← All Benches
ITAT Delhi Bench
78,012 judgments
DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs VDH CHEM TECH PRIVATE LIMITED, DELHI
ITA 3814/DEL/2026[2014-15]Status: Disposed27/7/2026AY 2014-15
HARISH CHANDAR,KARNAL vs INCOME TAX OFFICER, WARD- 1, KARNAL, KARNAL
ITA 3413/DEL/2026[2016-17]Status: Disposed27/7/2026AY 2016-17
ACIT, DELHI vs J.S.P. CONSTRUCTIONS, NEW DELHI
ITA 3368/DEL/2026[2013]Status: Disposed27/7/2026
ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs SALONI PUNIHANI, DELHI
ITA 3366/DEL/2026[2020-21]Status: Disposed27/7/2026AY 2020-21
INCOME TAX OFFICER, WARD 14(1), DELHI, DELHI vs K B ONE INFRADEVELOPERS PRIVATE LIMITED, DELHI
ITA 3365/DEL/2026[2015-16]Status: Disposed27/7/2026AY 2015-16
MAKEMYTRIP (INDIA) PRIVATE LIMITED ,DELHI vs JOINT COMMISSIONER OF INCOME-TAX (OSD), DELHI
ITA 3359/DEL/2026[2013-14]Status: Disposed27/7/2026AY 2013-14
M/S GROVER LIGHT SOURCE PVT. LTD,MEERUT vs ITO, WARD 1(1)(3), MEERUT
ITA 3343/DEL/2026[2018-19]Status: Disposed27/7/2026AY 2018-19
ST. FRANCIS EDUCATION SOCIETY BHIWANI,BHIWANI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH
ITA 3323/DEL/2026[2023-24]Status: Disposed27/7/2026AY 2023-24
M/S H.P AND SONS ,DELHI vs ITO WARD 47 (1) , DELHI
ITA 3306/DEL/2026[2017-18]Status: Disposed27/7/2026AY 2017-18
MAYANK AGGRAWAL,DELHI vs ITO WARD 63 1 , DELHI
ITA 3239/DEL/2026[2020-21]Status: Disposed27/7/2026AY 2020-21
ASHA MAKKAR,PANIPAT vs ITO WARD 1, PANIPAT
ITA 3189/DEL/2026[2018-19]Status: Disposed27/7/2026AY 2018-19
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, DELHI vs MUKUL AGENCIES PRIVATE LIMITED, DELHI
ITA 2420/DEL/2026[2020-21]Status: Disposed27/7/2026AY 2020-21
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, DELHI vs MUKUL AGENCIES PRIVATE LIMITED, DELHI
ITA 2419/DEL/2026[2019-20]Status: Disposed27/7/2026AY 2019-20
HARVATI,HARYANA vs ITO WARD 1(4), GURGOAN
ITA 2418/DEL/2026[2011-12]Status: Disposed27/7/2026AY 2011-12
AKHILESH BANSAL,GURGAON vs ITO, GURGAON
ITA 2394/DEL/2026[2018-19]Status: Disposed27/7/2026AY 2018-19
YUMNA ASMAT,UTTAR PRADESH vs WARD 2(3)(2) BULANDSHAHAR, BULANDSHAHAR, UP
ITA 2270/DEL/2026[2012-13]Status: Disposed27/7/2026AY 2012-13
YUMNA ASMAT,UTTAR PRADESH vs WARD 2(3)(2) BULANDSHAHAR, BULANDSHAHAR, UP
ITA 2269/DEL/2026[2012-13]Status: Disposed27/7/2026AY 2012-13
MOMEE BRAHMA,NEW DELHI vs INCOME TAX OFFICER, WARD 5(1)(5), NOIDA
ITA 2221/DEL/2026[2020-21]Status: Disposed27/7/2026AY 2020-21
HAR PRASAD GOYAL,DELHI vs ITO WARD 44(1), DELHI
ITA 2193/DEL/2026[2016-17]Status: Disposed27/7/2026AY 2016-17
HAR PARSAD GOYAL,DELHI vs ITO WARD 44(1), DELHI
ITA 2192/DEL/2026[2014-15]Status: Disposed27/7/2026AY 2014-15
