← All Benches
ITAT Delhi Bench
78,012 judgments
SACHIN ARORA,DELHI vs INCOME TAX OFFICER, DELHI
ITA 5448/DEL/2026[2018-19]Status: Disposed27/7/2026AY 2018-19
PARVEEN KUMAR,PANIPAT vs ITO WARD 1, PANIPAT
ITA 5421/DEL/2026[2020-21]Status: Disposed27/7/2026AY 2020-21
HUMAN WELFARE TRUST,OKHLA vs COMMISSIONER OF INCOME TAX, (EXEMPTION), NEW DELHI, NEW DELHI
ITA 5336/DEL/2026[2022-23 to 2026-27]Status: Disposed27/7/2026
HUMAN WELFARE TRUST,OKHLA vs COMMISSIONER OF INCOME TAX, (EXEMPTION), NEW DELHI, NEW DELHI
ITA 5335/DEL/2026[2022-23 to 2026-27]Status: Disposed27/7/2026
SANDEEP SINGH,BHIWANI vs ITO WARD -1, BHIWANI
ITA 5028/DEL/2026[2019-20]Status: Disposed27/7/2026AY 2019-20
VISHNU SINGH,DELHI vs ITO WARD 36(6) DELHI, NEW DELHI
ITA 4793/DEL/2026[2017-18]Status: Disposed27/7/2026AY 2017-18
ORAVEL STAYS LIMITED,4TH FLOOR SPAZE PALAZO, SECTOR-69, GURGAON H.O GUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-6, NEW DELHI, ITO CIVIC CENTRE MINTO ROAD, AJMERI GATE
ITA 4789/DEL/2026[2016-17]Status: Disposed27/7/2026AY 2016-17
SANGEETA GUPTA,DELHI vs ITO WARD 58(7), DELHI
ITA 469/DEL/2026[2011-12]Status: Disposed27/7/2026AY 2011-12
RAEKS ESTATES DEVELOPERS PRIVATE LIMITED,GURUGRAM vs COMMISSIONER OF INCOME TAX(APPEAL), DELHI
ITA 393/DEL/2026[2017-18]Status: Disposed27/7/2026AY 2017-18
BIMLESH GOYAL,DELHI vs ACIT, CENTRAL CIRCLE-14, DELHI
ITA 3837/DEL/2026[2013-14]Status: Disposed27/7/2026AY 2013-14
SUDHIR AGRAWAL,MODEL TOWN vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWALAN EXTN.,
ITA 3830/DEL/2026[2020-2021]Status: Disposed27/7/2026AY 2020-2021
SUDHIR AGRAWAL,MODEL TOWN vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWALAN EXTN.,
ITA 3829/DEL/2026[2019-2020]Status: Disposed27/7/2026AY 2019-2020
SUDHIR AGRAWAL,MODEL TOWN vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWALAN EXTN.,
ITA 3828/DEL/2026[2018-2019]Status: Disposed27/7/2026AY 2018-2019
SUDHIR AGRAWAL,MODEL TOWN vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWALAN EXTN.,
ITA 3827/DEL/2026[2017-2018]Status: Disposed27/7/2026AY 2017-2018
SUDHIR AGRAWAL,MODEL TOWN vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWALAN EXTN.,
ITA 3826/DEL/2026[2016-2017]Status: Disposed27/7/2026AY 2016-2017
SUDHIR AGRAWAL,MODEL TOWN vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWALAN EXTN.,
ITA 3825/DEL/2026[2015-2016]Status: Disposed27/7/2026AY 2015-2016
SUDHIR AGRAWAL,MODEL TOWN vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWALAN EXTN.,
ITA 3824/DEL/2026[2014-2015]Status: Disposed27/7/2026AY 2014-2015
SUDHIR AGRAWAL,MODEL TOWN vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWALAN EXTN.,
ITA 3823/DEL/2026[2013-2014]Status: Disposed27/7/2026AY 2013-2014
FUJIYA RESTAURANT,DELHI vs DCIT CIRCLE 52(1), DELHI
ITA 3820/DEL/2026[2020-21]Status: Disposed27/7/2026AY 2020-21
JASMEET KAUR ANAND,NEW DELHI vs INCOME TAX OFFICER, ITO WARD DELHI
ITA 3817/DEL/2026[2014-2015]Status: Disposed27/7/2026AY 2014-2015