← All Benches

ITAT Delhi Bench

78,012 judgments

BHANSALI UDYOG PRIVATE LIMITED, NEW DELHI,NEW DELHI vs PCIT, DELHI-1, NEW DELHI, NEW DELHI

ITA 8325/DEL/2025[2018-19]Status: Disposed29/7/2026AY 2018-19

DELHI AIRPORT PARKING SERVICES PRIVATE LIMITED,DELHI vs ACIT, CIRCLE-07(1), DELHI

ITA 8256/DEL/2025[2020-21]Status: Disposed29/7/2026AY 2020-21

BHILWARA GREEN ENERGY LIMITED,DELHI vs NFAC 0R DCIT CIRCLE 4(2), DELHI

ITA 7598/DEL/2025[2022-23]Status: Disposed29/7/2026AY 2022-23

CHEMICAL AGENCIES,DELHI vs OFFICE OF THE ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 31, DELHI

ITA 7092/DEL/2025[2019-20]Status: Disposed29/7/2026AY 2019-20

MATRIX INFO SYSTEMS PVT. LTD.,DELHI vs DCIT, CENTRAL CIRCLE-26, DELHI, DELHI

ITA 5767/DEL/2025[2017-18]Status: Disposed29/7/2026AY 2017-18

MATRIX INFO SYSTEMS PVT. LTD.,DELHI vs DCIT, CENTRAL CIRCLE-26, DELHI, DELHI

ITA 5766/DEL/2025[2016-17]Status: Disposed29/7/2026AY 2016-17

ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs ADROIT FINANCIAL SERVICES PVT. LTD, DELHI

ITA 3303/DEL/2025[2016-17]Status: Disposed29/7/2026AY 2016-17

WSP CONSULTANTS INDIA PRIVATE LIMITED,INDIA vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT (JURISDICTIONAL ASSESSING OFFICER - CIRCLE 25(1)), CR BUILDING, DELHI

ITA 5386/DEL/2024[2021-22]Status: Disposed29/7/2026AY 2021-22

GAURAV RAKHECHA,NEW DELHI vs ACIT CC-13 JHANDEWALAN, NEW DELHI

ITA 4369/DEL/2024[2021-22]Status: Heard29/7/2026AY 2021-22

GAURAV RAKHECHA,NEW DELHI vs ACIT CC-13 JHANDEWALAN, NEW DELHI

ITA 4368/DEL/2024[2020-21]Status: Heard29/7/2026AY 2020-21

GAURAV RAKHECHA,NEW DELHI vs ACIT CC-13 JHANDEWALAN, NEW DELHI

ITA 4367/DEL/2024[2019-20]Status: Heard29/7/2026AY 2019-20

GAURAV RAKHECHA,NEW DELHI vs ACIT CC-13 JHANDEWALAN, ACIT CC- JHANDEWALAN

ITA 4366/DEL/2024[2018-19]Status: Heard29/7/2026AY 2018-19

GAURAV RAKHECHA,NEW DELHI vs ACIT CC-13, JHANDEWALAN, NEW DELHI

ITA 4365/DEL/2024[2017-18]Status: Heard29/7/2026AY 2017-18

GAURAV RAKHECHA,NEW DELHI vs ACIT CC-13 JHANDEWALAN, ACIT CC- JHANDEWALAN

ITA 4364/DEL/2024[2015-16]Status: Heard29/7/2026AY 2015-16

ITO, WARD- 1(5), NOIDA vs ISHWAR SINGH MAVI , UTTAR PRADESH

ITA 6668/DEL/2019[2009-10]Status: Disposed29/7/2026AY 2009-10

NUSSLI SWITZERLAND LTD.,NEW DELHI vs ACIT, CENTRAL CIRCLE- 8, NEW DELHI

ITA 2155/DEL/2018[2011-12]Status: Disposed29/7/2026AY 2011-12

TIRUPATI BALAJI FIBER LTD.,MUZAFFARNAGAR vs DCIT, CENTRAL CIRCLE- 28, NEW DELHI

ITA 6848/DEL/2017[2013-17]Status: Disposed29/7/2026AY 2013-17

DCIT, CENTRAL CIRCLE-28, NEW DELHI vs ATUL (KUMAR) GUPTA, NEW DELHI

ITA 1836/DEL/2021[2017-18]Status: Disposed29/7/2026AY 2017-18

SHRI M. BALAGANESH (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

PR. COMMISSIONER OF INCOME TAX-1, DELHI vs ANNEX INFRAREALTY PVT. LTD.

ITA/386/202528/7/2026

PR. COMMISSIONER OF INCOME TAX, CENTRAL II vs M/S SOMANI WORSTED LIMITED

ITA/555/202628/7/2026