← All Benches
ITAT Delhi Bench
78,012 judgments
BECHTE LIMITED,UNITED KINGDOM vs ACIT, CIRCLE INTERNATIONAL TAX 1(1)(2), NEW DELHI
ITA 1977/DEL/2025[2022-23]Status: Disposed28/7/2026AY 2022-23
HERBERT SMITH FREEHILLS LLP,UNITED KINGDOM vs ASSISTANT COMMISSIONER OF INCOME TAX, NEW DELHI
ITA 1841/DEL/2025[2022-23]Status: Disposed28/7/2026AY 2022-23
MADHU CHAUDHARY,MEERUT vs ACIT, CENTRAL CIRCLE, MEERUT
ITA 2883/DEL/2024[2020-21]Status: Disposed28/7/2026AY 2020-21
DENSO HARYANA PRIVATE LIMITED,NEW DELHI vs JCIT, SPECIAL RANGE 3, NEW DELHI
ITA 1250/DEL/2023[2013-14]Status: Disposed28/7/2026AY 2013-14
DENSO HARYANA PVT. LTD.,NEW DELHI vs ADDL.CIT, SPECIAL RANGE- 3 , NEW DELHI
ITA 6690/DEL/2019[2015-16]Status: Disposed28/7/2026AY 2015-16
DENSO HARYANA PVT. LTD.,NEW DELHI vs ADDL.CIT, SPECIAL RANGE- 3 , NEW DELHI
ITA 5389/DEL/2019[2014-15]Status: Disposed28/7/2026AY 2014-15
PR COMMISSIONER OF INCOME TAX 4 NEW DELHI vs M/S MAJESTIC PROPERTIES PVT. LTD.
ITA/428/202527/7/2026
TRIBAL FUSION R &D LLP,DELHI vs DCIT, CIRCLE 34(1), DELHI
ITTPA 8/DEL/2026[2022-23]Status: Disposed27/7/2026AY 2022-23
ARVIND KUMAR RANA,NOIDA vs DDIT/ADIT( IN TAX.) NOIDA, NOIDA
ITITA 83/DEL/2026[2023-24]Status: Disposed27/7/2026AY 2023-24
DCIT INTERNATIONAL TAXATION NOIDA, NOIDA vs JAI GOGIA, NOIDA
ITITA 36/DEL/2026[2022-23]Status: Disposed27/7/2026AY 2022-23
PANKAJ NAURIYAL,FOREIGN vs DCIT INTERNATIONAL TAX, DELHI
ITITA 22/DEL/2026[2019-20]Status: Disposed27/7/2026AY 2019-20
BBC STUDIOS DISTRIBUTION LIMITED,UNITED KINGDOM vs THE DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE INTERNATIONAL TAX 1(1)(2), NEW DELHI
ITITA 166/DEL/2026[2023-24]Status: Disposed27/7/2026AY 2023-24
BBC STUDIOS DISTRIBUTION LIMITED,UNITED KINGDOM vs THE DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE INTERNATIONAL TAX 1(1)(2), NEW DELHI
ITITA 165/DEL/2026[2022-23]Status: Disposed27/7/2026AY 2022-23
BBC STUDIOS DISTRIBUTION LIMITED,UNITED KINGDOM vs THE DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE INTERNATIONAL TAX 1(1)(2), NEW DELHI
ITITA 164/DEL/2026[2021-22]Status: Disposed27/7/2026AY 2021-22
RAKESH BHARGAVA,HARYANA vs DEPUTY COMMISSIONER OF INCOME TAX, HARYANA
ITITA 25/DEL/2025[2023-24]Status: Disposed27/7/2026AY 2023-24
ASHIM TALWAR,DELHI vs ADDL. COMMISSIONER OF INCOME, DELHI
ITA 973/DEL/2026[2020-2021]Status: Disposed27/7/2026AY 2020-2021
ASHIM TALWAR,DELHI vs ADDL. COMMISSIONER OF INCOME, DELGI
ITA 972/DEL/2026[2019-2020]Status: Disposed27/7/2026AY 2019-2020
ABIR HYDRO POWER PRIVATE LIMITED,NEW DELHI vs INCOME TAX OFFICER, WARD 1(2), NEW DELHI, NEW DELHI
ITA 911/DEL/2026[2015-16]Status: Disposed27/7/2026AY 2015-16
SACHIN ARORA,DELHI vs INCOME TAX OFFICER, DELHI
ITA 5504/DEL/2026[2019-20]Status: Disposed27/7/2026AY 2019-20
LAXMI JOSHI,NEW DELHI vs INCOME TAX OFFICER, NEW DELHI
ITA 5491/DEL/2026[2017-18]Status: Disposed27/7/2026AY 2017-18
