[2011-12]Status: Disposed27/7/2026AY 2011-12

CONTINENTAL FOUNDATION JOINT VENTURE,NEW DELHI vs JCIT, NEW DELHI

ITA 2226/DEL/2015[2009-10]Status: Disposed27/7/2026AY 2009-10

ESCORTS LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 792/DEL/2010[2006-07]Status: Disposed27/7/2026AY 2006-07

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-II, NOIDA, NOIDA vs PACIFIC MINING PRODUCTS PVT. LTD., DELHI

ITA 1984/DEL/2024[2013-14]Status: Disposed27/7/2026AY 2013-14

SHRI S RIFAUR RAHMAN (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)

PAWAN KUMAR ,KARNAL HARYANA vs INCOME TAX OFFICER, KARNAL HARYANA

ITA 3891/DEL/2023[2018-19]Status: Disposed27/7/2026AY 2018-19

SHRI S.RIFAUR RAHMAN (Accountant Member), MS. MADHUMITA ROY (Judicial Member)

PR. COMMISSIONER OF INCOME TAX, CENTRAL II vs M/S SOMANI WORSTED LIMITED

ITA/578/202624/7/2026

PR. COMMISSIONER OF INCOME TAX, CENTRAL-1, DELHI vs RAVI BHARADWAJ

ITA/576/202624/7/2026

VANDANA SHARMA vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI-20 & ANR.

ITA/579/202624/7/2026

VIKAS SINGHAL vs INCOME TAX OFFICER WARD 52 (1) DELHI AND ORS..

W.P.(C)/3716/202224/7/2026

ICL MANAGEMENT & TRADING INDIA PRIVATE LIMITED,DELHI vs DCIT, CIRCLE -10(1), DELHI

ITTPA 22/DEL/2025[2022-23]Status: Disposed24/7/2026AY 2022-23

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(2)(1), CIT(IT)-1, NEW DELHI, NEW DELHI vs CARGILL INCORPORATED, USA

ITITA 65/DEL/2025[2022-23]Status: Disposed24/7/2026AY 2022-23

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(2)(1), CIT(IT)-1, NEW DELHI, NEW DELHI vs CARGILL INCORPORATED, USA

ITITA 64/DEL/2025[2021-22]Status: Disposed24/7/2026AY 2021-22

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(2)(1), CIT(IT)-1, NEW DELHI, NEW DELHI vs CARGILL INCORPORATED, USA

ITITA 63/DEL/2025[2020-21]Status: Disposed24/7/2026AY 2020-21